High Courts25 Feb 1935
Amara Seshayya and Bros. Vs Chalavadi Venkataswami and Others
Madras High Court · AIR 1935 Mad 619 : 157 Ind. Cas. 751 : (1935) 42 LW 35
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,466 of 5,226
High Courts25 Feb 1935
Sri Rajah Inuganti Raja Gopala Venkatanarasimharayanim Bahadur Varu Vs Kandikonda China Veeraswami and Others
Madras High Court · AIR 1935 Mad 551 : 156 Ind. Cas. 1033
High Courts25 Feb 1935
Sri Rajah Inuganti Raja Gopala Venkatanarasimharayinim Bahadur Varu Vs Kardikonda China Veeraswami and Others
Madras High Court · (1935) 41 LW 753 : (1935) 68 MLJ 625
High Courts22 Feb 1935
In Re: Chakka Jagga Rao
Madras High Court · AIR 1935 Mad 563 : (1935) 41 LW 786 : (1935) 68 MLJ 660
Criminal Procedure Code, 1898 (CrPC) — Section 403Evidence Act, 1872 — Section 13
High Courts22 Feb 1935
Dasari Polayya Dora Vs Onarasi Anantha Patro and Others
Madras High Court · AIR 1936 Mad 61 : (1936) ILR (Mad) 44 : 160 Ind. Cas. 757 : (1935) 42 LW 669 : (1935) 69 MLJ 903
Transfer of Property Act, 1882 — Section 101
High Courts22 Feb 1935
Taluq Board and Another Vs Volkart United Press Co. Ltd.
Madras High Court · AIR 1935 Mad 571 : 157 Ind. Cas. 1030 : (1935) 42 LW 430
Madras Local Boards Act, 1884 — Section 77
High Courts21 Feb 1935
Namburi Venkata Kristnayya Vs Karnedan Kothari
Madras High Court · 156 Ind. Cas. 827 : (1935) 42 LW 24
Evidence Act, 1872 — Section 92
High Courts21 Feb 1935
(Namburi) Venkata Krishtnayya Vs Karnedan Kothari
Madras High Court · AIR 1935 Mad 643
Contract Act, 1872 — Section 132Evidence Act, 1872 — Section 92Negotiable Instruments Act, 1881 (NI) — Section 4
High Courts21 Feb 1935
Ramaswami Chettiar Vs N. Suppiah Chettiar
Madras High Court · 158 Ind. Cas. 1 : (1935) 42 LW 404 : (1935) 69 MLJ 98
Provincial Small Cause Courts Act, 1887 — Article 35(i)(2)
High Courts20 Feb 1935
T.V. Duraiswami Pillai and Another Vs Venkatarama Pillai and Others
Madras High Court · AIR 1935 Mad 572 : 158 Ind. Cas. 508 : (1935) 42 LW 626
High Courts19 Feb 1935
Vedali Guruvabhotlu Vs (Reddi) Jogayya and Others
Madras High Court · AIR 1935 Mad 696 : 158 Ind. Cas. 9 : (1935) 42 LW 256
High Courts19 Feb 1935
Kuthiravattah Kottayil Chathanni Rayiran Vs Thirunilai Gramom Kuppu Pattar's Son Narayana Ayyar and Others
Madras High Court · AIR 1935 Mad 682 : 158 Ind. Cas. 228 : (1935) 42 LW 596
Limitation Act, 1963 — Article 181
High Courts19 Feb 1935
Nidadavole Ramalingam Vs Nidadavole Veerabhadrudu (deceased)
Madras High Court · (1936) ILR (Mad) 51 : (1935) 42 LW 558 : (1935) 69 MLJ 890
Limitation Act, 1963 — Section 28
High Courts18 Feb 1935
In Re: Katta Anniahgari Naranappa
Madras High Court · AIR 1935 Mad 544 : (1935) 41 LW 578
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts18 Feb 1935
Patibandla Raghupathirayadu Vs Garapati Pichayya and Others
Madras High Court · AIR 1935 Mad 581 : 158 Ind. Cas. 961 : (1935) 42 LW 258 : (1935) 69 MLJ 77
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts18 Feb 1935
The Municipal Council Vs S. Thirumalai Aiyangar
Madras High Court · 157 Ind. Cas. 977 : (1935) 42 LW 199 : (1935) 69 MLJ 221
High Courts15 Feb 1935
Kalahasthi Munusamiah and Another Vs Umaderjah Raje Damara Kumara Venkata Lingam Nayanim Bahadur Varu, Raja of Kalahasthi
Madras High Court · AIR 1935 Mad 554 : (1935) 42 LW 203
High Courts14 Feb 1935
G. Ramachandram Chettiar Vs V. Verivada Chettiar and Others
Madras High Court · AIR 1935 Mad 464 : 156 Ind. Cas. 886
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2), 151
High Courts14 Feb 1935
G. Ramachandran Chettiar Vs V. Verivada Chettiar (dead) Verivada Chetty and Others are minors by guardian V. Eswara Chettiar
Madras High Court · (1935) 41 LW 763 : (1935) 68 MLJ 628
High Courts13 Feb 1935
Tenkasi Sulaiman Rowther and Others Vs Dawood Khan Sahib and Others
Madras High Court · AIR 1935 Mad 754 : (1935) 42 LW 593