High Courts29 Oct 1930
Labedan Sain Vs Emperor
Patna High Court · AIR 1931 Patna 49
Penal Code, 1860 (IPC) — Section 395, 397
COURT ARCHIVE
Patna High Court judgments, 1930
206 judgments · page 3 of 11
High Courts17 Oct 1930
Assistant Government Advocate Vs Upendra Nath Mukerji
Patna High Court · AIR 1931 Patna 81
Penal Code, 1860 (IPC) — Section 145, 151Prisoners Act, 1900 — Section 39
High Courts19 Sept 1930
Rajendra Prosad Bose and Another Vs Gopal Prasad Sen
Patna High Court · AIR 1931 Patna 61
Government of India Act, 1915 — Section 108(1)
High Courts16 Sept 1930
Suchit Choudhuri Vs Harnandan Singh and Others
Patna High Court · AIR 1933 Patna 29
High Courts08 Sept 1930
Abdur Rahim Vs Emperor
Patna High Court · AIR 1931 Patna 102
Criminal Procedure Code, 1898 (CrPC) — Section 222(2), 235Penal Code, 1860 (IPC) — Section 420
High Courts01 Sept 1930
Sakal Ahir and Others Vs Palakdhari Ahir
Patna High Court · AIR 1931 Patna 96
Criminal Procedure Code, 1898 (CrPC) — Section 172Penal Code, 1860 (IPC) — Section 379
High Courts14 Aug 1930
Suchit Ahir Vs Emperor
Patna High Court · AIR 1931 Patna 85
Evidence Act, 1872 — Section 114(a)Penal Code, 1860 (IPC) — Section 411
High Courts07 Aug 1930
Inder Prasad and Others Vs Naurang Kuar and Others
Patna High Court · AIR 1930 Patna 607
Transfer of Property Act, 1882 — Section 82, 83
High Courts07 Aug 1930
Ragho Prosad Gupta Vs Emperor
Patna High Court · AIR 1931 Patna 159
Penal Code, 1860 (IPC) — Section 408
High Courts07 Aug 1930
Surajmull-Brijlal Vs Commissioner of Income Tax
Patna High Court · AIR 1930 Patna 538
Specific Relief Act, 1877 — Section 45, 50
High Courts06 Aug 1930
Janki Saran Singh and Others Vs Mohammad Ismail and Others
Patna High Court · AIR 1932 Patna 273
Estates Partition Act, 1897 — Section 99Transfer of Property Act, 1882 — Section 68, 68(c)
High Courts06 Aug 1930
Jankisaran Singh and Others Vs Khan Bahadur Syed Muhammad Ismail and Others
Patna High Court · 139 Ind. Cas. 525
Transfer of Property Act, 1882 — Section 68
High Courts05 Aug 1930
Jyoti Prasad Singh Deo Bahadur Vs Commissioner of Income Tax
Patna High Court · AIR 1931 Patna 15
High Courts05 Aug 1930
J.E. Rutherford Vs Commissioner of Income Tax
Patna High Court · AIR 1931 Patna 451
Income Tax Act, 1961 — Section 4(3), 4(5), 4(7)
High Courts04 Aug 1930
Abdul Rahim Vs Raghunath Sukul and Others
Patna High Court · AIR 1931 Patna 22
Bengal Tenancy Act, 1885 — Section 5Contract Act, 1872 — Section 23(j)
High Courts31 Jul 1930
Shiva Narain Mahton and Others Vs Chandra Sekhar Prasad Singh and Others
Patna High Court · AIR 1933 Patna 616
High Courts31 Jul 1930
Jangi Pandey Vs Saudagar Singh
Patna High Court · AIR 1931 Patna 113
Court Fees Act, 1870 — Section 27(b), 28
High Courts31 Jul 1930
Lachmi Prasad Vs Secy. of State
Patna High Court · AIR 1931 Patna 39
Court Fees Act, 1870 — Section 13, 27(b), 28
High Courts30 Jul 1930
Reazuddin Mian Vs Sibnarain Saha and Others
Patna High Court · AIR 1930 Patna 603
High Courts29 Jul 1930Dismissed
Kesho Sahu Vs Mt. Muktakiman
Patna High Court · (1930) 07 PAT CK 0001