High Courts24 Feb 1930
Kali Prasad Singh Vs Faujdar Singh and Others
Patna High Court · 124 Ind. Cas. 94
COURT ARCHIVE
Patna High Court judgments, 1930
206 judgments · page 9 of 11
High Courts21 Feb 1930
Bholanath Mahto and Others Vs Niru Mahton and Others
Patna High Court · AIR 1930 Patna 328
High Courts21 Feb 1930
Newal Choudhury and Others Vs Ram Sunder Thakur and Others
Patna High Court · AIR 1931 Patna 43
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts19 Feb 1930
Sheikh Muhammad Ibrahim Vs Sheikh Abed
Patna High Court · AIR 1930 Patna 388 : 124 Ind. Cas. 848
Bengal Tenancy Act, 1885 — Section 153(6), 71(4)
High Courts19 Feb 1930
Mt. Bhagwati Kuer and Another Vs Narsingh Narayan Singh
Patna High Court · AIR 1930 Patna 286
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts14 Feb 1930
Bhagawan Swain Vs Mathuri Swain
Patna High Court · AIR 1930 Patna 349
Criminal Procedure Code, 1898 (CrPC) — Section 147, 483
High Courts14 Feb 1930
Ramkumar Agarwala Vs Ramcharan Hanuman Sonar and Another
Patna High Court · AIR 1930 Patna 311
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts13 Feb 1930
Promotho Nath Mitra and Others Vs Bipin Behari Bose and Others
Patna High Court · AIR 1930 Patna 336
High Courts12 Feb 1930
Khatir Jama Khan and Another Vs Emperor
Patna High Court · AIR 1930 Patna 385 : 123 Ind. Cas. 393
Penal Code, 1860 (IPC) — Section 380, 414, 457
High Courts12 Feb 1930
In Re: Mt. Lakhandei Kuer; In re: Udai Narain Singh
Patna High Court · AIR 1930 Patna 384(1)
High Courts11 Feb 1930
Amanatullah Mian Vs Raghunath Prasad
Patna High Court · AIR 1930 Patna 279
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts10 Feb 1930
Ganesh Das Kalu Ram Vs Commissioner of Income Tax
Patna High Court · AIR 1932 Patna 167(1)
High Courts07 Feb 1930
Surjug Singh Vs Deosaran Singh and Another
Patna High Court · 123 Ind. Cas. 395
Negotiable Instruments Act, 1881 (NI) — Section 78, 8, 82
High Courts07 Feb 1930
Bishambar Mahton Vs Emperor
Patna High Court · 128 Ind. Cas. 348
Criminal Procedure Code, 1898 (CrPC) — Section 514
High Courts07 Feb 1930
Ramyad Singh and Others Vs Emperor
Patna High Court · AIR 1930 Patna 337 : 124 Ind. Cas. 846
Penal Code, 1860 (IPC) — Section 193
High Courts06 Feb 1930
Dewal Mahton and Another Vs Emperor
Patna High Court · AIR 1930 Patna 499
Criminal Procedure Code, 1898 (CrPC) — Section 421Penal Code, 1860 (IPC) — Section 379
High Courts05 Feb 1930
Durga Prasad and Another Vs Sriniwas Sureka and Another
Patna High Court · AIR 1930 Patna 368 : 123 Ind. Cas. 398
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1
High Courts31 Jan 1930
Bisheshar Singh Vs Patan Mahton and Others
Patna High Court · AIR 1930 Patna 485 : 123 Ind. Cas. 615
Bengal Tenancy Act, 1885 — Section 103B, 24, 27
High Courts31 Jan 1930
Gobind Gorhi and Others Vs Baldeo Ram and Others
Patna High Court · AIR 1930 Patna 293
Evidence Act, 1872 — Section 145