High Courts18 Nov 1930

Ramji Gujrati Vs Emperor

Patna High Court · AIR 1931 Patna 50

Criminal Procedure Code, 1898 (CrPC) — Section 202, 436Penal Code, 1860 (IPC) — Section 408
High Courts17 Nov 1930

Ganesh Prosad Vs Emperor

Patna High Court · AIR 1931 Patna 52

Criminal Procedure Code, 1898 (CrPC) — Section 235, 239(a)Penal Code, 1860 (IPC) — Section 111