High Courts10 Dec 1953
In Re: Perumal Goundan and Others
Madras High Court · AIR 1954 Mad 1087
Criminal Procedure Code, 1898 (CrPC) — Section 350A, 367Evidence Act, 1872 — Section 1
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,102 of 5,226
High Courts09 Dec 1953Allowed
Allakrishnaveni alias Venkayamm Vs Alla Brahmareddi
Madras High Court · AIR 1954 Mad 762
Tamil Nadu Hindu (Bigamy Prevention and Divorce) Act, 1949 — Section 5(1)
High Courts09 Dec 1953
Ganesa Naicken Vs Arumugha Naicken
Madras High Court · AIR 1954 Mad 811 : (1954) ILR (Mad) 1195 : (1954) 67 LW 315 : (1954) 2 MLJ 35
Contract Act, 1872 — Section 23Trusts Act, 1882 — Section 82
High Courts08 Dec 1953Dismissed
Ettapparambath Atiyandi Pakkirichi Umma Vs Kaiprath Kalandan and Another
Madras High Court · AIR 1954 Mad 702 : (1954) 67 LW 265
Transfer of Property Act, 1882 — Section 53A
High Courts08 Dec 1953Allowed
Mohamed and Another Vs Kairum Bivi and Others
Madras High Court · (1953) 12 MAD CK 0014
High Courts07 Dec 1953Dismissed
Sitharama Holla (died) and Others Vs Srinivasa Somayaji
Madras High Court · AIR 1954 Mad 729 : (1954) 1 MLJ 582
Limitation Act, 1908 — Article 132Transfer of Property Act, 1882 — Section 55, 55(5)
High Courts04 Dec 1953Allowed
V. Venkatanarayana Rao Vs Champalal Savansukha and Another
Madras High Court · AIR 1954 Mad 896 : (1955) ILR (Mad) 1231
Tamil Nadu Agriculturists Relief Act, 1938 — Section 13Transfer of Property Act, 1882 — Section 69A(2)
High Courts04 Dec 1953Allowed
Karnatak Vegetable Oils and Refineries Ltd. Vs Madras Industrial Investment Corporation Ltd. and Another
Madras High Court · AIR 1955 Mad 582 : (1954) 24 CompCas 249 : (1954) ILR (Mad) 1187 : (1954) 67 LW 1100 : (1954) 2 MLJ 467
Companies Act, 1913 — Section 162
High Courts02 Dec 1953Dismissed
Munuswami Goundar Vs Mottayya Koundan and Others
Madras High Court · AIR 1954 Mad 853 : (1954) ILR (Mad) 1202 : (1954) 67 LW 342 : (1954) 2 MLJ 146
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 3
High Courts02 Dec 1953Allowed
Parukutti Amma and Others Vs C. Balameenakshi Amma and Another
Madras High Court · AIR 1954 Mad 818 : (1955) ILR (Mad) 274 : (1954) 67 LW 588
Tamil Nadu Agriculturists Relief Act, 1938 — Section 9A(8)Transfer of Property Act, 1882 — Section 60
High Courts30 Nov 1953Dismissed
Karuthayya Thevar (died) and Others Vs Karuthayya Thevar and Others
Madras High Court · AIR 1954 Mad 797 : (1954) 1 MLJ 675
Limitation Act, 1908 — Article 142
High Courts27 Nov 1953Allowed
Ramaraju Goundar through his mother and next friend the second petitioner and Another Vs Molayan alias Eranaga Goundar and Others
Madras High Court · AIR 1954 Mad 881 : (1954) 67 LW 840
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10, Order 41 Rule 10(1)
High Courts27 Nov 1953Dismissed
T.A. Meenakshi Sundarammal and Another Vs K. Subramania Ayyar and Others
Madras High Court · AIR 1955 Mad 369 : (1955) 68 LW 70
Civil Procedure Code, 1908 (CPC) — Section 100, 101Contract Act, 1872 — Section 23Criminal Procedure Code, 1898 (CrPC) — Section 345
High Courts26 Nov 1953
In Re: C.T. Sambandam and Others
Madras High Court · AIR 1954 Mad 785 : (1956) CriLJ 248
Criminal Procedure Code, 1898 (CrPC) — Section 237, 362, 362(4), 423, 439Penal Code, 1860 (IPC) — Section 146, 147, 149, 323, 337
High Courts26 Nov 1953Allowed
Sheik Mohammad Maraicair Vs Veyanna Meeru Thevar and two Ors.
Madras High Court · AIR 1954 Mad 894 : (1954) ILR (Mad) 1116 : (1954) 67 LW 268 : (1954) 1 MLJ 527
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10, Order 41 Rule 10(1), Order 41 Rule 10(2), 148
High Courts25 Nov 1953Allowed
Middi Ramakrishna Rao Vs Middi Rangayya and Others
Madras High Court · AIR 1954 Mad 783
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25, Order 41 Rule 27
High Courts24 Nov 1953
Nagappan Poosari and Another Vs Krishna Aiyar and Another
Madras High Court · AIR 1954 Mad 827 : AIR 1954 Mad 803 : (1955) ILR (Mad) 660 : (1954) 67 LW 324 : (1954) 67 LW 289 : (1954) 1 MLJ 551
Malabar Tenancy Act, 1929 — Section 3, 41
High Courts24 Nov 1953Dismissed
Nagappan Poosari Vs Krishna Iyer and Another
Madras High Court · AIR 1954 Mad 827 : (1955) ILR (Mad) 664 : (1954) 1 MLJ 554
Malabar Tenancy (Amendment) Act, 1951 — Section 55
High Courts24 Nov 1953Dismissed
Chebrolu Honumayya Vs Mettu Chinna Malla Reddi and Others
Madras High Court · AIR 1954 Mad 779 : (1954) 1 MLJ 573
Tamil Nadu District Municipalities Act, 1920 — Section 303(2)Tamil Nadu District Municipalities Rules, 1920 — Rule 27A(1), 27A(4)
High Courts23 Nov 1953Dismissed
Narayanaswami Chettiar Vs Vellappa Udayar and Another
Madras High Court · AIR 1954 Mad 829 : (1955) ILR (Mad) 654 : (1954) 67 LW 270 : (1954) 1 MLJ 578
Civil Procedure Code, 1908 (CPC) — Section 100Tamil Nadu Agriculturists Relief Act, 1938 — Section 19A, 9A, 9A(7)