High Courts04 Feb 1935
T. Kakrullakhan and Others
Madras High Court · (1935) 68 MLJ 415
Criminal Procedure Code, 1898 (CrPC) — Section 179, 188
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,469 of 5,226
High Courts04 Feb 1935
In Re: T. Fakurulla Khan and Others
Madras High Court · 159 Ind. Cas. 1048
Criminal Procedure Code, 1898 (CrPC) — Section 188
High Courts01 Feb 1935
Annamalai Chetty Vs Raja Srimathu Muthu Vijaya Raghunatha Doraisingam
Madras High Court · AIR 1935 Mad 718 : 160 Ind. Cas. 680 : (1935) 42 LW 583
High Courts01 Feb 1935
Poomulli Manakkal Narayanan Nambudiripad and Another Vs Pottekkat Kazhunkil Gopala Menon and Others
Madras High Court · 158 Ind. Cas. 40
Malabar Compensation for Tenants Improvements Act, 1899 — Section 11
High Courts01 Feb 1935
Ramaswami Muthirian and Another Vs The Firm of Ki Karu, Rama Ki and Others
Madras High Court · AIR 1935 Mad 919 : 159 Ind. Cas. 958 : (1935) 42 LW 619 : (1935) 69 MLJ 443
Provincial Small Cause Courts Act, 1887 — Section 35
High Courts01 Feb 1935
(Poomulli Manakkal Mooppil Stanom) Narayanan Nambudripad and Another Vs (Pottekkat kazhunkil) Gopala Menon and Others
Madras High Court · AIR 1935 Mad 693
Malabar Compensation for Tenants Improvements Act, 1899 — Section 3
High Courts31 Jan 1935
Sadaya Padayachi and Another Vs Chinnaswami Naidu
Madras High Court · AIR 1935 Mad 609 : (1935) ILR (Mad) 814 : 157 Ind. Cas. 1012 : (1935) 41 LW 811 : (1935) 69 MLJ 99
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts31 Jan 1935
Pichai Pillai and Others Vs Balasundara Mudaly and Others
Madras High Court · AIR 1935 Mad 442 : (1935) ILR (Mad) 787 : 157 Ind. Cas. 24 : (1935) 41 LW 558 : (1935) 68 MLJ 608
Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts30 Jan 1935
Majeti Venkatasurya Subbarayudu Sowcar, being minor by mother and next friend Venkatasurya Satya Parvatamba now declared a major and the guardian discharged Vs Majeti Bapannarao Sowcar and Others
Madras High Court · AIR 1935 Mad 565 : (1935) ILR (Mad) 929 : (1935) 41 LW 649 : (1935) 68 MLJ 615
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts29 Jan 1935
Cheerath Veetil Karnavan and Another Vs E.N.A.S. Narayana Ayyar and Another
Madras High Court · AIR 1935 Mad 594 : 157 Ind. Cas. 746
Limitation Act, 1963 — Article 83
High Courts29 Jan 1935
Somarajupalli Mahadevudu and Another Vs Hindu Religious Endowments Board
Madras High Court · AIR 1935 Mad 585 : 157 Ind. Cas. 985 : (1935) 42 LW 497
Madras Hindu Religious Endowments Act, 1926 — Section 70
High Courts29 Jan 1935
Gurijala Subramanyam and Others Vs Damavarapu Venkatasubba Reddi and Others
Madras High Court · AIR 1935 Mad 421 : 156 Ind. Cas. 949
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts29 Jan 1935
Ry. Pratapasimha Raja Saheb and Another Vs T.Rm.T.S.P.Pl. Palaniappa Chettiar and Others
Madras High Court · AIR 1935 Mad 607 : 157 Ind. Cas. 982
High Courts29 Jan 1935
Thathammal Vs V. Parankusam Pillai
Madras High Court · AIR 1935 Mad 418 : (1935) 41 LW 694 : (1935) 68 MLJ 461
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53(2)
High Courts29 Jan 1935
Cheerath Veettil Karnavan and Manager Madhavan Nair (died) Cheerath Veettil Padmanabhan Nair L.R. Vs E.N.A.S. Narayana Aiyar, family manager and Another
Madras High Court · (1935) 42 LW 680 : (1935) 69 MLJ 539
Limitation Act, 1963 — Article 61, 83
High Courts29 Jan 1935
Moturi Veerayya Vs Rao Bahadur P.V. Srinivasa Rao, The Official Receiver and Others
Madras High Court · (1935) ILR (Mad) 908 : (1935) 42 LW 386 : (1935) 69 MLJ 364
Provincial Insolvency Act, 1920 — Section 43
High Courts29 Jan 1935
Gurjala Subramanyam (died) Gurjala Srinivasaiah, represented by guardian Gurjala Venkataramanayya and Others Vs Damavarapu Reddi and Others
Madras High Court · (1935) 41 LW 737 : (1935) 68 MLJ 597
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts29 Jan 1935
R. Venkatesa Aiyangar Vs P.R.Y. Manikkavachakam Chetty and Others
Madras High Court · AIR 1935 Mad 660 : (1935) 41 LW 665 : (1935) 68 MLJ 738
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 13
High Courts29 Jan 1935
Moturi Veerayya Vs P.V. Sreenivasa Rao and Others
Madras High Court · AIR 1935 Mad 826 : 158 Ind. Cas. 1060
Provincial Insolvency Act, 1920 — Section 43
High Courts28 Jan 1935
Srila Sri Vythilinga Pandarasannadhi Avergal Vs The Secretary of State for India in Council
Madras High Court · (1935) 41 LW 472 : (1935) 68 MLJ 396
Evidence Act, 1872 — Section 124