COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 4,036 of 5,226

High Courts06 Sept 1957

The Special Tahsildar, Harijan Welfare, Land Acquisition Collector Vs S. Vaidyanatha Ayyar

Madras High Court · AIR 1958 Mad 214 : (1958) 71 LW 4 : (1958) 71 LW 14 : (1958) 1 MLJ 327

Land Acquisition Act, 1894 — Section 23(1), 4

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High Courts05 Sept 1957

Kuppanna Gounder and Another Vs Ramaswami Iyer

Madras High Court · (1958) 2 MLJ 60

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High Courts04 Sept 1957

Arya Bhavan (By C.M. Sharma) Vs Seetharaman (S.) (Madras City Hotel Workers' Association)

Madras High Court · (1957) 2 LLJ 680 : (1957) 70 LW 946

Constitution of India, 1950 — Article 226

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High Courts02 Sept 1957Dismissed

In Re: Mohammad Allar Sahib and others

Madras High Court · AIR 1958 Mad 217

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High Courts02 Sept 1957

N. Krishnaswami Iyengar Vs N. Vedavalli Ammal and Others

Madras High Court · AIR 1958 Mad 170 : (1957) 70 LW 1002 : (1957) 2 MLJ 588

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High Courts30 Aug 1957

Muthuswami Naicker and Others Vs Ramalinga Naicker

Madras High Court · AIR 1958 Mad 366 : (1957) 70 LW 993 : (1958) 1 MLJ 408

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 6, 151

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High Courts30 Aug 1957

C. Dhanalakshmi Ammal Vs The Income Tax Officer, II Additional City and Others

Madras High Court · (1958) ILR (Mad) 117 : (1957) 70 LW 960 : (1957) 2 MLJ 567

Income Tax Act, 1961 — Section 46(2)

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High Courts30 Aug 1957Dismissed

C. Dhanalakshmi Ammal Vs The Income Tax Officer, and others

Madras High Court · AIR 1958 Mad 151

Constitution of India, 1950 — Article 133, 133(1), 133(1)(a), 226, 227

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High Courts30 Aug 1957

In Re: Badrajala Naidu

Madras High Court · (1957) 70 LW 1021 : (1958) 1 MLJ 99

Civil Procedure Code, 1908 (CPC) — Section 47

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High Courts30 Aug 1957

C. Dhanalakshmi Ammal Vs Income Tax Officer, II Additional City Circle II, Madras, and Others

Madras High Court · (1958) 34 ITR 738

Constitution of India, 1950 — Article 133, 133(1), 133(1)(A), 226, 227Income Tax Act, 1922 — Section 23, 46, 46(2)

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High Courts29 Aug 1957

Natesan Vs Surya Bagadhur Shah

Madras High Court · (1957) 70 LW 991 : (1957) 2 MLJ 586

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High Courts26 Aug 1957

K.A. Gopalaswami Reddiar Vs Peria Siddammal and Another

Madras High Court · AIR 1958 Mad 488 : (1958) 71 LW 284 : (1958) 2 MLJ 107

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High Courts21 Aug 1957

Veluchami Naicker and Others Vs M. Mouna Gurusami Naicker (deceased) and Others

Madras High Court · (1957) 70 LW 933 : (1957) 2 MLJ 628

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High Courts21 Aug 1957Dismissed

In Re: R. Gundu Rao

Madras High Court · (1957) 08 MAD CK 0005

Civil Procedure Code, 1908 (CPC) — Section 96Transfer of Property Act, 1882 — Section 69

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High Courts19 Aug 1957

Pubbiri alias Perumal Goundan Vs S. Govinda Mudaliar and Others

Madras High Court · (1957) 2 MLJ 617

Constitution of India, 1950 — Article 14, 19

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High Courts19 Aug 1957

In Re: Kirukku Mayandi

Madras High Court · (1958) CriLJ 1042

Penal Code, 1860 (IPC) — Section 411

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High Courts19 Aug 1957

Pubbiri Vs S. Govinda Mudaliar and Others

Madras High Court · (1958) CriLJ 523 : (1957) 70 LW 957

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High Courts13 Aug 1957

V.P. Shanmugam and Another Vs Thangavelu

Madras High Court · (1957) 70 LW 942

Penal Code, 1860 (IPC) — Section 171G, 500

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High Courts13 Aug 1957

In Re: B. Chandrasekaran

Madras High Court · (1957) 2 MLJ 559

Penal Code, 1860 (IPC) — Section 292

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High Courts12 Aug 1957

In Re: S. Venkatakrishnan

Madras High Court · AIR 1958 Mad 218 : (1958) 71 LW 100 : (1958) 1 MLJ 338

Constitution of India, 1950 — Article 14, 19(1)(g), 226Imports and Exports (Control) Act, 1947 — Section 3

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