High Courts28 Jan 1935
Murahari Reddi (deceased) and Others Vs Chenraya Goundan and Others
Madras High Court · AIR 1935 Mad 624 : (1935) 41 LW 760 : (1935) 68 MLJ 620
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,470 of 5,226
High Courts28 Jan 1935
Kallara Kambikanom Meathale Veetil Chindan Kaimal and Others Vs Board of Commissioners for Hindu Religious Endowments
Madras High Court · AIR 1935 Mad 564 : 158 Ind. Cas. 33 : (1935) 42 LW 207
Madras Estates Land Act, 1908 — Section 192
High Courts28 Jan 1935
Kanniammal Vs Balakrishna Tharvady and Others
Madras High Court · AIR 1935 Mad 557
High Courts25 Jan 1935
T.T.K.K. Kumare Appan Srirangachariar Vs T.V.A.K.T. Annamalai Chettiar
Madras High Court · AIR 1935 Mad 647 : (1935) 41 LW 485
High Courts25 Jan 1935
Sivarama Pillai and Others Vs Ganesarathnam Pillai and Others
Madras High Court · AIR 1935 Mad 353 : 159 Ind. Cas. 893
High Courts25 Jan 1935
Nelluri Venkayya Vs Devabhaktuni Raghavayya and Others
Madras High Court · AIR 1935 Mad 596 : (1935) 41 LW 726 : (1935) 68 MLJ 590
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts24 Jan 1935
Mudda Verrappa Vs Emperor
Madras High Court · AIR 1935 Mad 318 : 157 Ind. Cas. 1020
Criminal Procedure Code, 1898 (CrPC) — Section 350
High Courts24 Jan 1935
N.G.N. Rengasawmy Chetty Vs P.K. Natesa Chetty and Others
Madras High Court · AIR 1935 Mad 542 : (1935) 41 LW 574
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts24 Jan 1935
The Nedungadi Bank Ltd. Vs Thayarammal alias Mangayarkarasi Ammal of unsound mind. Arjuna Gramani is appointed guardian of Thayarammal alias Mangayarkarasi Ammal
Madras High Court · AIR 1935 Mad 478 : (1935) 41 LW 459 : (1935) 68 MLJ 546
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7
High Courts23 Jan 1935
Rengasami Thevar Vs Ramanathan and Others
Madras High Court · AIR 1935 Mad 423 : (1935) 42 LW 340
High Courts23 Jan 1935
Thangatur Subbarayudu Vs Nichanametla Subbarayudu and Another
Madras High Court · AIR 1935 Mad 473
High Courts22 Jan 1935
Nagarur Subbarayudu Vs Official Receiver and Another
Madras High Court · AIR 1935 Mad 433 : (1935) 41 LW 461
Provincial Insolvency Act, 1920 — Section 53
High Courts22 Jan 1935
Pena Ana Lana Alagammai Achi Vs Als. Al. Aurunachalam Chettiar and Another
Madras High Court · AIR 1935 Mad 543
High Courts22 Jan 1935
Sethukaruppan Ambalam alias Pasukalakki and Others Vs Peer Mahammad Sammati and Others
Madras High Court · AIR 1935 Mad 350 : (1935) ILR (Mad) 876 : 159 Ind. Cas. 49 : (1935) 41 LW 436 : (1935) 68 MLJ 417
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts22 Jan 1935
Ghulam Mohideen Khan Sahib and Others Vs Secy. of State and Others
Madras High Court · AIR 1935 Mad 700 : 157 Ind. Cas. 734 : (1935) 41 LW 756
High Courts22 Jan 1935
Thummalapalli Mangayya Vs Thummalapalli Sreeramulu and Others
Madras High Court · AIR 1935 Mad 420 : (1935) 41 LW 571
High Courts21 Jan 1935
Chandayya Shetty and Another Vs Bijoor Venkappa Maiya and Another
Madras High Court · AIR 1935 Mad 598 : (1935) 42 LW 254
High Courts21 Jan 1935
Saliah Mohamed Haji Ibrahim Vs N. Abdul Samath Sahib
Madras High Court · (1935) 42 LW 210 : (1935) 69 MLJ 218
High Courts21 Jan 1935
The President of the Board of Commissioners for the Hindu Religious Endowments Vs Nagarathina Mudaliar and Others
Madras High Court · AIR 1935 Mad 417 : (1935) 41 LW 454 : (1935) 68 MLJ 549
Madras Hindu Religious Endowments Act, 1926 — Section 69, 70
High Courts21 Jan 1935
Saliah Mahammad Haji Ibrahim Vs N. Abdul Samath Sahib
Madras High Court · AIR 1935 Mad 606 : 157 Ind. Cas. 991