High Courts13 May 1930

Bihari Mahton Vs Emperor

Patna High Court · AIR 1931 Patna 152

Criminal Procedure Code, 1898 (CrPC) — Section 274, 326Penal Code, 1860 (IPC) — Section 325
High Courts07 May 1930

Ramji Ahir Vs Emperor

Patna High Court · AIR 1930 Patna 387

Criminal Procedure Code, 1898 (CrPC) — Section 87, 88Penal Code, 1860 (IPC) — Section 332