High Courts29 Aug 1947
The Commissioner of Income Tax Vs The Nattarasankottai Electric Supply Corporation
Madras High Court · (1948) ILR (Mad) 535 : (1947) 2 MLJ 463
Income Tax Act, 1922 — Section 66(1)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,213 of 5,226
High Courts29 Aug 1947
In Re: Karumuri China Mallayya
Madras High Court · (1947) 60 LW 693 : (1947) 2 MLJ 359
Criminal Procedure Code, 1898 (CrPC) — Section 253(i)Evidence Act, 1872 — Section 24
High Courts28 Aug 1947
The Public Prosecutor Vs Kachi Mohideen Maraikayar and Another
Madras High Court · AIR 1948 Mad 218 : (1947) 60 LW 749 : (1947) 2 MLJ 456
Madras Prevention of Food Adulteration Act, 1918 — Section 20(2)
High Courts28 Aug 1947
The Public Prosecutor Vs Badulla Sahib and Others
Madras High Court · AIR 1948 Mad 262 : (1947) 60 LW 674 : (1947) 2 MLJ 351
Defence of India Rules, 1962 — Rule 81(4)
High Courts28 Aug 1947
Kolathukara Vaiyapuri Goundan Vs Kuppuswami Goundan
Madras High Court · (1948) 61 LW 331 : (1948) 1 MLJ 330
High Courts27 Aug 1947
Pulla Madduleti Reddi Vs Rahiman Bi, lunatic by Guardian, Hakim Sayed Kamaloddin (died) and Others
Madras High Court · (1948) ILR (Mad) 560 : (1947) 60 LW 818 : (1947) 2 MLJ 587
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts26 Aug 1947
In Re: Ravipudi Venkanna and Others
Madras High Court · AIR 1948 Mad 261 : (1947) 2 MLJ 356
Penal Code, 1860 (IPC) — Section 380, 454
High Courts25 Aug 1947
Gopalakrishna Kunikullayya and Another Vs Narayana Kamada and Others
Madras High Court · (1947) 2 MLJ 585
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 151
High Courts25 Aug 1947
The Associated Oil Mills Ltd. Vs The Provincial Government of Madras
Madras High Court · (1948) ILR (Mad) 567 : (1947) 60 LW 715 : (1947) 2 MLJ 429
Defence of India Act, 1971 — Section 19(1)(6)
High Courts22 Aug 1947
COMMISSIONER OF Income Tax, MADRAS Vs V. V. R. N. M. SUBBIAH CHETTIAR.
Madras High Court · (1947) 15 ITR 502
High Courts22 Aug 1947
A. Moses Pillai Vs M.K. Govindan
Madras High Court · AIR 1948 Mad 346 : (1948) 61 LW 58 : (1948) 1 MLJ 51
High Courts22 Aug 1947
The Commissioner of Income Tax Vs V.V.R.N.M. Subbiah Chettiar
Madras High Court · (1948) ILR (Mad) 607 : (1947) 60 LW 760 : (1947) 2 MLJ 474
Income Tax Act, 1961 — Section 4A(b)
High Courts22 Aug 1947
In Re: Chinnappa Goundan alias Karuppanna Goundan
Madras High Court · (1948) 2 MLJ 148
Madras Debt Conciliation Act, 1936 — Section 25
High Courts22 Aug 1947
Rachapudi Ranga Rao Vs Balabhadrapatruni Subba Rao and Others
Madras High Court · (1948) 2 MLJ 461
Limitation Act, 1963 — Section 18
High Courts21 Aug 1947
In Re: Somasundaram Chettiar and Others
Madras High Court · AIR 1948 Mad 264 : (1947) 60 LW 800 : (1947) 2 MLJ 541
Tamil Nadu Gaming Act, 1930 — Section 3
High Courts14 Aug 1947
Maduri Lakshminarasimham Vs Maduri Suryanarayana and Others
Madras High Court · AIR 1948 Mad 246 : (1948) ILR (Mad) 624 : (1947) 60 LW 750 : (1947) 2 MLJ 443
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts14 Aug 1947
In Re: Gopal Naidu and Others
Madras High Court · AIR 1948 Mad 221 : (1947) 60 LW 766 : (1947) 2 MLJ 455
Defence of India Rules, 1962 — Rule 221
High Courts14 Aug 1947
Kundaniyil Ayamutty Vs Bapputty alias Muhammad and Others
Madras High Court · (1947) 60 LW 768 : (1947) 2 MLJ 460
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts14 Aug 1947
Vadrevu Venkataratnam Vs Rajah Saheb Meharban I Dostan, Sri Rajah Ravu Venkata Kumara Mahipathi Surya Rao Bahadur Sardar Garu, Maharajah of Pithapuram and Another
Madras High Court · AIR 1948 Mad 222 : (1947) 60 LW 756 : (1947) 2 MLJ 492
High Courts13 Aug 1947
Pilla Venkata Reddi Vs Korumilli Suryanarayanamurthi and Others
Madras High Court · (1947) 60 LW 794 : (1947) 2 MLJ 507
Presidency Towns Insolvency Act, 1909 — Section 52(2)(b)