High Courts28 Mar 1918
Palaniappa Chettiar and Others Vs Shanmugam Chettiar and Others
Madras High Court · (1918) 03 MAD CK 0006
Negotiable Instruments Act, 1881 (NI) — Section 6
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,866 of 5,226
High Courts26 Mar 1918
Vanamati Sattiraju Vs Ballapragada and Others
Madras High Court · (1918) 35 MLJ 87
Contract Act, 1872 — Section 239
High Courts22 Mar 1918
Duddampudi Venkatrayudu (dead) and Others Vs Bikkina Subbarayudu and Others
Madras High Court · 46 Ind. Cas. 179 : (1918) 8 LW 599
High Courts22 Mar 1918
Chokkalingam Chettiar Vs Kurunthappan Chettiar and Others
Madras High Court · 47 Ind. Cas. 764
Civil Procedure Code, 1908 (CPC) — Section 21
High Courts21 Mar 1918
A. Venkatarama Aiyar Vs E. Venkatarama Aiyar (Dead) and Others
Madras High Court · 50 Ind. Cas. 969 : (1919) 19 LW 318
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 41
High Courts20 Mar 1918
Ramalingam Ayyar and Others Vs S. Subbaier
Madras High Court · 47 Ind. Cas. 624 : (1918) 8 LW 256
High Courts20 Mar 1918
Subraya Bhatta Vs Srinivasa Shanbhaga and Others
Madras High Court · 49 Ind. Cas. 800
High Courts20 Mar 1918
Munnavaru Begam Sahibu Vs Mir Mahapalli Sahib and Others
Madras High Court · (1918) ILR (Mad) 1038 : (1918) ILR (Mad) 1033
High Courts19 Mar 1918
Ranga Pillai Vs Narasimha Ayyangar and Another
Madras High Court · 47 Ind. Cas. 852
High Courts18 Mar 1918
Best and Co. Ltd. Vs The Collector of Madras
Madras High Court · (1918) 35 MLJ 23
Government of India Act, 1915 — Section 106(2)
High Courts18 Mar 1918
Lakshmanan Chetty and Others Vs P.P.V. Palaniappa Chetty and Others
Madras High Court · (1918) ILR (Mad) 813 : 45 Ind. Cas. 30 : (1918) 7 LW 612 : (1918) 34 MLJ 470
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts18 Mar 1918
M. Kuppaswamy Chetty and Others Vs Kusala Ramiah and Others
Madras High Court · 49 Ind. Cas. 89 : (1918) 8 LW 551
High Courts15 Mar 1918
The Deputy Collector, Madura Division Vs Muthirula Mudali and Others
Madras High Court · (1918) 8 LW 271 : (1918) 35 MLJ 83
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(1)Land Acquisition Act, 1894 — Section 54
High Courts15 Mar 1918
Aga Muhammadally Beg Sahib Vs Chendragiri Venkatappayya and Others
Madras High Court · (1918) 35 MLJ 287
Transfer of Property Act, 1882 — Section 60, 62
High Courts15 Mar 1918
Divakar Singh Vs A. Ramamurthi Naidu
Madras High Court · 47 Ind. Cas. 273 : (1918) 35 MLJ 127
Criminal Procedure Code, 1898 (CrPC) — Section 165
High Courts14 Mar 1918
N.P.R.M.V.R.M. Alagappa Chettiar Vs N.P.R.M.L.S.T. Lakshmanan Chettiar and Others Alagappa Chettiar and Another Vs The Official Receiver and Another
Madras High Court · 51 Ind. Cas. 253
High Courts14 Mar 1918
Adhikari Vishnumurthiayya Vs Authaiya and Others
Madras High Court · 47 Ind. Cas. 533 : (1918) 35 MLJ 153
High Courts13 Mar 1918
Vasudevan Moosad Vs Ittirarichan Nair
Madras High Court · (1918) 03 MAD CK 0033
High Courts13 Mar 1918
Aramproth Illoth Vasudevan Moosad, Karnavan and Manager of his Illom Vs Kattadi Moothedath Ittirarichan Nair
Madras High Court · 45 Ind. Cas. 46 : (1918) 7 LW 547 : (1918) 34 MLJ 412
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92