High Courts06 May 1954
General Commercial Corporation Ltd., Madras Vs Commr. of Income Tax, Madras
Madras High Court · AIR 1955 Mad 64
Income Tax Act, 1922 — Section 1, 2(11)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,093 of 5,226
High Courts06 May 1954
THE GENERAL COMMERCIAL CORPORATION LTD., IN RE.
Madras High Court · (1954) 26 ITR 316
Income Tax Act, 1961 — Section 2(11), 2(11)(a), 2(11)(c), 2(II), 33B
High Courts06 May 1954Dismissed
Maragan Ramalingam and others Vs kondapalli Gurumurthi Reddi and others
Madras High Court · (1954) 05 MAD CK 0003
High Courts06 May 1954Dismissed
E. Govindaraju Mudaliar and another Vs The State of Madras and another
Madras High Court · (1954) 05 MAD CK 0002
Transfer of Property Act, 1882 — Section 1, 123, 129
High Courts05 May 1954
East Asiatic Company (India) Ltd. Vs The State of Madras
Madras High Court · (1956) 7 STC 299
Sales of Goods Act, 1930 — Section 18, 19, 20, 21, 22
High Courts04 May 1954
The Management of Odeon Cinema Vs The Workers of Sagar Talkies and Others
Madras High Court · AIR 1954 Mad 1045 : (1954) 2 LLJ 314 : (1954) 67 LW 669
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1), 18, 2Transfer of Property Act, 1882 — Section 107, 8
High Courts04 May 1954Dismissed
In Re: V. Tirupuliswamy Naidu
Madras High Court · AIR 1955 Mad 287 : (1955) ILR (Mad) 1033 : (1954) 67 LW 714
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227
High Courts04 May 1954
Ganapathy Raja Valia Raja of Edapally, Sivaroopam Vs The Commr. for Hindu Religious and Charitable Endowments, Madras and Others
Madras High Court · AIR 1955 Mad 378 : (1955) ILR (Mad) 870 : (1954) 67 LW 853
Civil Procedure Code, 1908 (CPC) — Section 24Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 103, 6(6), 93
High Courts04 May 1954
T. Muthaya Pillayan Vs Commr., Madras Hindu Religious and Charitable Endowments, Madras
Madras High Court · AIR 1955 Mad 70 : (1954) 67 LW 828
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13, Order 9 Rule 9
High Courts04 May 1954Dismissed
Varadappa Chettiar Vs Srimathi Vasundra Devi
Madras High Court · (1954) 05 MAD CK 0004
High Courts03 May 1954Dismissed
M.A. Ramaswami Thevar Vs Madras Hindu Religious Endowments Board and Another
Madras High Court · AIR 1954 Mad 1110 : (1954) 67 LW 942 : (1954) 2 MLJ 759
Madras Hindu Religious Endowments Act, 1926 — Section 84, 9(6)
High Courts03 May 1954
P.V.S. Vencatachellum Vs P.V.S. Kabalamurthy Pillai
Madras High Court · AIR 1955 Mad 350
Constitution of India, 1950 — Article 19, 19(1)Madras Buildings (Lease and Rent Control) Act, 1946 — Section 7Transfer of Property Act, 1882 — Section 10, 11, 12, 13, 14
High Courts03 May 1954
Kunhi Kalanthan and Others Vs P. Madhavi Amma and Others
Madras High Court · AIR 1955 Mad 260
Madras Hindu Religious Endowments Act, 1926 — Section 29, 76Transfer of Property Act, 1882 — Section 60
High Courts02 May 1954
Shanmugavelu Pillai Vs Karupannaswami Pillai
Madras High Court · AIR 1954 Mad 1070
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53, 11, 47Madras Civil Rules of Practice — Rule 178
High Courts30 Apr 1954Dismissed
Rahman Bivi and others Vs Aysa Bivi and another
Madras High Court · (1954) 04 MAD CK 0039
Tamil Nadu Indebted Agriculturists (Temporary Relief) Act, 1954 — Section 2(b)
High Courts30 Apr 1954
Registrar of Companies, Bombay Vs P.M. Hegde
Madras High Court · AIR 1954 Mad 1080 : (1954) CriLJ 1634
Chartered Accountants Act, 1949 — Section 22Companies Act, 1913 — Section 101, 101(2B), 145
High Courts30 Apr 1954
P.J. Francis Vs P.J. Verghese and Others
Madras High Court · (1956) 69 LW 580 : (1956) 2 MLJ 288
Succession Act, 1925 — Section 265, 299
High Courts30 Apr 1954
Registrar of Companies Vs P.M. Hegde
Madras High Court · AIR 1954 Mad 1080 : (1954) CriLJ 1634
Companies Act, 1956 — Section 101(2B), 103, 137(5), 145(2), 277(1)
High Courts29 Apr 1954
In Re: Kota. Dhanarao and others
Madras High Court · (1954) 04 MAD CK 0041
Tamil Nadu Gaming Act, 1930 — Section 9
High Courts29 Apr 1954Allowed
P. Subbiah Mooppanar Vs S.S. Venkatarama Ayyangar and Others
Madras High Court · AIR 1955 Mad 265 : (1954) 67 LW 995 : (1954) 2 MLJ 599
Contract Act, 1872 — Section 69