High Courts10 Mar 1892
Seetharama Vs Venkatakrishna and Another
Madras High Court · (1893) ILR (Mad) 94
Transfer of Property Act, 1882 — Section 101
COURT ARCHIVE
Madras High Court judgments
1,04,465 judgments · page 5,208 of 5,224
High Courts09 Mar 1892
Thama Vs Kondan and Others
Madras High Court · (1892) ILR (Mad) 378
Evidence Act, 1872 — Section 35
High Courts02 Mar 1892
Venkataraghava Vs Rangamma
Madras High Court · (1892) ILR (Mad) 498
Evidence Act, 1872 — Section 44
High Courts02 Mar 1892
The Most Reverend Joseph Colgan and Another Vs Administrator-General of Madras and Others
Madras High Court · (1892) ILR (Mad) 424
High Courts01 Mar 1892
Hayes Vs Christian
Madras High Court · (1892) ILR (Mad) 414
Penal Code, 1860 (IPC) — Section 499, 500
High Courts01 Mar 1892
Queen Empress Vs J.W. Hayes J.W. Hayes Vs Reverend C.W. Christian
Madras High Court · (1892) 2 MLJ 142
Penal Code, 1860 (IPC) — Section 500
High Courts01 Mar 1892
Karuppasami Vs Pichu and Another
Madras High Court · (1892) ILR (Mad) 419
Succession Certificate Act, 1889 — Section 4
High Courts01 Mar 1892
Karuppashami alias Kunjapan Vs Pichu Putter and Another
Madras High Court · (1892) 2 MLJ 116
High Courts29 Feb 1892
Saminadha Pandara Sannadhi Vs Muthayya Chettiar
Madras High Court · (1892) 2 MLJ 119
Limitation Act, 1963 — Section 22
High Courts29 Feb 1892
Modala Lakshmi Raghupathi Vs Gulla Tirumala Reddi
Madras High Court · (1892) 2 MLJ 91
High Courts29 Feb 1892
Saminatha Vs Muthayya
Madras High Court · (1892) ILR (Mad) 417
Limitation Act, 1877 — Section 22
High Courts24 Feb 1892
Kunji Amma and Others Vs Raman Menon and Others
Madras High Court · (1892) ILR (Mad) 494
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts24 Feb 1892
Ittithi Kunji Amma and Others Vs Elayat Raman Menon and Others
Madras High Court · (1892) 2 MLJ 262
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts23 Feb 1892
Kanagappa Thevan Vs Sokkalinga Thevan and Others
Madras High Court · (1892) 2 MLJ 175
High Courts23 Feb 1892
Kasturi Vs Venkatachalapathi
Madras High Court · (1892) ILR (Mad) 412
Evidence Act, 1872 — Section 115