High Courts23 Jul 1954Dismissed
In Re: Narayanaswami Reddi and another
Madras High Court · (1954) 07 MAD CK 0001
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,091 of 5,226
High Courts22 Jul 1954
L. Bappu Ayyar and Another Vs Renganayaki and Others
Madras High Court · AIR 1955 Mad 394 : (1955) 68 LW 349
Evidence Act, 1872 — Section 101, 103Hindu Womens Rights to Property (Extension to Agricultural Lands) Act, 1947 — Section 3, 4
High Courts21 Jul 1954Allowed
Metha Bros. Vs Secretary (Commercial Taxes), Board of Revenue, Chepauk, Madras
Madras High Court · AIR 1955 Mad 363 : (1955) 68 LW 92
Constitution of India, 1950 — Article 226, 265Madras General Sales Tax Act, 1939 — Section 3
High Courts21 Jul 1954
U.N. Aliabba Vs F.P.S. Albuquerque (deceased) and others
Madras High Court · (1954) 07 MAD CK 0005
High Courts20 Jul 1954Dismissed
Boologam Naidu Vs Jagannath and Others
Madras High Court · AIR 1955 Mad 202 : (1955) ILR (Mad) 981 : (1955) 68 LW 103
Limitation Act, 1908 — Article 120, 127, 136, 137, 138
High Courts19 Jul 1954
Dhanapala Chettiar Vs Krishna Chettiar, represented by his next friend Subramania Chettiar and Others
Madras High Court · AIR 1955 Mad 165 : (1955) ILR (Mad) 1122 : (1955) 68 LW 943
Transfer of Property Act, 1882 — Section 6
High Courts19 Jul 1954Allowed
Chennappa Chetty Vs Official Receiver, Salem and Others
Madras High Court · AIR 1955 Mad 51 : (1955) ILR (Mad) 1039 : (1954) 67 LW 1064 : (1954) 2 MLJ 755
Provincial Insolvency Act, 1920 — Section 28A, 53, 54
High Courts16 Jul 1954
V.S. Shanmugha Mudaliar Vs Board of Revenue, Madras and Another
Madras High Court · AIR 1955 Mad 304 : (1955) ILR (Mad) 1037 : (1954) 67 LW 1067
Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 57
High Courts16 Jul 1954
In Re: Mammed Beary
Madras High Court · AIR 1955 Mad 157 : (1955) CriLJ 569
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 24(2)Penal Code, 1860 (IPC) — Section 225B
High Courts16 Jul 1954Dismissed
The Commissioner, Corporation of Madras Vs M. Dharmarajulu Naidu
Madras High Court · (1954) 07 MAD CK 0009
Specific Relief Act, 1877 — Section 45
High Courts15 Jul 1954Dismissed
Jagannath Vs Perumal Naidu and Others
Madras High Court · AIR 1955 Mad 233
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 90
High Courts15 Jul 1954Dismissed
H. Bhujanga Ballal Vs Antony Juje Louis
Madras High Court · AIR 1955 Mad 560
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts14 Jul 1954Dismissed
Rangasami Goundan Vs K.R. Rangai, Goundar
Madras High Court · AIR 1955 Mad 545 : (1954) 67 LW 1081
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts14 Jul 1954
K. Marappa Gounder, K.M.S. Bus Service Vs The Central Road Traffic Board and Others
Madras High Court · (1956) 69 LW 58 : (1956) 1 MLJ 324
Motor Vehicles Act, 1988 — Section 47(1)
High Courts13 Jul 1954
Dhirajlal Vittalji Vs The Deputy Custodian of Evacuee Property
Madras High Court · (1955) ILR (Mad) 972 : (1956) 1 MLJ 93
Administration of Evacuee Property Act, 1950 — Section 40
High Courts12 Jul 1954Dismissed
Malabar Roadway Service, Kozhikode Vs State of Madras and Others
Madras High Court · AIR 1955 Mad 176 : (1955) CriLJ 536 : (1955) ILR (Mad) 1035 : (1955) 68 LW 938
Motor Vehicles Act, 1939 — Section 60
High Courts12 Jul 1954Dismissed
N. Swaminatha Iyer Vs Brahmayya and Co., Official Liquidators, Hanuman Bank Ltd. (in liquidation)
Madras High Court · AIR 1955 Mad 30 : (1954) 24 CompCas 443 : (1954) 67 LW 992
Companies Act, 1913 — Section 196, 235
High Courts09 Jul 1954Dismissed
St. Anthony's Church Vs Krishnaveni Ammal
Madras High Court · AIR 1955 Mad 542
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, Order 6 Rule 17, 107Limitation Act, 1908 — Article 142, 144Specific Relief Act, 1877 — Section 54
High Courts09 Jul 1954
P.K. Murugan Vs Vallabhan Kantan Styled Kunhanunni and Another
Madras High Court · AIR 1955 Mad 53 : (1954) 67 LW 900
Negotiable Instruments Act, 1881 (NI) — Section 16Stamp Act, 1899 — Section 2(10)
High Courts08 Jul 1954
Panur Veetil Edayillam Krishnan Nair and others Vs Panur Veetil Edayillam Chathu Nair and others
Madras High Court · (1954) 07 MAD CK 0034