High Courts14 Feb 2000Dismissed
Rijhan Nag Vs State of Bihar and Others
Patna High Court · (2000) 3 BLJR 1776
Constitution of India, 1950 — Article 12
COURT ARCHIVE
Patna High Court judgments, 2000
1,240 judgments · page 51 of 62
High Courts14 Feb 2000Dismissed
Dr. (Smt.) Anjana Sinha Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 272
High Courts14 Feb 2000Allowed
Biresh Lal Vs Heavy Engineering Corporation Ltd. and Others
Patna High Court · (2000) 3 PLJR 309
Constitution of India, 1950 — Article 226
High Courts14 Feb 2000Dismissed
Surendra Sardar and Buddhu Sardar Vs The State of Bihar and Others
Patna High Court · (2000) 3 PLJR 238
Criminal Procedure Code, 1973 (CrPC) — Section 57Penal Code, 1860 (IPC) — Section 398
High Courts14 Feb 2000
On Reference From Sri Arun Kumar Singh, Judicial Magistrate, 1st Class Vs Tribhuwan Prasad Barnwal
Patna High Court · (2001) 1 PLJR 799
Criminal Procedure Code, 1973 (CrPC) — Section 299, 498A
High Courts14 Feb 2000Allowed
T.J. Intelligence Security Services Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 278
High Courts11 Feb 2000Allowed
Siya Sharan Saroj Vs State of Bihar and Another
Patna High Court · (2000) 2 PLJR 684
Penal Code, 1860 (IPC) — Section 323, 448Probation of Offenders Act, 1958 — Section 4
High Courts11 Feb 2000Allowed
Arbind Kumar and Others Vs Steel Authority of India Ltd. and Others
Patna High Court · (2000) 2 PLJR 569
Constitution of India, 1950 — Article 12, 226, 227
High Courts11 Feb 2000Allowed
Ram Ashray Singh and Another Vs State of Bihar
Patna High Court · (2000) 2 BLJR 1331
Penal Code, 1860 (IPC) — Section 225, 376, 448
High Courts11 Feb 2000Allowed
Jitendra Kumar Vs Central Bank of India and Others
Patna High Court · (2000) 4 PLJR 216
High Courts11 Feb 2000Allowed
Chhangur Lal Gupta Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 133
High Courts11 Feb 2000Dismissed
Ghuran Gonr Vs State of Bihar
Patna High Court · (2000) 2 PLJR 616
Penal Code, 1860 (IPC) — Section 302
High Courts11 Feb 2000Dismissed
Smt. Muzahat Ambar Vs Chancellor, L.N.M. University and Others
Patna High Court · (2000) 2 PLJR 674
Bihar State Universities Act, 1976 — Section 9, 9(2)Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 2, 482, 491
High Courts11 Feb 2000Allowed
Nidihi Sinha Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 108
High Courts11 Feb 2000Dismissed
Sri Ram Choubey Vs The Central Bureau of Investigation and Others
Patna High Court · (2001) 1 PLJR 490
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 309, 309(2), 437, 88Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471
High Courts11 Feb 2000Allowed
Digeshwar Rana, Dhaneshwar Rana and Sugia Devi Vs The State of Bihar
Patna High Court · (2000) 4 PLJR 392
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts11 Feb 2000Allowed
Ram Prit Rai Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 419
High Courts10 Feb 2000
J.L. Mehta, K.P. Sinha (in 1685 and 3611) and Balaswamy Akala (in 1743 and 3350) Vs State of Bihar and Inspector of Factories
Patna High Court · (2000) 4 PLJR 426
Criminal Procedure Code, 1973 (CrPC) — Section 482Factories Act, 1948 — Section 108, 2, 2(1), 2(g), 2(k)
High Courts09 Feb 2000Dismissed
The Employees Provident Fund Staff Union Vs Union of India (UOI) and Others
Patna High Court · (2000) 2 PLJR 603
Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 310, 324Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 5A, 5D, 5D(5), 5D(6), 6A
High Courts09 Feb 2000
Dr. Jaganmaya Bhattacharya Vs State of Bihar and Others
Patna High Court · (2000) 2 PLJR 230
Constitution of India, 1950 — Article 309