COURT ARCHIVE

Patna High Court judgments, 1930

206 judgments · page 11 of 11

High Courts08 Jan 1930

Sham Narain Singh Vs Basudeo Prasad Singh

Patna High Court · AIR 1930 Patna 277

Civil Procedure Code, 1908 (CPC) — Section 115, 2Government of India Act, 1915 — Section 107

High Courts07 Jan 1930

Patna High Court · 124 Ind. Cas. 833

High Courts07 Jan 1930

Patna High Court · AIR 1930 Patna 283

High Courts06 Jan 1930

Patna High Court · AIR 1930 Patna 351

Criminal Procedure Code, 1898 (CrPC) — Section 344Penal Code, 1860 (IPC) — Section 467

High Courts03 Jan 1930

Patna High Court · AIR 1930 Patna 530

Registration Act, 1908 — Section 17(1)(a), 2(7), 49

High Courts02 Jan 1930

Patna High Court · AIR 1930 Patna 270

Provincial Small Cause Courts Act, 1887 — Section 16, 32