High Courts22 Sept 1947
The Catholic Mission Presentation Convent by Mother Superior, Coimbatore, and Another Vs Subbanna Goundan and Others
Madras High Court · (1948) 1 MLJ 11
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,211 of 5,226
High Courts22 Sept 1947
Krishna Udayan Vs Chinna Pillai
Madras High Court · AIR 1948 Mad 416 : (1948) 61 LW 130 : (1948) 1 MLJ 119
High Courts19 Sept 1947
Syedamian Sahib Vs Janaki Ammal and Others
Madras High Court · AIR 1948 Mad 498 : (1948) 61 LW 353 : (1948) 1 MLJ 385
High Courts17 Sept 1947
Pulla Subbaramiah Vs Palagari Balarami Reddy and Others
Madras High Court · (1948) 61 LW 369 : (1948) 1 MLJ 346
High Courts16 Sept 1947
K. Narayanan Nair Vs A. Kunhan Mannadiar and Others
Madras High Court · (1948) 61 LW 216 : (1947) 2 MLJ 559
Transfer of Property Act, 1882 — Section 117
High Courts15 Sept 1947
Vangayil Madhavan Nayanar Vs V. Parameswara Ayyar and Others
Madras High Court · AIR 1948 Mad 373 : (1948) ILR (Mad) 734 : (1948) 61 LW 45 : (1948) 1 MLJ 68
High Courts12 Sept 1947
Dakshinamoorthi Kandar Vs Ponnuswami alias Karuppa Kandar and Others
Madras High Court · (1948) 61 LW 63 : (1948) 1 MLJ 65
High Courts12 Sept 1947
Kannuri Venkata Chalapathi Rao Vs Devineni Kanchayya
Madras High Court · (1948) 2 MLJ 185
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5Transfer of Property Act, 1882 — Section 100
High Courts11 Sept 1947
Munia Servai Vs Thanagaraya Onturiyar and Others
Madras High Court · (1949) CriLJ 253
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts11 Sept 1947
Munia Servai Vs Thangaraya Onturiyar and Others
Madras High Court · (1948) 2 MLJ 209
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts11 Sept 1947
A.K. Govindarajulu Naidu Vs L.A.K. Lakshmana Aiyar Firm
Madras High Court · (1948) 61 LW 350 : (1948) 1 MLJ 437
High Courts10 Sept 1947
Sreemanthu Rajah Y.S.R. Prasad, Zamindar of Devakota and Others Vs Kolli Ramaswamy and Others
Madras High Court · (1947) 60 LW 748 : (1947) 2 MLJ 459
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts10 Sept 1947
V. Seetharama Chettiar Vs T.R. Muthukrishna Chettiar
Madras High Court · (1947) 60 LW 815 : (1947) 2 MLJ 553
Limitation Act, 1963 — Article 182
High Courts10 Sept 1947
Somasundara Mudali and Others Vs Thiruppathuran alias Nagappa Mudali and Others
Madras High Court · (1948) ILR (Mad) 643 : (1947) 60 LW 787 : (1947) 2 MLJ 551
High Courts09 Sept 1947
Oor Nayakkan alias Krishnaswami Naidu and Others Vs Ps.Ar.Ar. Arunachala Chettiar
Madras High Court · AIR 1948 Mad 245 : (1947) 60 LW 774 : (1947) 2 MLJ 496
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 7Provincial Small Cause Courts Act, 1887 — Section 23
High Courts05 Sept 1947
Sripada Venkata Jagannadharao and Others Vs Kannepalli Venkatachalamayya Sastry and Others
Madras High Court · AIR 1948 Mad 336 : (1948) 61 LW 16 : (1948) 1 MLJ 4
High Courts05 Sept 1947
K.G.S. Venkatanaranayya and Another Vs K.G.S.V.R. Lakshmidevamma
Madras High Court · (1947) 60 LW 798 : (1947) 2 MLJ 520
Arbitration Act, 1940 — Section 8(1)
High Courts05 Sept 1947
Subbammal Vs Alamelu Ammal
Madras High Court · AIR 1948 Mad 225 : (1947) 60 LW 767 : (1947) 2 MLJ 461
Criminal Procedure Code, 1898 (CrPC) — Section 552
High Courts05 Sept 1947
In Re: AR. L.S.V.L. Sevugam Chettiar
Madras High Court · (1948) ILR (Mad) 751 : (1947) 60 LW 747 : (1947) 2 MLJ 457
High Courts05 Sept 1947
Gopa Somanna (died) and Others Vs Vakina Ramachandra Chowdari and Others
Madras High Court · (1947) 60 LW 812 : (1947) 2 MLJ 572
Provincial Insolvency Act, 1920 — Section 78(2)