High Courts06 Mar 1935
Mandapaka Sudarsana Rao Vs Varada Kameswara Rao Naidu and Another
Madras High Court · AIR 1935 Mad 795 : (1935) ILR (Mad) 802 : 159 Ind. Cas. 661 : (1935) 42 LW 11 : (1935) 69 MLJ 177
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,465 of 5,226
High Courts06 Mar 1935
Rangammal Vs Varadappa Naidu and Another
Madras High Court · AIR 1935 Mad 670 : (1935) 42 LW 215 : (1935) 69 MLJ 120
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts04 Mar 1935
Nandi Reddi Rama Govinda Reddi Vs Karrepu Lakshmi Reddi
Madras High Court · AIR 1935 Mad 973 : 158 Ind. Cas. 851 : (1935) 42 LW 358 : (1935) 69 MLJ 461
Transfer of Property Act, 1882 — Section 68(d)
High Courts04 Mar 1935
Rukmani Ammal and Others Vs T.R.S. Chari
Madras High Court · AIR 1935 Mad 616 : 157 Ind. Cas. 968 : (1935) 42 LW 702 : (1935) 69 MLJ 210
High Courts01 Mar 1935
(Veda) Krishnaswami Mudaliar Vs (Veda) Malai Mudaliar
Madras High Court · AIR 1935 Mad 649
High Courts01 Mar 1935
Thoppai M. Muthiah Bhagavathar and Others Vs T.V. Venkatarama Ayyar and Others
Madras High Court · AIR 1936 Mad 106 : (1936) ILR (Mad) 121 : 163 Ind. Cas. 977 : (1935) 42 LW 482 : (1935) 69 MLJ 303
Transfer of Property Act, 1882 — Section 82
High Courts01 Mar 1935
Gangarapu Chinna Sambayya Vs Polepalli Rudrappa and Others
Madras High Court · AIR 1935 Mad 568 : 158 Ind. Cas. 99 : (1935) 41 LW 789 : (1935) 68 MLJ 662
High Courts01 Mar 1935
Veda Krishnaswami Mudaliar Vs Veda Malai Mudaliar
Madras High Court · 157 Ind. Cas. 1047
High Courts28 Feb 1935
B. Nemichand Sowcar Vs N. Namberumal Chetty
Madras High Court · AIR 1935 Mad 671 : (1935) 42 LW 217 : (1935) 69 MLJ 45
Court Fees Act, 1870 — Section 7(ix)
High Courts28 Feb 1935
Km. Kr. Km. Kuppan Chettiar and Others Vs Kuttia Koundan and Others
Madras High Court · 158 Ind. Cas. 1 : (1935) 42 LW 205 : (1935) 69 MLJ 121
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts28 Feb 1935
The Secretary of State for India in Council Vs Katta Venkataratnam and Others
Madras High Court · AIR 1935 Mad 764 : (1935) 42 LW 529 : (1935) 69 MLJ 544
High Courts28 Feb 1935
Muthalagappa Chettiar (deceased) and Others Vs Navanestheswara Gurukkal
Madras High Court · AIR 1935 Mad 668 : (1935) 42 LW 183 : (1935) 69 MLJ 42
Easements Act, 1882 — Section 13
High Courts27 Feb 1935
B. Rajambal Vs Thangam and Others
Madras High Court · AIR 1935 Mad 640 : 157 Ind. Cas. 942 : (1935) 42 LW 518
Limitation Act, 1963 — Article 180
High Courts27 Feb 1935
Krishnaswami Pillai Vs Aminjikarai Sri Ekambareswarar Devasthanam
Madras High Court · AIR 1935 Mad 725
High Courts27 Feb 1935
Gangu Veerabrahmam Vs Gangu Jagannadhacharyulu and Another
Madras High Court · (1935) 42 LW 427 : (1935) 69 MLJ 184
Provincial Insolvency Act, 1920 — Section 6(g)
High Courts27 Feb 1935
Vadiyangati Chinnarigadu Vs Kotigari Rangayya Chetty
Madras High Court · AIR 1935 Mad 789
Madras Estates Land Act, 1908 — Section 185
High Courts26 Feb 1935
Vavilala Vasudeva Sastri and Another Vs Sreemathi Yarlagadda Annapurnamma Garu and Another
Madras High Court · AIR 1935 Mad 809 : (1935) 42 LW 402 : (1935) 69 MLJ 137
Provincial Insolvency Act, 1920 — Section 4
High Courts26 Feb 1935
Langoju Tavudu and Another Vs Veerini Venkataratnam and Others
Madras High Court · AIR 1935 Mad 555 : (1936) ILR (Mad) 72 : (1935) 41 LW 744 : (1935) 68 MLJ 623
Limitation Act, 1963 — Section 19
High Courts26 Feb 1935
(Mullangi) Ramayya and Others Vs (Thondapu) Bapanamma and Another
Madras High Court · AIR 1936 Mad 16 : (1935) 42 LW 790
High Courts25 Feb 1935
C.K. Krishna Rao Vs R. Krishna Dos Lalah and Another
Madras High Court · AIR 1935 Mad 556 : (1935) 41 LW 745
Madras City Tenants Protection Act, 1922 — Section 9