High Courts12 Aug 1953Allowed

Karuppanan Servai Vs Daivasigamania Pillai

Madras High Court · AIR 1954 Mad 650 : (1954) ILR (Mad) 664 : (1954) 67 LW 89 : (1954) 2 MLJ 12

Limitation Act, 1908 — Article 124, 134, 148Transfer of Property Act, 1882 — Section 59A, 60, 67
High Courts12 Aug 1953Allowed

In Re: V.V.L. Narasimhamurthy

Madras High Court · AIR 1955 Mad 237 : (1955) CriLJ 716 : (1954) 1 MLJ 650

Criminal Procedure Code, 1898 (CrPC) — Section 195, 195(1), 215, 439Penal Code, 1860 (IPC) — Section 193, 467, 471
High Courts31 Jul 1953Allowed

In Re: Dr. P.M. Kamath

Madras High Court · AIR 1954 Mad 561

Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 182, 195(1), 211Tamil Nadu District Police Act, 1859 — Section 47
High Courts29 Jul 1953

R.M. Seshadri Vs The Province of Madras

Madras High Court · AIR 1954 Mad 543 : (1954) ILR (Mad) 643 : (1954) 67 LW 43 : (1954) 1 MLJ 206

Constitution of India, 1950 — Article 225Government of India (Amendment) Act, 1935 — Section 223, 224Government of India Act, 1915 — Section 106, 107