High Courts26 Apr 1957
G. Bashyam Chetty Vs A. Govindarajulu Chetty and Others
Madras High Court · (1957) 70 LW 743 : (1957) 2 MLJ 272
Madras Hindu Religious Endowments Act, 1923 — Section 9(12)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,041 of 5,226
High Courts24 Apr 1957Allowed
Public Prosecutor Vs Lourduswamy
Madras High Court · AIR 1957 Mad 631 : (1957) CriLJ 1148 : (1957) 2 MLJ 13
Prevention of Food Adulteration Act, 1954 — Section 7
High Courts24 Apr 1957Dismissed
Public Prosecutor Vs Ponnappan
Madras High Court · AIR 1957 Mad 741 : (1957) CriLJ 1295
Prevention of Food Adulteration Act, 1954 — Section 14(1)Tamil Nadu Public Health Act, 1939 — Section 16
High Courts23 Apr 1957Dismissed
In Re: Mahalinga Thevar
Madras High Court · AIR 1959 Mad 521 : (1959) CriLJ 1441 : (1957) 70 LW 746
Constitution of India, 1950 — Article 20, 20(2)Criminal Procedure Code, 1898 (CrPC) — Section 233, 403Penal Code, 1860 (IPC) — Section 302, 34, 449
High Courts23 Apr 1957
Public Prosecutor Vs A. Thomas
Madras High Court · AIR 1959 Mad 166 : (1959) CriLJ 484
Criminal Procedure Code, 1898 (CrPC) — Section 367, 417Evidence Act, 1872 — Section 101, 102, 103, 104, 133Prevention of Corruption Act, 1947 — Section 4
High Courts18 Apr 1957
V. Srinivasan Vs Padmasini Ammal
Madras High Court · (1958) ILR (Mad) 201 : (1957) 2 MLJ 305
Civil Procedure Code, 1908 (CPC) — Section 60, 60(1)(1), 60(1)(i)
High Courts18 Apr 1957
V.K. Balakrishnan Nair Vs The State of Madras
Madras High Court · (1957) 2 MLJ 280
High Courts18 Apr 1957
Swaminatha Odayar and Others Vs Raja Muhammad Rowther
Madras High Court · (1958) 71 LW 465 : (1958) 1 MLJ 402
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts17 Apr 1957
Commissioner, Hindu Religious and Charitable Endowments Vs S. Kalayanasundara Mudaliar
Madras High Court · (1957) 70 LW 850 : (1957) 2 MLJ 463
High Courts16 Apr 1957Dismissed
In Re: P.K. Adimoolam Chettiar,
Madras High Court · (1957) 8 STC 741
Evidence Act, 1872 — Section 17, 18, 21, 24, 25
High Courts15 Apr 1957
In Re: Paramount Films of India, Ltd., Madras Branch
Madras High Court · (1957) 2 MLJ 357
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1)(c), 10(r)(c)
High Courts15 Apr 1957
Chavithianathan Nadar Singarajan Nadar Vs Mayhavadiyan Nadar Chandanmariyan Nadar
Madras High Court · (1957) 2 MLJ 165
High Courts15 Apr 1957Dismissed
In Re: Paramount Films of India Ltd., Madras Branch
Madras High Court · AIR 1957 Mad 615
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1)
High Courts15 Apr 1957Dismissed
K.P. Subbiah Vs State of Madras and Others
Madras High Court · AIR 1959 Mad 202 : (1958) 2 MLJ 611
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1)
High Courts15 Apr 1957
Chavithianathan Nadar Singarajan Nadar Vs Mayhavadiyan Nadar Chandanamariyan Nadar
Madras High Court · AIR 1957 Mad 621 : (1957) ILR (Mad) 1007 : (1957) 70 LW 604
Part B States (Laws) Act, 1951 — Section 6Travancore Limitation Regulations — Section 12(5)
High Courts12 Apr 1957
N. Devasahayam Vs State of Madras and Others
Madras High Court · (1958) ILR (Mad) 158 : (1957) 70 LW 553 : (1958) 1 MLJ 38
Constitution of India, 1950 — Article 237, 311(2)Government of India Act, 1935 — Section 240(3)
High Courts12 Apr 1957
R. N. VR. Nagappa Chettiar Vs Income Tax Officer, Karaikudi, and Another
Madras High Court · AIR 1958 Mad 33 : (1958) 33 ITR 226 : (1957) 70 LW 906
Income Tax Act, 1922 — Section 46(2), 46(7)
High Courts12 Apr 1957
T.P. Chandra Vs The Commissioner for Workmen's Compensation and Another
Madras High Court · (1957) 2 MLJ 352
Constitution of India, 1950 — Article 226
High Courts12 Apr 1957
The State of Madras, presented by the Commissioner, Hindu Religious and Charitable Endowments Vs M. Ramakrishna Naidu (died) and Others
Madras High Court · (1957) 2 MLJ 252
Constitution of India, 1950 — Article 226
High Courts12 Apr 1957
The State of Madras Vs M. Ramakrishna Naidu and Others
Madras High Court · AIR 1957 Mad 758 : (1957) ILR (Mad) 1084 : (1957) 70 LW 643
Civil Procedure Code, 1908 (CPC) — Section 92Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 39(1), 42, 6(9)