COURT ARCHIVE

Patna High Court judgments, 2000

1,240 judgments · page 52 of 62

High Courts09 Feb 2000Allowed

Lakhraj Devi and Others Vs State of Bihar and Others

Patna High Court · (2000) 02 PAT CK 0122

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) (Amendment) Act, 1982 — Section 13, 16, 32A, 32B, 8Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 11, 11(1)

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High Courts09 Feb 2000Allowed

Rama Shankar Dubey Vs Bihar State Housing Board and Others

Patna High Court · AIR 2000 Patna 198 : (2000) 2 PLJR 335

Bihar State Housing Board Act, 1982 — Section 59

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High Courts09 Feb 2000

Birendra Sah Vs State of Bihar

Patna High Court · (2000) CriLJ 3673

Penal Code, 1860 (IPC) — Section 376, 427

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High Courts09 Feb 2000Allowed

Smt. Jyotsna Kumari Vs State of Bihar and Others

Patna High Court · (2000) 2 PLJR 332

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High Courts09 Feb 2000

Dharnidhar Jha Vs The State of Bihar and Others

Patna High Court · (2001) 3 PLJR 824

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High Courts08 Feb 2000Dismissed

Sheo Charan Yadav and Others Vs The State of Bihar

Patna High Court · (2001) 1 PLJR 590

Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 147, 148, 149, 302

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High Courts08 Feb 2000

Kashi Nath Kumbhkar and Another Vs Sitaram Singh and Others

Patna High Court · (2000) 2 ACC 503

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High Courts08 Feb 2000

Bihar Rajya Zila Parishad Abhiyantra Seva Sangh and Others Vs State of Bihar and Others

Patna High Court · (2000) 2 PLJR 306

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High Courts08 Feb 2000Allowed

Ram Kishor Prasad Vs State of Bihar and Others

Patna High Court · (2000) CriLJ 2046 : (2000) 2 PLJR 481

Criminal Procedure Code, 1973 (CrPC) — Section 133, 137, 137(2), 138, 482

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High Courts08 Feb 2000

Md. Nehal Mian and Others Vs State of India and Another

Patna High Court · (2000) 2 BLJR 1322

Criminal Procedure Code, 1973 (CrPC) — Section 223Penal Code, 1860 (IPC) — Section 323, 325, 376

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High Courts08 Feb 2000

Rajendra Lal Das Vs State of Bihar and Others

Patna High Court · (2003) 2 PLJR 504

Bihar Pension Rules, 1950 — Rule 59

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High Courts08 Feb 2000Allowed

Meera Bakhala and Others Vs State of Bihar and Others

Patna High Court · (2000) 2 PLJR 310

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High Courts08 Feb 2000Dismissed

ALCATEL Modi Network System Limited Vs The State of Bihar and Others

Patna High Court · (2000) 2 PLJR 295

Bihar Finance Act, 1981 — Section 17(5), 45

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High Courts08 Feb 2000Allowed

Sambhunath Barolia Vs The State of Bihar and Dr. Shri Ram Pratap Sinha

Patna High Court · (2000) 02 PAT CK 0001

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 2(d)Penal Code, 1860 (IPC) — Section 427

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High Courts07 Feb 2000Dismissed

Kush Kumar @ Kushwal Vs The State of Bihar and Others

Patna High Court · (2000) 02 PAT CK 0156

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High Courts07 Feb 2000Allowed

Tripti Narayan Singh Vs Bihar Rajya Khadi Gramodyog Board and Others

Patna High Court · (2000) 2 PLJR 185

Bihar State Khadi and Village Industries Act, 1956 — Section 14, 16, 21, 24

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High Courts07 Feb 2000Dismissed

Shakti Traders Vs The State Bank of India, Local head office and Others

Patna High Court · (2000) 2 PLJR 245

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5Criminal Procedure Code, 1973 (CrPC) — Section 102, 102(1)Penal Code, 1860 (IPC) — Section 201, 420, 467, 468, 471

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High Courts07 Feb 2000Dismissed