High Courts21 Jan 1935
Venkatachala Padayachi and Others Vs Velayudha Padayachi
Madras High Court · AIR 1935 Mad 701
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,471 of 5,226
High Courts20 Jan 1935
Srila Sri Vythilinga Pandarasannidhi Vs Secy. of State
Madras High Court · AIR 1935 Mad 342
Evidence Act, 1872 — Section 124
High Courts18 Jan 1935
Muthappa Chetty Vs Raman Chetty and Another
Madras High Court · AIR 1935 Mad 574 : 158 Ind. Cas. 252
Civil Procedure Code, 1908 (CPC) — Section 2(2)(a)
High Courts18 Jan 1935
Natarajan and Others Vs Palaniandi Pillai
Madras High Court · AIR 1935 Mad 559 : (1935) 42 LW 208
Limitation Act, 1963 — Article 120
High Courts18 Jan 1935
C. Duraivelu Mudaliar, Trustee and Dharmakartha of Sri Apparswami Temple Vs The Corporation of Madras
Madras High Court · AIR 1935 Mad 600 : 157 Ind. Cas. 1016 : (1935) 42 LW 440 : (1935) 69 MLJ 182
Madras City Municipal Act, 1904 — Section 186
High Courts17 Jan 1935
(Anakkaran Puthiya Valappil Valiapurayil) Kunha Mina Umma and Others Vs (Anakkaran Puthiyavlappil Valiapurayil) Kunhipathumma and Others
Madras High Court · AIR 1935 Mad 715 : (1935) 41 LW 758
High Courts17 Jan 1935
R. Venkatasubba Sastri Vs Sankaran and Another
Madras High Court · AIR 1935 Mad 977 : 161 Ind. Cas. 800
High Courts16 Jan 1935
(Sree Rajah) Venkata Rengiah Appa Rao Bahadur and Others Vs Secy. of State and Others
Madras High Court · AIR 1935 Mad 389 : (1935) 41 LW 591
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 80
High Courts16 Jan 1935
Bhagavathi Vannan Vs Veera Vannan
Madras High Court · AIR 1935 Mad 591 : (1935) 42 LW 371
High Courts16 Jan 1935
M. Ar. Rm. M. Annamalai Chettiar and Others Vs Al. A.C.T. Solayappa Chettiar and Another
Madras High Court · (1935) 42 LW 505 : (1935) 69 MLJ 274
Civil Procedure Code, 1908 (CPC) — Section 92Madras Hindu Religious Endowments Act, 1923 — Section 73
High Courts16 Jan 1935
Nagalingam Pillai Vs Alagia Manavalam alias Kalingaraya Ramakrishnan minor by guardian Kalingaraya Chokkalingam Pillai and Another
Madras High Court · AIR 1935 Mad 416 : (1935) 41 LW 576 : (1935) 68 MLJ 464
Madras Proprietary Estates Village Service Act, 1894 — Section 10, 9
High Courts16 Jan 1935
Puzhakkattoorakayil Karuvayoor Raman Moosad's son Karnavan and Manager Stanam Narayanan Moosad Vs Puzhakkattoorakayil Karuvayur Raman Moosad's son Raman Moosad and Others
Madras High Court · AIR 1935 Mad 552 : (1935) ILR (Mad) 811 : 157 Ind. Cas. 156 : (1935) 41 LW 525 : (1935) 68 MLJ 678
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5
High Courts15 Jan 1935
Palaniandi Gramani Manickammal Vs V. Murugappa Gramanani
Madras High Court · AIR 1935 Mad 483 : 157 Ind. Cas. 181
Limitation Act, 1963 — Section 10
High Courts15 Jan 1935
Y. Mahabaleswarappa Vs M. Gopalaswami Mudaliar
Madras High Court · AIR 1935 Mad 673 : (1935) ILR (Mad) 954 : (1935) 41 LW 503 : (1935) 69 MLJ 589
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts10 Jan 1935
Aghileswara Aiyar Vs Shamu Ayyar and Others
Madras High Court · 156 Ind. Cas. 147 : (1935) 42 LW 494
High Courts10 Jan 1935
N. Thangavelu Mudaliar and Another Vs Chengalvaroya Gurukkal
Madras High Court · 158 Ind. Cas. 273 : (1935) 42 LW 412 : (1935) 69 MLJ 250
High Courts10 Jan 1935
Ayilur Gramom Harihara Pattar's son Aghileswara Ayyar Vs Nochur Gramom Gopala Pattar's son Shamu Ayyar and Others
Madras High Court · AIR 1935 Mad 411
High Courts09 Jan 1935
Chinnathayee Vs Lakshmi Achi and Others
Madras High Court · AIR 1936 Mad 675 : 163 Ind. Cas. 619
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts09 Jan 1935
V. Ramaswami Ayyar and Others Vs S.S. Krishnasa and Sons and Others
Madras High Court · AIR 1935 Mad 904 : 162 Ind. Cas. 221