High Courts12 Jul 1957Dismissed
K.K. Subbier alias K.K. Vallaba Anandar and others Vs E. Ramanathan
Madras High Court · (1957) 07 MAD CK 0046
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,039 of 5,226
High Courts12 Jul 1957
Mohamed sandhukhan Rowther Vs Ratnam and others
Madras High Court · AIR 1958 Mad 144
Central Excises and Salt Act, 1944 — Section 2
High Courts12 Jul 1957
Mohamed Sandhukhan Rowther Vs Ratnam alias Kadir Bibi Ammal and others
Madras High Court · AIR 1958 Mad 144
High Courts11 Jul 1957Dismissed
In Re: Anji
Madras High Court · (1957) 07 MAD CK 0047
Evidence Act, 1872 — Section 134
High Courts11 Jul 1957
P.V.S. Krishnamurthy Vs Joint Development Commissioner and Another
Madras High Court · (1957) 70 LW 924 : (1957) 2 MLJ 515
Constitution of India, 1950 — Article 226, 309, 311
High Courts10 Jul 1957Dismissed
Sri Sankaraswamigal Mutt Vs The Swami Motor Transport Private (Ltd.) and another
Madras High Court · (1957) 07 MAD CK 0044
High Courts10 Jul 1957
Veda Gounder and Others Vs Arunachalam Chettiar
Madras High Court · (1957) 70 LW 845 : (1957) 2 MLJ 388
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Jul 1957
Madurai Municipality, by Commissioner Vs K.N.K. Jagannatha Ayyar
Madras High Court · (1957) 70 LW 936 : (1958) 1 MLJ 73
Tamil Nadu District Municipalities Act, 1920 — Section 354, 82(2)
High Courts08 Jul 1957
RM. M. Ramanathan Chettiar Vs Ramaswami Pillai and Another
Madras High Court · (1957) 2 MLJ 267
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts08 Jul 1957
Sundaralingam Chettiar and Others Vs S. Nagalingam Chettiar and Others
Madras High Court · (1957) 70 LW 940 : (1958) 1 MLJ 332 : (1957) 2 MLJ 634
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Jul 1957
V.A.S. Yellappa Naidu Vs G. Venugopal Naidu
Madras High Court · AIR 1958 Mad 423
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 66(2), Order 21 Rule 66(2)(e)
High Courts05 Jul 1957
In Re: V.K.S. Mohamed Yassin Rowthar
Madras High Court · (1958) 1 MLJ 21
Madras Court Fees Act, 1955 — Section 12
High Courts04 Jul 1957
C.S. Visalakshi Amma and Others Vs C.Y. Anjaneyalu Chetty and Another
Madras High Court · (1957) 70 LW 841 : (1957) 2 MLJ 387
Constitution of India, 1950 — Article 226, 227
High Courts03 Jul 1957
In Re: P. Ommar and Co.
Madras High Court · (1957) 70 LW 749 : (1957) 8 STC 729
High Courts03 Jul 1957
In Re: P. Omar and Co.
Madras High Court · (1957) 2 MLJ 511
Madras General Sales Tax Act, 1939 — Section 15(a)
High Courts03 Jul 1957Dismissed
Nilgiri Trading Co. and Others Vs K. Simrathmull and Another
Madras High Court · AIR 1957 Mad 691 : (1958) ILR (Mad) 1 : (1957) 70 LW 738 : (1957) 2 MLJ 27
Negotiable Instruments Act, 1881 (NI) — Section 51, 8
High Courts03 Jul 1957
A. Sambandhan Vs Regional Traffic Superintendent (Personnel)Southern Railway and Others
Madras High Court · (1958) ILR (Mad) 295 : (1957) 70 LW 948 : (1957) 2 MLJ 541
Government of India Act, 1935 — Section 241(2)
High Courts02 Jul 1957
Abdul Azeez Khan and Others Vs Appachi Goundar
Madras High Court · (1957) 70 LW 922 : (1957) 2 MLJ 513
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 12B
High Courts02 Jul 1957Dismissed
In Re: Marappa Goundar
Madras High Court · AIR 1959 Mad 26 : (1958) 1 MLJ 260
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Limitation Act, 1908 — Article 95, 18
High Courts02 Jul 1957
S.K. Kuttalingam Pillai Vs S.V.N. Chinnakannu Pillai and Another
Madras High Court · AIR 1958 Mad 260 : (1957) 70 LW 910 : (1957) 2 MLJ 506