High Courts06 Aug 1957
Puthuthottam Estates (1943) Limited Vs Agricultural Income Tax Officer, Coimbatore
Madras High Court · (1958) 34 ITR 764
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 34, 35
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,037 of 5,226
High Courts06 Aug 1957
W.P.A. Soundarapandian and Brothers by partner W.P.A.S. Bhaskaran and Others Vs The Agricultural Income Tax Officer
Madras High Court · (1958) ILR (Mad) 313 : (1957) 70 LW 873 : (1957) 2 MLJ 434
Madras Plantations Agricultural Income Tax Act, 1955 — Section 3
High Courts06 Aug 1957
Puthutotam Estates (1943) Ltd. Vs Agricultural Income Tax Officer
Madras High Court · (1958) ILR (Mad) 214 : (1958) 71 LW 453 : (1957) 2 MLJ 495
Madras Plantations Agricultural Income Tax Act, 1955 — Section 3
High Courts06 Aug 1957Allowed
Subayya Gounder Vs Bhoopala Subramanian
Madras High Court · AIR 1959 Mad 396 : (1959) CriLJ 1087
Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1898 (CrPC) — Section 488Evidence Act, 1872 — Section 101, 102, 103, 104, 112
High Courts06 Aug 1957
Sri Meenakshi Sundareswarar etc., Devasthanams, Executive Officer Vs The Madras State
Madras High Court · AIR 1958 Mad 230 : (1957) 70 LW 926 : (1957) 2 MLJ 539
Defence of India Act, 1939 — Section 19
High Courts05 Aug 1957
Siluvai Fernando, Power-of-Attorney Agent of Savarimuthu Fernando Vs Pancros Leon
Madras High Court · (1958) 71 LW 461 : (1958) 1 MLJ 394
High Courts02 Aug 1957
R. Venkatapathy Vs The Dy. Inspector-General of Police Western Range and Others
Madras High Court · AIR 1958 Mad 216 : (1958) 1 MLJ 234
High Courts02 Aug 1957
The Canara Banking Corporation Ltd. Vs The South Indian Bank Ltd. and Others
Madras High Court · AIR 1958 Mad 132 : (1957) 70 LW 881 : (1957) 2 MLJ 502
High Courts01 Aug 1957Allowed
Ganesan Pillai Vs Subra Manyan alias Murugesan and others
Madras High Court · AIR 1958 Mad 148
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts01 Aug 1957
A. Palaniandi Chettiar Vs Tiruchirapalli Municipality and Another
Madras High Court · (1958) ILR (Mad) 311 : (1957) 70 LW 765 : (1957) 2 MLJ 386
Tamil Nadu District Municipalities Act, 1920 — Section 270
High Courts01 Aug 1957
In Re: Bharathi and Another
Madras High Court · (1958) CriLJ 646
Madras Suppression of Immoral Traffic Act, 1930 — Section 6(ii)
High Courts01 Aug 1957Allowed
Ganesan Pillai Vs Subramanyan and others
Madras High Court · AIR 1958 Mad 148
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts31 Jul 1957
Kaleswari Handloom Factory by Proprietor, P.M.S. Guruswami Nadar and Others Vs The State of Madras and Others
Madras High Court · AIR 1958 Mad 108 : (1957) 70 LW 865 : (1957) 2 MLJ 589
Industrial Disputes Act, 1947 — Section 10(i)(c)
High Courts30 Jul 1957
Daivasigamani Naicker Vs Trustees of Pachaiapp's Charities, T.S. Natarajam Pillai and Others
Madras High Court · (1958) 71 LW 112 : (1958) 2 MLJ 91
High Courts30 Jul 1957Dismissed
P. Nityananda Mudaliar Vs AR.M.M. Arunachalam Chettiar
Madras High Court · (1957) 07 MAD CK 0001
Contract Act, 1872 — Section 69, 70
High Courts29 Jul 1957Dismissed
In Re: K.P.R. Kolandiappa Mudalias
Madras High Court · (1957) 07 MAD CK 0045
High Courts29 Jul 1957Allowed
Management of India Tyre and Rubber Company (India) Private Ltd. Vs The Workers of the India Tyre and Rubber Co. (India) Private Ltd. and another
Madras High Court · AIR 1958 Mad 205
Constitution of India, 1950 — Article 228Industrial Disputes Act, 1947 — Section 10(1)(c), 10(1A), 10(5), 17A(b), 2(k)
High Courts29 Jul 1957
In Re: Rajangam and Another
Madras High Court · AIR 1958 Mad 523 : (1958) CriLJ 1323
Criminal Procedure Code, 1898 (CrPC) — Section 203, 259
High Courts26 Jul 1957Dismissed
Janab Vellathi and others Vs Smt. K. Kadervel Thayammal
Madras High Court · AIR 1958 Mad 232
Transfer of Property Act, 1882 — Section 114
High Courts26 Jul 1957Dismissed
Janab Vellathi alias Nayanammal Beevi and others Vs Srimathi K. Kadervel Thayammal
Madras High Court · AIR 1958 Mad 232
Transfer of Property Act, 1882 — Section 114