High Courts17 Jan 1958Dismissed
Kathaperumal Pillai Vs Rajendra and Another
Madras High Court · AIR 1959 Mad 409 : (1958) 2 MLJ 183
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,027 of 5,226
High Courts17 Jan 1958
Govindarajulu Naidu and Others Vs S.S. Naidu alias Soundararajulu Naidu
Madras High Court · (1958) 2 MLJ 148
Contract Act, 1872 — Section 69, 70
High Courts17 Jan 1958
M.C.T.M. Corporation Vs Income Tax Officer and Another
Madras High Court · AIR 1958 Mad 377 : (1958) 71 LW 353 : (1958) 1 MLJ 344
Income Tax Act, 1922 — Section 17, 18, 18(3), 35
High Courts17 Jan 1958
K.M.P.R. Kumarappa Chettiar and Another Vs P.R.A.S. Andiappa Chettiar (died) and Others
Madras High Court · (1958) 1 MLJ 395
Tamil Nadu Agriculturists Relief Act, 1938 — Section 20
High Courts16 Jan 1958Allowed
State of Madras Vs S.K.S.O. Muhammed Ghani Tharoganar
Madras High Court · AIR 1959 Mad 464 : (1958) 2 MLJ 160
Easements Act, 1882 — Section 2, 7
High Courts16 Jan 1958
In Re: K.G. Jagannathan
Madras High Court · AIR 1958 Mad 333 : (1958) CriLJ 903 : (1958) 1 MLJ 242
Railways Act, 1890 — Section 121
High Courts16 Jan 1958
Ponnusami Nadar Vs Athi Nadar and Another
Madras High Court · (1958) 2 MLJ 110
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts15 Jan 1958
T.N. Kuriakose Vs Mrs. Leelie Kuriakose
Madras High Court · AIR 1958 Mad 340 : (1958) 1 MLJ 393
Divorce Act, 1869 — Section 36
High Courts10 Jan 1958
Swadesamitran, Ltd. Vs Its workmen (Madras Union of Journalists)
Madras High Court · (1958) 2 LLJ 146
Industrial Disputes Act, 1947 — Section 10
High Courts08 Jan 1958Dismissed
Kunchitapadam Pillai Vs Ranganadha Pillai
Madras High Court · (1958) 1 MLJ 272
High Courts08 Jan 1958
M.T. Viswanathan Chettiar by Power of Agent, Balasubramania Iyer Vs Munian Samban and Others
Madras High Court · (1958) 71 LW 277 : (1958) 1 MLJ 414
High Courts08 Jan 1958
Kunchithapatham Pillai Vs Ranganadham Pillai
Madras High Court · (1958) 1 MLJ 272
High Courts07 Jan 1958Dismissed
A. Natarajan Vs Saraswathy Natarajan alias N. Saras Wathy Ammal
Madras High Court · (1958) ILR (Mad) 657
Hindu Marriage Act, 1955 — Section 13
High Courts07 Jan 1958Dismissed
A. Natarajan Vs Saraswathy Natarajan alias N. Saraswathy Ammal
Madras High Court · AIR 1958 Mad 516
Hindu Marriage Act, 1955 — Section 13
High Courts07 Jan 1958Dismissed
A. Natarajan Vs Saraswathi Natarajan
Madras High Court · (1958) ILR (Mad) 657
Hindu Marriage Act, 1955 — Section 13
High Courts07 Jan 1958
K.T. Kandaswami Mudaliar Vs Panchayat Board and Others
Madras High Court · (1958) 2 MLJ 106
High Courts06 Jan 1958
Narayanaswami Ayyar (C.V.) Vs Vasudeva Ayyar (K.A.)
Madras High Court · (1958) ILR (Mad) 614 : (1958) 2 LLJ 310 : (1958) 71 LW 279 : (1958) 2 MLJ 1
Payment of Wages Act, 1936 — Section 15, 2, 22, 5Provincial Small Cause Courts Act, 1887 — Section 25
High Courts06 Jan 1958
In Re: Govilan
Madras High Court · AIR 1958 Mad 286 : (1958) CriLJ 775 : (1958) 1 MLJ 243
Penal Code, 1860 (IPC) — Section 279
High Courts02 Jan 1958
Muhammad Mohideen Rowther Vs N.N.H. Mohammad Mohideen Rowther
Madras High Court · AIR 1960 Mad 24
Transfer of Property Act, 1882 — Section 63A(2)