COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 4,104 of 5,226

High Courts23 Oct 1953Dismissed

Mohammed Sheriff and Others Vs P. Mohammed Ibrahim

Madras High Court · AIR 1954 Mad 704

Constitution of India, 1950 — Article 246Criminal Procedure Code, 1898 (CrPC) — Section 196Madras Village Panchayats Act, 1950 — Section 112(2)

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High Courts23 Oct 1953

In Re: Gangalakurthi Pattisam and Others

Madras High Court · AIR 1954 Mad 573 : (1954) ILR (Mad) 592 : (1954) 67 LW 24 : (1954) 1 MLJ 165

Constitution of India, 1950 — Article 226, 227

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High Courts23 Oct 1953

K. Viswanathan Vs Namakchand Gupta and Another

Madras High Court · AIR 1955 Mad 536 : (1954) ILR (Mad) 1013 : (1954) 67 LW 562 : (1954) 2 MLJ 782

Cinematograph Act, 1918 — Section 8Contract Act, 1872 — Section 23Partnership Act, 1932 — Section 4

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High Courts22 Oct 1953

Nanjammal and Others Vs Eswaramurthi Goundar by guardian and mother Karunai Ammal and Another

Madras High Court · AIR 1954 Mad 365 : (1955) ILR (Mad) 519 : (1954) 67 LW 307 : (1954) 1 MLJ 530

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 23 Rule 3Transfer of Property Act, 1882 — Section 52

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High Courts21 Oct 1953Dismissed

Raju alias Srinivasan Chettiar Vs Lakshmi Ammal and Another

Madras High Court · AIR 1954 Mad 705 : (1955) ILR (Mad) 247 : (1954) 67 LW 291

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1

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High Courts20 Oct 1953

S. Kuppuswami Vs Commr. of Income Tax, Madras

Madras High Court · AIR 1954 Mad 931 : (1954) 25 ITR 349

Income Tax Act, 1922 — Section 10, 10(2)

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High Courts20 Oct 1953

S KUPPUSWAMI Vs COMMISSIONER OF Income Tax, MADRAS. OCTOBER 20, 1953.

Madras High Court · AIR 1953 Mad 717 : (1954) ILR (Mad) 977 : (1953) 23 ITR 349 : (1952) 1 MLJ 632

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High Courts20 Oct 1953Allowed

The Official Receiver of Malabar Vs N. Padmanabha Menon and Others

Madras High Court · AIR 1953 Mad 852 : (1955) ILR (Mad) 511 : (1953) 66 LW 653 : (1953) 1 MLJ 622

Companies Act, 1956 — Section 235General Clauses Act, 1897 — Section 10, 9Provincial Insolvency Act, 1920 — Section 9, 9(1)

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High Courts19 Oct 1953

Karumuthu Thiagaraja Chettiar, Madurai Vs Commr. of Income Tax, Madras

Madras High Court · AIR 1954 Mad 527 : (1953) 24 ITR 593 : (1954) 1 MLJ 24

Income Tax Act, 1922 — Section 18, 18(3), 8

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High Courts19 Oct 1953

In Re: Dr. T.M.A. Pai

Madras High Court · AIR 1954 Mad 927 : (1954) ILR (Mad) 423 : (1954) 25 ITR 75

Income Tax Act, 1922 — Section 16, 16(1), 16(3)

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High Courts09 Oct 1953Allowed

Adusumilli Gopalakrishnayya and Another Vs Parvataneni Bhosayya and Others

Madras High Court · AIR 1953 Mad 849 : (1955) ILR (Mad) 498 : (1953) 66 LW 435 : (1953) 1 MLJ 816

Civil Procedure Code, 1882 — Section 205Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7, 48Limitation Act, 1963 — Article 182, 182(2)

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High Courts09 Oct 1953

In Re: Mathappa Goundan

Madras High Court · (1954) CriLJ 733

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High Courts06 Oct 1953

Indian Leaf Tobacco Development Co. Ltd. Vs Council, Corporation of Madras

Madras High Court · AIR 1954 Mad 541 : (1954) 24 CompCas 83 : (1954) ILR (Mad) 417 : (1954) 67 LW 816 : (1954) 1 MLJ 176

Madras City Municipal Corporation Act, 1919 — Section 110, 113

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High Courts06 Oct 1953Dismissed

In Re: Periaswami Goundan

Madras High Court · AIR 1954 Mad 810

Civil Procedure Code, 1882 — Section 463Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15

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High Courts06 Oct 1953Dismissed

R.M.S. Benjamin Vs Devadoss and Others

Madras High Court · AIR 1955 Mad 245 : (1955) ILR (Mad) 570 : (1955) 68 LW 896 : (1954) 1 MLJ 537

Madras Agriculturists Relief Act, 1938 — Section 16, 9A(10), 9A(3)Transfer of Property Act, 1882 — Section 5, 72

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High Courts30 Sept 1953Dismissed

The State of Madras Vs Javali Govindappa alias Rindayya Firm and Others

Madras High Court · AIR 1954 Mad 766 : (1954) 67 LW 621

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 2, Order 22 Rule 4, Order 22 Rule 9Limitation Act, 1908 — Section 5

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High Courts30 Sept 1953Dismissed

Y. Venkateswarlu Vs State of Madras

Madras High Court · AIR 1954 Mad 587 : (1954) 1 LLJ 474

Constitution of India, 1950 — Article 226, 311(2)Madras Police Standing Orders — Order 98(1)

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High Courts29 Sept 1953

W.A. Beardsell and Co. Ltd., Madras Vs Commr. of Income Tax, Madras

Madras High Court · AIR 1954 Mad 815 : (1954) ILR (Mad) 882 : (1954) 25 ITR 1 : (1954) 1 MLJ 425

Income Tax Act, 1922 — Section 4(1)

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High Courts29 Sept 1953Allowed

Gonthireddi Lakshmidevi and Others Vs Jammi Rajarao and Others

Madras High Court · AIR 1955 Mad 159 : (1954) 67 LW 1126 : (1954) 2 MLJ 192

Civil Procedure Code, 1908 (CPC) — Section 2(2), 96Tamil Nadu Agriculturists Relief Act, 1938 — Section 19A, 25A

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High Courts25 Sept 1953Dismissed

Hoosen Kasam Dada (India) Ltd. Vs Motilal Padampat Sugar Mills Co. Ltd.

Madras High Court · AIR 1954 Mad 845 : (1954) ILR (Mad) 855 : (1954) 67 LW 36 : (1954) 1 MLJ 434

Civil Procedure Code, 1908 (CPC) — Section 9Contract Act, 1872 — Section 23, 28

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