High Courts17 Jan 2000Allowed

Mokhtar Singh Vs State of Bihar

Patna High Court · (2000) 2 PLJR 158

Criminal Procedure Code, 1973 (CrPC) — Section 319Explosive Substances Act, 1908 — Section 3, 5Penal Code, 1860 (IPC) — Section 302
High Courts13 Jan 2000Dismissed

Bishwanath Singh Vs Birsai Bhagat

Patna High Court · (2000) 2 PLJR 161

Bihar and Orissa Municipal Survey Act, 1920 — Section 9Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 166, 167, 218, 384