COURT ARCHIVE

Patna High Court judgments, 2000

1,240 judgments · page 53 of 62

High Courts07 Feb 2000Dismissed

Ram Laxman Glass (P) Ltd. and Others Vs State of Bihar and Others

Patna High Court · AIR 2000 Patna 210 : (2000) 2 PLJR 122

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 9Constitution of India, 1950 — Article 141Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18, 22(2), 31, 31(1)

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High Courts07 Feb 2000Allowed

Sandhya Kumari Vs State of Bihar

Patna High Court · (2001) 1 DMC 6 : (2000) 1 PLJR 1066 : (2000) 3 RCR(Criminal) 485

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24A

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High Courts07 Feb 2000Allowed

Smt. Lalita Devi and Another Vs Nandu Singh and Another

Patna High Court · (2001) CriLJ 2778

Criminal Procedure Code, 1973 (CrPC) — Section 319, 489Penal Code, 1860 (IPC) — Section 227, 239, 245, 249, 323

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High Courts05 Feb 2000

Puran Singh and Lakhbir Kaur Vs The State of Bihar

Patna High Court · (2000) 1 PLJR 794

Penal Code, 1860 (IPC) — Section 366, 366A, 368

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High Courts04 Feb 2000

Oriental Insurance Co. Ltd. Vs Smt. Manjeet Kaur and Others

Patna High Court · (2000) 4 PLJR 225

Motor Vehicles Act, 1988 — Section 166Workmens Compensation Act, 1923 — Section 30, 4A

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High Courts04 Feb 2000Dismissed

Bibhuti Mandal and Rojin Mandal Vs The State of Bihar

Patna High Court · (2000) 2 PLJR 315

Evidence Act, 1872 — Section 134, 32(1)Juvenile Justice Act, 1986 — Section 32Penal Code, 1860 (IPC) — Section 302, 307, 34

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High Courts04 Feb 2000Allowed

The State of Bihar and Others Vs Kamta Prasad

Patna High Court · (2000) 2 PLJR 299

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High Courts04 Feb 2000Allowed

Bharat Coking Coal Ltd. Vs Smt. Maina Devi and Others

Patna High Court · (2000) 02 PAT CK 0100

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High Courts04 Feb 2000Dismissed

Narendra Nath Mishra Vs State of Bihar and Others

Patna High Court · AIR 2000 Patna 133

Constitution of India, 1950 — Article 226

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High Courts04 Feb 2000Allowed

Louis Khalkho Vs State of Bihar

Patna High Court · (2000) CriLJ 2483

Penal Code, 1860 (IPC) — Section 302, 307, 34

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High Courts04 Feb 2000Dismissed

Sura Kudada and Others Vs State of Bihar and Others

Patna High Court · (2000) 3 BLJR 1858

Chotanagpur Tenancy Act, 1908 — Section 83

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High Courts04 Feb 2000Allowed

Baidya Nath Singh Vs B.C.C.L. and Others

Patna High Court · (2000) 2 PLJR 556

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High Courts04 Feb 2000Allowed

Manas Sett and Others Vs Union of India (UOI) and Others

Patna High Court · (2000) 3 BLJR 1874

Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 25, 6, 7

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High Courts04 Feb 2000

Dr. Rabindra Kumar Singh and Others Vs State of Bihar and Others

Patna High Court · (2000) 3 PLJR 231

Bihar Health Services (Basic Grade) Recruitment Rules, 1984 — Rule 4, 6Constitution of India, 1950 — Article 309

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High Courts04 Feb 2000

Nirmal Kumar Mishra Vs State of Bihar and Others

Patna High Court · (2000) 02 PAT CK 0009

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High Courts03 Feb 2000Allowed

B.D. Costa Vs Associated Construction Company Ltd.

Patna High Court · (2000) 2 PLJR 797

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 11(1), 16, 16(1)Easements Act, 1882 — Section 52Transfer of Property Act, 1882 — Section 105, 107, 108

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High Courts03 Feb 2000Dismissed