High Courts28 Jan 1892
Gopalasami Vs Arunachella
Madras High Court · (1892) ILR (Mad) 304
Transfer of Property Act, 1882 — Section 68(c)
COURT ARCHIVE
Madras High Court judgments
1,04,465 judgments · page 5,210 of 5,224
High Courts28 Jan 1892
Gopalaswami Aiyar Vs Arunachella Moodelly
Madras High Court · (1892) 2 MLJ 122
High Courts28 Jan 1892
Queen Empress Vs P. Sommanna
Madras High Court · (1892) 2 MLJ 120
Penal Code, 1860 (IPC) — Section 183
High Courts19 Jan 1892
Augustine and Others Vs Medlycott and Others
Madras High Court · (1892) ILR (Mad) 241
High Courts17 Jan 1892
Queen-Empress Vs Yohan and Others
Madras High Court · (1894) ILR (Mad) 391
Christian Marriage Act, 1872 — Section 5, 68
High Courts15 Jan 1892
Abdul Khadar and Others Vs Meera Saheb
Madras High Court · (1892) ILR (Mad) 224
High Courts15 Jan 1892
Mahomed Abdul Khadir and Others Vs Meera Sahib Markoyer and Others
Madras High Court · (1892) 2 MLJ 148
Criminal Procedure Code, 1898 (CrPC) — Section 478Penal Code, 1860 (IPC) — Section 471
High Courts06 Jan 1892
Mariathodi Vs Appu
Madras High Court · (1892) ILR (Mad) 296
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts04 Jan 1892
Kotta Penta Reddi and Another Vs Varithi Reddi Anki Reddi alias Pichi Reddi
Madras High Court · (1892) 2 MLJ 34
Contract Act, 1872 — Section 65
High Courts18 Dec 1891
Ex parte Ragavaloo Chetti and Another Vs In re Rangiah Chetti.
Madras High Court · (1892) ILR (Mad) 356
Provincial Insolvency Act, 1920 — Section 9
High Courts16 Dec 1891
Vithilinga Padayachi Vs Vithilinga Mudali and Another
Madras High Court · (1892) ILR (Mad) 111
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts15 Dec 1891
Subbarazu and Others Vs Venkataratnam and Another
Madras High Court · (1892) ILR (Mad) 234