High Courts30 Jan 1930
Ganu Shukul and Others Vs Emperor
Patna High Court · 123 Ind. Cas. 397
Criminal Procedure Code, 1898 (CrPC) — Section 88
COURT ARCHIVE
Patna High Court judgments, 1930
206 judgments · page 10 of 11
High Courts30 Jan 1930
Emperor Vs Lalchand Teli and Another
Patna High Court · 123 Ind. Cas. 399
Criminal Procedure Code, 1898 (CrPC) — Section 180, 182, 190, 195, 211Penal Code, 1860 (IPC) — Section 114
High Courts29 Jan 1930Allowed
Keshav Prasad Singh Vs Bansidhar Lal and another
Patna High Court · (1930) 01 PAT CK 0027
High Courts29 Jan 1930
Shaikh Khairullah Vs Behari Hajjam
Patna High Court · AIR 1930 Patna 411 : 123 Ind. Cas. 628
Bengal Tenancy Act, 1885 — Section 182, 49
High Courts29 Jan 1930
Naurangi Tewari and Others Vs Kanhaiya Tewari and Another
Patna High Court · AIR 1930 Patna 568 : 123 Ind. Cas. 390
Bengal Tenancy Act, 1885 — Section 103BCivil Procedure Code, 1908 (CPC) — Section 103
High Courts29 Jan 1930
Amarendea Man Singh, Bhramarbar Rai and Another Vs Banamali Singh and Another
Patna High Court · 123 Ind. Cas. 770
Majority Act, 1875 — Section 2
High Courts29 Jan 1930
Tilakdhari Singh and Others Vs Kuman Das
Patna High Court · AIR 1930 Patna 201 : 123 Ind. Cas. 403
Bengal Tenancy Act, 1885 — Section 3(9), 5(2)
High Courts29 Jan 1930
Amarendra Mansingh Bhramarbar Rai and Another Vs Banamali Singh and Another
Patna High Court · AIR 1930 Patna 417
Court of Wards Act — Section 61Majority Act, 1875 — Section 2
High Courts21 Jan 1930
Sambhu Patra Vs Emperor
Patna High Court · AIR 1931 Patna 169
Criminal Procedure Code, 1898 (CrPC) — Section 34Penal Code, 1860 (IPC) — Section 302
High Courts21 Jan 1930
Jiwan Ram Ram Chander Vs Hazari Lal Bhagat and Others
Patna High Court · AIR 1930 Patna 307
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47Limitation Act, 1963 — Section 5
High Courts20 Jan 1930
Tilak Mahto Vs Akhil Kishore and Others
Patna High Court · AIR 1931 Patna 201
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1
High Courts15 Jan 1930
Hasan Imam and Others Vs Brahmdeo Singh and Others
Patna High Court · AIR 1930 Patna 301
Limitation Act, 1963 — Section 19, 20
High Courts13 Jan 1930
Secretary of State for India in Council Vs Bodhram Dubey
Patna High Court · 128 Ind. Cas. 344
Land Acquisition Act, 1894 — Section 14, 28
High Courts13 Jan 1930
Sasadhar Ganguly Vs Raghab Singh Pradhan and Another
Patna High Court · AIR 1930 Patna 234
Civil Procedure Code, 1908 (CPC) — Section 47Contract Act, 1872 — Section 55
High Courts13 Jan 1930
Emperor Vs (Baraik) Narendra Nath Singh
Patna High Court · AIR 1930 Patna 217
Criminal Procedure Code, 1898 (CrPC) — Section 123(3), 438
High Courts10 Jan 1930
Dulhin Radhika Kuer Vs Sushil Chandra Mitra
Patna High Court · 124 Ind. Cas. 639
Provincial Insolvency Act, 1920 — Section 28, 4Transfer of Property Act, 1882 — Section 128
High Courts10 Jan 1930
Radhika Kuer Vs Sushil Chandra Mitra
Patna High Court · AIR 1930 Patna 305
Transfer of Property Act, 1882 — Section 128
High Courts10 Jan 1930
Madan Mohan Behareelal Vs Emperor
Patna High Court · AIR 1931 Patna 19
Contract Act, 1872 — Section 139Criminal Procedure Code, 1898 (CrPC) — Section 514Penal Code, 1860 (IPC) — Section 420