High Courts03 Jul 1930
Phulartand Coal Co. Vs Burrakar Coal Company
Patna High Court · AIR 1930 Patna 605 : 128 Ind. Cas. 795
COURT ARCHIVE
Patna High Court judgments, 1930
206 judgments · page 5 of 11
High Courts03 Jul 1930
Butto Krishna Ray Vs Barkar Coal Company
Patna High Court · AIR 1931 Patna 335
Court Fees Act, 1870 — Section 7(iv)(f)
High Courts02 Jul 1930
Naba Kishore Lal Singh Deo and Others Vs Panchanan Mahto and Others
Patna High Court · AIR 1930 Patna 601
High Courts02 Jul 1930
Harihar Prasad and Another Vs Siri Gurugranthsaheb under The Management of Mahabir Prasad
Patna High Court · AIR 1930 Patna 610 : 128 Ind. Cas. 791
Civil Procedure Code, 1908 (CPC) — Section 64Evidence Act, 1872 — Section 32Transfer of Property Act, 1882 — Section 123, 5
High Courts01 Jul 1930
Beni Prasad and Others Vs Parmeshwar Singh and Others
Patna High Court · AIR 1931 Patna 193
Transfer of Property Act, 1882 — Section 58, 66
High Courts27 Jun 1930
Ramlakhan Singh Vs Gog Singh
Patna High Court · AIR 1931 Patna 219
Evidence Act, 1872 — Section 114
High Courts26 Jun 1930
Mahanth Kashi Das Vs Krishna Gopal Singh
Patna High Court · AIR 1930 Patna 592 : 128 Ind. Cas. 790a
High Courts25 Jun 1930
Durga Prasad Sahu Vs Mt. Powdharo Kuer
Patna High Court · AIR 1931 Patna 274
Transfer of Property Act, 1882 — Section 90
High Courts20 Jun 1930
Ganga Bishun Marwari and Others Vs Lala Raghunath Prasad
Patna High Court · AIR 1930 Patna 615 : 128 Ind. Cas. 786
High Courts18 Jun 1930
Kartick Chandra Maity and Others Vs Emperor
Patna High Court · AIR 1932 Patna 175
Criminal Procedure Code, 1898 (CrPC) — Section 204, 75
High Courts13 Jun 1930
Sonaram Mahton and Another Vs Emperor
Patna High Court · AIR 1931 Patna 145
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 201, 302
High Courts12 Jun 1930
Rajniti Prasad Singh and Others Vs Tokil Narain Puri and Others
Patna High Court · AIR 1931 Patna 332
High Courts11 Jun 1930
Raj Nandan Missir and Another Vs Cheddi Thakur
Patna High Court · AIR 1932 Patna 185
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts11 Jun 1930
Jamadar Rai and Others Vs Emperor
Patna High Court · AIR 1930 Patna 504
Penal Code, 1860 (IPC) — Section 413, 420
High Courts11 Jun 1930
Rup Narain Kurmi and Others Vs Emperor
Patna High Court · AIR 1931 Patna 172
Penal Code, 1860 (IPC) — Section 201, 302
High Courts02 Jun 1930
Mt. Lila Kuer Vs Mir Ali Karim
Patna High Court · AIR 1931 Patna 267
Bengal Tenancy Act, 1885 — Section 163Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 113