High Courts21 Jan 2000Allowed

Keshav Choudhary and Others Vs State of Bihar

Patna High Court · (2000) CriLJ 3705 : (2000) 3 PLJR 220 : (2001) 1 RCR(Criminal) 22

Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 397, 401, 540Penal Code, 1860 (IPC) — Section 307, 323, 325, 34, 341
High Courts20 Jan 2000Allowed

Abdul Mannan Vs Saira Khatoon

Patna High Court · (2001) 1 DMC 387 : (2000) 2 PLJR 320 : (2000) 3 RCR(Criminal) 393

Criminal Procedure Code, 1973 (CrPC) — Section 125Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3(1)Waqf Act, 1954 — Section 4, 7
High Courts19 Jan 2000Allowed

Raj Narain Verma Vs Rakesh Kumar Singh

Patna High Court · (2000) CriLJ 1922 : (2000) 2 PLJR 375

Criminal Procedure Code, 1973 (CrPC) — Section 192, 192(1), 200, 202, 202(2)Penal Code, 1860 (IPC) — Section 120B, 406, 418, 420, 426