COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 4,100 of 5,226

High Courts27 Jan 1954Dismissed

S.T. Sultan Ahmed Rowther and Others Vs The State of Madras

Madras High Court · AIR 1954 Mad 949 : (1955) ILR (Mad) 159 : (1954) 67 LW 381 : (1954) 2 MLJ 93

General Clauses Act, 1897 — Section 3(25)Registration Act, 1908 — Section 2(6)Transfer of Property Act, 1882 — Section 3

High Courts27 Jan 1954Dismissed

N.P.R. Subbiah Ambalam Vs S.S.P. Ramaswami Chettiar

Madras High Court · AIR 1954 Mad 945 : (1954) 67 LW 839

Madras Estates Land Act, 1908 — Section 3(5), 5

High Courts27 Jan 1954

M.D. Krishnamurthy, Director, Triplicane Urban Co-operative Society, Triplicane, Madras Vs The Deputy Registrar of Co-operative Societies, Madras and Others

Madras High Court · AIR 1954 Mad 738 : (1954) 67 LW 305 : (1954) 1 MLJ 542

High Courts25 Jan 1954

Council of Institute of Chartered Accountants Vs A. Krishnamurthi, Chartered Accountant

Madras High Court · AIR 1955 Mad 71 : (1954) 67 LW 940

Chartered Accountants Act, 1949 — Section 22

High Courts22 Jan 1954Dismissed

Presidency Talkies Ltd. Vs First Addl. Income Tax Officer, City Circle II, Madras

Madras High Court · AIR 1954 Mad 872 : (1954) 25 ITR 447

Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 34

High Courts21 Jan 1954Dismissed

Ravula Subbarao and Others Vs Commr. I.T., Madras and Others

Madras High Court · AIR 1955 Mad 39 : (1955) ILR (Mad) 87 : (1955) 27 ITR 164

Constitution of India, 1950 — Article 226Income Tax (Appellate Tribunal) Rules, 1946 — Rule 24Income Tax Act, 1922 — Section 33(4), 5A(8), 66

High Courts20 Jan 1954Allowed

R. Ramiah Mooppanar Vs Govt. of Madras

Madras High Court · AIR 1954 Mad 939 : (1955) ILR (Mad) 69 : (1954) 67 LW 453

Madras General Sales Tax Act, 1939 — Section 12(2), 12A, 12A(1)

High Courts20 Jan 1954Dismissed

State of Madras Vs Ramakrishna Rice and Oil Mills, Arakandanallur

Madras High Court · AIR 1954 Mad 891 : (1954) 67 LW 306 : (1954) 1 MLJ 548

High Courts15 Jan 1954Allowed

Khajana Lakshmana Rao Vs Revenue Divisional Officer, Ranipet

Madras High Court · AIR 1954 Mad 942 : (1955) ILR (Mad) 680 : (1954) 67 LW 538 : (1954) 2 MLJ 308

Land Acquisition Act, 1894 — Section 12(2), 18, 18(2)

High Courts12 Jan 1954

Ijjana Bhogayya and Others Vs Arthamur Devaravada Parapathi Sangam Ltd. and Others

Madras High Court · AIR 1954 Mad 935 : (1954) 67 LW 547 : (1954) 2 MLJ 279

High Courts12 Jan 1954Dismissed

K.P. Vaidyanatha Iyer Vs State of Madras

Madras High Court · AIR 1954 Mad 828 : (1954) ILR (Mad) 1157 : (1954) 67 LW 323 : (1954) 1 MLJ 526

High Courts12 Jan 1954Dismissed

T.G. Sundakaiyer Vs K.N. Balusami Iyer and another

Madras High Court · (1954) 01 MAD CK 0022

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 49, Order 21 Rule 50, Order 21 Rule 50(b), Order 30 Rule 6, Order 30 Rule 7Partnership Act, 1932 — Section 49, 73

High Courts12 Jan 1954Dismissed

T. G. Sundaraiyer Vs K.N. Balusami Iyer and another

Madras High Court · (1954) 01 MAD CK 0002

Civil Procedure Code, 1908 (CPC) — Section 73, 73(1)Partnership Act, 1932 — Section 49, 73

High Courts11 Jan 1954Dismissed

Deputy Commr. of Commercial Taxes, Madras Division, Madras Vs C.M. Swamy and Co., Hides and Skins Merchants, Madras

Madras High Court · AIR 1954 Mad 782 : (1954) 67 LW 337 : (1954) 2 MLJ 338

High Courts11 Jan 1954

N.M. Rayaloo Iyer and Sons, Mathurai Vs Commr. of Income Tax Excess Profits Tax, Madras

Madras High Court · AIR 1955 Mad 56 : (1955) ILR (Mad) 613 : (1954) 26 ITR 265

Excess Profits Tax Act, 1940 — Section 21Excess Profits Tax Rules — Rule 12Income Tax Act, 1922 — Section 10, 10(2)

High Courts08 Jan 1954Allowed

Eranki Narasimham Vs Penumutchu Atchayya and Others

Madras High Court · AIR 1954 Mad 739 : (1955) ILR (Mad) 227 : (1954) 67 LW 327

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Evidence Act, 1872 — Section 115Madras Estates Land Act, 1908 — Section 187

High Courts08 Jan 1954Dismissed

P.V. Bheemasena Rao and Another Vs Sirgiri Peda Yella Reddi and Others

Madras High Court · AIR 1954 Mad 795 : (1955) ILR (Mad) 45 : (1954) 67 LW 285 : (1954) 1 MLJ 384

Madras Hindu Religious Endowments Act, 1926 — Section 44B

High Courts08 Jan 1954Allowed

State of Madras Vs Sayed Abdurahiman Baffakki Thangal

Madras High Court · AIR 1954 Mad 926 : (1954) 67 LW 533 : (1954) 2 MLJ 236

Evidence Act, 1872 — Section 1, 123

High Courts08 Jan 1954

Raju Vs E.V. Ramaswami Naicker

Madras High Court · AIR 1954 Mad 1016 : (1954) 67 LW 573 : (1954) 2 MLJ 254

Madras Buildings (Lease and Rent Control) Act, 1949 — Section 12B, 7(2)Transfer of Property Act, 1882 — Section 106

High Courts08 Jan 1954Dismissed

In Re: Corporation of Madras

Madras High Court · AIR 1954 Mad 944 : (1954) 67 LW 1111

Madras City Municipal Corporation Act, 1919 — Section 218, 218(2), 390A