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Madras High Court judgments

1,04,503 judgments · page 4,212 of 5,226

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High Courts05 Sept 1947

Vaithilinga Naidu represented by next Friend Subbammal and Another Vs Devanai Ammal and Another

Madras High Court · (1948) ILR (Mad) 719 : (1948) 61 LW 201 : (1947) 2 MLJ 566

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
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High Courts05 Sept 1947

Molla Madina Saheb Vs Bhano Bi Bi Saheba and Others

Madras High Court · (1948) 2 MLJ 453

Specific Relief Act, 1877 — Section 9
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High Courts05 Sept 1947

P. Abdul Salam Saheb Vs Provincial Government of Madras

Madras High Court · (1947) 60 LW 788 : (1947) 2 MLJ 480

Defence of India Act, 1971 — Section 19(1)
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High Courts05 Sept 1947

Vaithilinga Naidu, represented by next Friend, Subbammal and Another Vs Devanai Ammal and Another

Madras High Court · AIR 1949 Mad 46

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High Courts04 Sept 1947

V.T. Elaya Pillai Vs A.M. Muhammad Ibrahim Sahib and Others

Madras High Court · AIR 1948 Mad 302 : (1948) 61 LW 84 : (1948) 1 MLJ 75

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High Courts04 Sept 1947

In Re: Vadilal Laldas Patel

Madras High Court · (1948) 61 LW 237 : (1947) 2 MLJ 563

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High Courts04 Sept 1947

Ramappayya Vs Subbamma and Others

Madras High Court · (1948) ILR (Mad) 647 : (1948) 61 LW 61 : (1947) 2 MLJ 580

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High Courts03 Sept 1947

Ammani Ammal Vs K.P. Sabapathi Pillai

Madras High Court · (1948) 61 LW 373 : (1948) 1 MLJ 422

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High Courts03 Sept 1947

Pasumarti Satyanarayana Rao and Another Vs The Official Receiver of West Godavari and Another

Madras High Court · (1948) ILR (Mad) 659 : (1947) 60 LW 711 : (1947) 2 MLJ 425

Provincial Insolvency Act, 1920 — Section 43
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High Courts03 Sept 1947

The Province of Madras Vs R.B. Poddar

Madras High Court · (1948) 61 LW 781 : (1948) 2 MLJ 423

Civil Procedure Code, 1908 (CPC) — Section 80
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High Courts03 Sept 1947

Rama Asra and Others Vs The Official Receiver of South Kanara and Others

Madras High Court · (1948) ILR (Mad) 701 : (1947) 60 LW 795 : (1947) 2 MLJ 509

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High Courts03 Sept 1947

M. Vasuntharadevi Ammah Vs Dr. C.M. Ramakrishna Naidu

Madras High Court · (1948) 61 LW 181 : (1947) 2 MLJ 544

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High Courts03 Sept 1947

Sivalinga Thevar Vs Srinivasa Mudaliar and Others

Madras High Court · (1948) ILR (Mad) 653 : (1947) 60 LW 813 : (1947) 2 MLJ 583

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High Courts02 Sept 1947

A.R.M.M. Meyyappa Chettiar and Another Vs P.N.M.M. Palaniappa Chettiar and Others

Madras High Court · (1948) 61 LW 243 : (1947) 2 MLJ 589

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High Courts02 Sept 1947

The Catholic Mission Presentation Convent and Another Vs Subbanna Goundan and Others

Madras High Court · AIR 1948 Mad 320 : (1948) 61 LW 17

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High Courts02 Sept 1947

Kasi alias Alagappa Chettiar and Others Vs Rm.A.RM.V. Ramanathan Chettiar alias Srinivasan Chettiar through his next Friend, AV.Pl.Ct. Ramanathan Chettiar and Another

Madras High Court · (1947) 60 LW 806 : (1947) 2 MLJ 523

Civil Procedure Code, 1908 (CPC) — Section 2(2), 96
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High Courts02 Sept 1947

The Nellore Co-operative Urban Bank Ltd. Vs Akili Mallikarjunayya

Madras High Court · AIR 1948 Mad 252 : (1948) ILR (Mad) 707 : (1947) 60 LW 776 : (1947) 2 MLJ 487

Madras Co-operative Societies Act, 1932 — Section 51
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High Courts02 Sept 1947

Methuku Narasimhaiah Chetty and Another Vs Methuku Sivaramiah Chetty and Others

Madras High Court · (1947) 2 MLJ 532

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
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High Courts29 Aug 1947

Telikicherla Kandala Srimannarayana Charyulu Vs Koyal Kandadai Bhavanacharyulu alias Modaliandan Swamuluvaru (deceased) and Others

Madras High Court · (1948) 61 LW 330 : (1948) 1 MLJ 336

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High Courts29 Aug 1947

COMMISSIONER OF Income Tax, MADRAS Vs NATTARASANKOTTAI ELECTRIC SUPPLY CORPORATION.

Madras High Court · (1947) 15 ITR 495

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