High Courts24 Jul 1953Allowed
Paru Kutty Amma and Others Vs Chettath Navoth Lakshmi Amma and Others
Madras High Court · AIR 1954 Mad 556
Succession Act, 1925 — Section 180Transfer of Property Act, 1882 — Section 35
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,108 of 5,226
High Courts24 Jul 1953
J. Nageswara Rao Vs The State of Madras
Madras High Court · AIR 1954 Mad 643 : (1953) 2 MLJ 724
Constitution of India, 1950 — Article 162, 19(1), 277Madras Prohibition Act, 1937 — Section 16, 16(1), 18, 18A, 23
High Courts23 Jul 1953
In Re: Manu Iyer
Madras High Court · AIR 1954 Mad 485
Supplies and Services (Temporary Provisions) Act, 1946 — Section 7
High Courts22 Jul 1953
In Re: Singaram and Another
Madras High Court · (1954) ILR (Mad) 602 : (1953) 66 LW 795 : (1953) 2 MLJ 526
Evidence Act, 1872 — Section 114, 3Penal Code, 1860 (IPC) — Section 300, 302, 34, 460
High Courts17 Jul 1953
Muthiah Muthirian Vs Vairaperumal Muthirian
Madras High Court · (1954) CriLJ 207 : (1953) 66 LW 875
High Courts17 Jul 1953Dismissed
C. Ratnavelu Mudaliar Vs Commr. for Hindu Religious and Charitable Endowments
Madras High Court · AIR 1954 Mad 398 : (1955) ILR (Mad) 241 : (1953) 66 LW 944 : (1953) 2 MLJ 574
Madras Hindu Religious Endowments Act, 1926 — Section 9(12)
High Courts17 Jul 1953
Karuppanna Gounder and Others Vs Kolandaswami Gounder and Others
Madras High Court · AIR 1954 Mad 486 : (1953) 66 LW 1055 : (1953) 2 MLJ 717
Evidence Act, 1872 — Section 65, 90Registration Act, 1908 — Section 57(5)
High Courts17 Jul 1953
Jaya Bharat Tiles Works Vs State of Madras and Others
Madras High Court · (1953) 1 MLJ 329
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 18, 22, 23
High Courts16 Jul 1953Dismissed
A.K. Subbaraya Goundar Vs Muthusami Goundar and Others
Madras High Court · AIR 1954 Mad 813 : (1954) 1 MLJ 191
Representation of the People (Conduct of Elections and Election Petitions) Rules, 1951 — Rule 5Representation of the People Act, 1951 — Section 33(3), 36(4), 40
High Courts15 Jul 1953Dismissed
C.S. Narasiah and Another Vs Province of Madras
Madras High Court · (1953) 07 MAD CK 0029
Madras General Sales Tax Act, 1939 — Section 6
High Courts13 Jul 1953Dismissed
Public Prosecutor Vs M. Thommaia Feruando and Others
Madras High Court · AIR 1954 Mad 184 : (1953) 66 LW 838 : (1953) 2 MLJ 616
Madras General Sales Tax Act, 1939 — Section 15, 2
High Courts10 Jul 1953Dismissed
P.P. Kutti Keya and Others Vs The State of Madras and Others
Madras High Court · AIR 1954 Mad 621 : (1954) 1 MLJ 117
Constitution of India, 1950 — Article 13, 14, 19, 19(1), 19(6)Madras Commercial Crops Markets Act, 1933 — Section 11(1), 11A, 14, 18(11), 18(2)Madras Commercial Crops Markets Rules, 1948 — Rule 10(3), 10(4), 28(3), 37, 38
High Courts10 Jul 1953Allowed
Public Prosecutor Vs K. Sesha Shet
Madras High Court · AIR 1954 Mad 77 : (1953) 66 LW 776 : (1953) 2 MLJ 364
Madras General Sales Tax Act, 1939 — Section 15
High Courts09 Jul 1953Allowed
Ammalammal and Others Vs Gnanammal and Others
Madras High Court · AIR 1954 Mad 473 : (1953) 66 LW 1017 : (1953) 2 MLJ 649
Contract Act, 1872 — Section 38
High Courts08 Jul 1953Dismissed
Nagoor Ammal and Another Vs M.K.M. Meeran and Others
Madras High Court · AIR 1954 Mad 770
High Courts08 Jul 1953Dismissed
Nidugonda Rudramani and Another Vs Chaduvula Srisailam and Another
Madras High Court · AIR 1954 Mad 200 : (1953) 2 MLJ 403
Court Fees Act, 1870 — Article 17(B), 7
High Courts07 Jul 1953
Income Tax Officer (Circle I), Salem Vs Indian Insurance and Banking Corporation Ltd., Salem and Another
Madras High Court · AIR 1954 Mad 197 : (1953) 24 ITR 334 : (1953) 2 MLJ 496
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Transfer of Property Act, 1882 — Section 48
High Courts12 May 1953Dismissed
P.G. Brookes Vs The Industrial Tribunal, Madras and Others
Madras High Court · AIR 1954 Mad 369 : (1953) 23 CompCas 351 : (1954) ILR (Mad) 463 : (1953) 2 LLJ 1 : (1953) 2 MLJ 630
Industrial Disputes Act, 1947 — Section 18Trustees and Mortgagees Powers Act, 1866 — Section 13
High Courts01 May 1953Dismissed
V. Gopalakrishna Vs The Secretary, Board of Revenue, Madras and Another
Madras High Court · AIR 1954 Mad 362 : (1953) 66 LW 1034 : (1953) 1 MLJ 744
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 4Land Acquisition Act, 1894 — Section 6, 6(1)