High Courts08 Jul 1954Allowed
Ambal Bagyam Vs Ramayya Padayachi
Madras High Court · AIR 1955 Mad 88
Evidence Act, 1872 — Section 45Tamil Nadu Hindu (Bigamy Prevention and Divorce) Act, 1949 — Section 5, 5(1)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,092 of 5,226
High Courts07 Jul 1954Dismissed
Vellaya Reddiar Vs Ramaswami Reddiar and another
Madras High Court · (1954) 07 MAD CK 0037
High Courts07 Jul 1954Dismissed
A.M.K.M.K. Muthukaruppan Chettiar Vs S.S. Habib Mohamed Rowther
Madras High Court · AIR 1955 Mad 43 : (1954) 67 LW 869
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3Negotiable Instruments Act, 1881 (NI) — Section 9
High Courts07 Jul 1954Dismissed
E. Doraiswami Vs Brijlal Choudhury
Madras High Court · AIR 1955 Mad 80 : (1954) 67 LW 888 : (1954) 2 MLJ 767
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts06 Jul 1954Allowed
Imam Saheb Vs Ameer Sahib and Others
Madras High Court · AIR 1955 Mad 621 : (1955) CriLJ 1370 : (1955) 68 LW 219
High Courts05 Jul 1954Dismissed
C.K. Elumalai Chetty Vs The Commissioner for Hindu Religious and Charitable Endowments, Madras
Madras High Court · (1954) 07 MAD CK 0039
Limitation Act, 1908 — Section 10
High Courts05 Jul 1954
Sinnaru Thevan and Others Vs Nachiappa Chettiar
Madras High Court · AIR 1955 Mad 67
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 48Limitation Act, 1908 — Section 15, 15(1)
High Courts17 Jun 1954
In Re: Kaliaperumal
Madras High Court · AIR 1954 Mad 1088 : (1954) 2 MLJ 673
Criminal Procedure Code, 1898 (CrPC) — Section 236Evidence Act, 1872 — Section 101, 102, 103, 114Penal Code, 1860 (IPC) — Section 201, 302
High Courts07 Jun 1954Dismissed
Chella alias Ramakkal Vs Chinnaswamy Naidu and others
Madras High Court · (1954) 06 MAD CK 0004
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(2), 148
High Courts07 Jun 1954Dismissed
The Board of Commissioners for Hindu Religious Endowments, Madras, now the Commissioner the Madras Hindu Religious and Charitable Endowments Vs V. Sama Rao and others
Madras High Court · (1954) 06 MAD CK 0001
Hindu Religious Endowments Act — Section 9(12)
High Courts14 May 1954
Hajee Mohamed Hajee Moosa Sait Vs The Globe Theatres Ltd.
Madras High Court · (1954) 05 MAD CK 0005
High Courts08 May 1954
Konamaraju Lakshminarayana Rao Vs Bysani Chinna Ramayya and another
Madras High Court · (1954) 05 MAD CK 0026
High Courts07 May 1954Dismissed
K. Muthuvadivelu Vs Regional Transport Officer, Vellore, North Arcot Dt. and another
Madras High Court · (1954) 05 MAD CK 0025
Constitution of India, 1950 — Article 226
High Courts07 May 1954Dismissed
A. Vedachala Mudaliar Vs Divisional Engineer, Highways, Saidapet, Madras and Another
Madras High Court · AIR 1955 Mad 365 : (1955) 27 ITR 494 : (1954) 67 LW 1216
Constitution of India, 1950 — Article 19(1)
High Courts07 May 1954Dismissed
Rasipuram Union Motor Service Ltd., Manager, R. Janardanam Vs State of Madras and Another
Madras High Court · AIR 1955 Mad 205 : (1954) 67 LW 1217
Constitution of India, 1950 — Article 19(1), 226Motor Vehicles Act, 1939 — Section 47(1), 58(2), 64, 64A
High Courts07 May 1954
C.S. Rajagopala Ayyar Vs State of Madras and Another
Madras High Court · AIR 1955 Mad 182
Civil Services (Classification, Control and Appeal) Rules — Rule 55Constitution of India, 1950 — Article 310, 311(2), 313Government of India Act, 1935 — Section 240, 240(3), 241
High Courts07 May 1954Dismissed
Sait Balumal Dharmdas firm Bankers Vs Gollapudi Venkata Chelapathi Rao and Another
Madras High Court · AIR 1955 Mad 78 : (1954) 67 LW 889
Evidence Act, 1872 — Section 92
High Courts07 May 1954Dismissed
K. Muthuvadivelu Vs The Regional Transport Officer, Vellore, North Aroot Dt. and another
Madras High Court · (1954) 05 MAD CK 0001
Constitution of India, 1950 — Article 226
High Courts06 May 1954Dismissed
The Executive Officer for Sri Navaneethakrishnaswami Devasthanam, Veerakeralampudur Vs Rukmami and Co. Ltd. and others
Madras High Court · (1954) 05 MAD CK 0021
Contract Act, 1872 — Section 32, 56
High Courts06 May 1954Allowed
R. Venkatasubba Reddiar Vs The Registrar of Co-operative Societies, Madras and Others
Madras High Court · AIR 1955 Mad 267 : (1955) ILR (Mad) 960 : (1956) 1 MLJ 284
Constitution of India, 1950 — Article 226