High Courts17 Mar 1930

Gonour Singh Vs Emperor

Patna High Court · AIR 1930 Patna 505

Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 182, 211
High Courts06 Mar 1930

Bechu Mian Vs Emperor

Patna High Court · AIR 1930 Patna 344 : 123 Ind. Cas. 68

Criminal Procedure Code, 1898 (CrPC) — Section 54, 56, 78Penal Code, 1860 (IPC) — Section 70, 78, 89