High Courts13 Mar 1918
V.R.M. Ramasami Naidu Vs T.M. Muthusamia Pillai
Madras High Court · (1918) 35 MLJ 581
Provincial Insolvency Act, 1920 — Section 16(1)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,867 of 5,226
High Courts13 Mar 1918
V.P. Peer Mahomed Rowther Vs Dalooram Jayanarayan
Madras High Court · 47 Ind. Cas. 555 : (1918) 8 LW 192 : (1918) 35 MLJ 180
Contract Act, 1872 — Section 113English Sale of Goods Act, 1893 — Section 14
High Courts13 Mar 1918
Saminatha Aiyar Vs Govindasami Padayachi and Others
Madras High Court · (1918) ILR (Mad) 733 : 45 Ind. Cas. 595 : (1918) 8 LW 37 : (1918) 34 MLJ 536
High Courts08 Mar 1918
Seetharama Ayyar and Another Vs Narayanaswami Pillai and Another
Madras High Court · 47 Ind. Cas. 749
Contract Act, 1872 — Section 62Transfer of Property Act, 1882 — Section 130
High Courts08 Mar 1918
C. Varamma and Others Vs M. Gopaladasayya and Another
Madras High Court · (1918) 03 MAD CK 0035
Limitation Act, 1963 — Article 125
High Courts08 Mar 1918
Challagundla Varamma and Others Vs Madala Gopaladasayya and Another
Madras High Court · 46 Ind. Cas. 202 : (1918) 8 LW 62 : (1918) 35 MLJ 57
High Courts08 Mar 1918
Subbu Reddi Vs Ponnambala Reddi and Others
Madras High Court · 49 Ind. Cas. 359
High Courts08 Mar 1918
Sunkara Ratha Doss Vs Epari Kopils and Others
Madras High Court · 46 Ind. Cas. 191
High Courts07 Mar 1918
Balasundara Pandiam Pillai Vs Authimulam Chettiar
Madras High Court · 47 Ind. Cas. 505
High Courts04 Mar 1918
Pazhavathil Mavilaputhia Veetil Chindan Nambiar Vs Kunhi Raman Nambiar and Others
Madras High Court · 45 Ind. Cas. 26 : (1918) 7 LW 543 : (1918) 34 MLJ 400
High Courts04 Mar 1918
Chindan Nambiar Vs Kunhi Raman Nambiar and Twenty-Nine Ors.
Madras High Court · (1918) 03 MAD CK 0003
High Courts01 Mar 1918
Lingappaya and Another Vs Shankaranarayana Bhatta and Another
Madras High Court · (1918) 35 MLJ 625
Civil Procedure Code, 1908 (CPC) — Section 13(5)
High Courts27 Feb 1918
Sukkulal Sowcar Vs A.V. Tirumala Row Sahib
Madras High Court · 51 Ind. Cas. 295
High Courts26 Feb 1918
Maistry Rajabhai Narain of Cutch Vs Haji Karim Mahomed of Bombay through his recognized Agent, Hussan Iyood Sait
Madras High Court · 47 Ind. Cas. 708
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts26 Feb 1918
In Re: Annasami Nadavan and Others
Madras High Court · 45 Ind. Cas. 527 : (1918) 7 LW 571
High Courts26 Feb 1918
Maistry Rajabhai Narain of Cutch Vs Haji Karim Mamood of Bombay through his recognised agent Hussan Iyood Sait
Madras High Court · (1918) 35 MLJ 189
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts26 Feb 1918
Kodi Sankara Bhatta Vs Moidin and Others
Madras High Court · (1918) 8 LW 100 : (1918) 35 MLJ 120
Transfer of Property Act, 1882 — Section 43
High Courts22 Feb 1918
The Madras and Southern Mahratta Railway Company Ltd. Vs Haridoss Banmali Doss
Madras High Court · (1918) ILR (Mad) 871 : (1918) 35 MLJ 35
Railways Act, 1890 — Section 77
High Courts22 Feb 1918
The Madras and Southern Mahratta Railway Company Limited Vs Haridoss Banmalidoss
Madras High Court · (1918) ILR (Mad) 871 : (1918) 8 LW 340
Railways Act, 1890 — Section 77