High Courts20 Feb 1958Dismissed
Muthu Sethurayar and Another Vs Louduswami Odayar and Others
Madras High Court · AIR 1959 Mad 111 : (1959) CriLJ 335 : (1958) 2 MLJ 619
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146(1), 146(1D), 435, 439
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,025 of 5,226
High Courts19 Feb 1958
Seethalakshmi Ammal Vs G. Krishnaswami Rao
Madras High Court · (1958) 02 MAD CK 0033
High Courts19 Feb 1958Dismissed
In Re: P. Kousalya Ammal
Madras High Court · AIR 1959 Mad 184 : (1958) 71 LW 401
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Hindu Succession Act, 1956 — Section 3(1)
High Courts18 Feb 1958
Muthuramalinga Thevar Vs The State of Madras and Another
Madras High Court · AIR 1958 Mad 425 : (1958) CriLJ 1047 : (1958) ILR (Mad) 692 : (1958) 71 LW 328 : (1958) 2 MLJ 169
Preventive Detention Act, 1950 — Section 3(2)
High Courts17 Feb 1958Dismissed
Appellants: A. Palaniappa Mudaliar and other Vs Sivanmalai Gounder and another
Madras High Court · (1958) 02 MAD CK 0031
Civil Procedure Code, 1908 (CPC) — Section 12, 13Transfer of Property Act, 1882 — Section 100, 52
High Courts14 Feb 1958
Raghava Reddy Vs Kanniappan and Others
Madras High Court · (1958) 2 MLJ 177
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts14 Feb 1958
Coimbatore Municipality Vs K.L. Narayanan
Madras High Court · AIR 1958 Mad 416 : (1958) CriLJ 1046 : (1958) ILR (Mad) 734 : (1958) 71 LW 209 : (1958) 1 MLJ 388
Criminal Procedure Code, 1898 (CrPC) — Section 417(4)Limitation Act, 1963 — Section 5
High Courts13 Feb 1958Dismissed
K.M. Srinivasan Pillai Vs R. Kanniappa Pillai
Madras High Court · (1958) 02 MAD CK 0036
Negotiable Instruments Act, 1881 (NI) — Section 125, 20, 49, 64, 64(2)
High Courts13 Feb 1958
Venkatasubbaraya Ayyar alias Papier and Others Vs State of Madras and Another
Madras High Court · (1958) 71 LW 402 : (1958) 1 MLJ 413
High Courts13 Feb 1958
K. Sarojini Devi Vs A. Krishnamoorthy
Madras High Court · (1958) ILR (Mad) 849 : (1958) 2 MLJ 166
Letters Patent Act, 1865 — Clause 15
High Courts13 Feb 1958
D. Sitaraman and Others Vs S.S. Pattabhiraman alias Rathnam
Madras High Court · AIR 1958 Mad 453 : (1958) 71 LW 440 : (1958) 2 MLJ 255
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts12 Feb 1958
R. Subramania Odayar Vs Board of Revenue and Another
Madras High Court · (1958) 71 LW 344 : (1958) 1 MLJ 410
Constitution of India, 1950 — Article 226
High Courts11 Feb 1958Dismissed
Brahmayya and Co. Official Liquidators Vs K. Srinivasan Thangirayar and Others
Madras High Court · AIR 1959 Mad 122 : (1958) 71 LW 867
Contract Act, 1872 — Section 124, 126, 128, 133
High Courts11 Feb 1958Allowed
V. Narayanaswami Vs Sri Mohan Prasad Singh Deo Zamindar of Bodogode Estate, Ganjam District
Madras High Court · AIR 1959 Mad 82
Civil Procedure Code, 1908 (CPC) — Section 35Limitation Act, 1908 — Article 116, 74, 80
High Courts10 Feb 1958
AL.SP.PL. Thirunavukkarasu Chettiar and Others Vs State of Madras
Madras High Court · (1959) 72 LW 281 : (1958) 2 MLJ 596
Madras Estates Land Act, 1908 — Section 3(2)(d)
High Courts07 Feb 1958
P. Murugayya Pillai Vs Seethalakshmi Ammal
Madras High Court · (1958) ILR (Mad) 590 : (1958) 71 LW 257 : (1958) 1 MLJ 330
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts07 Feb 1958
Jagannatha Iyengar (died) and Another Vs S.P. Mariappan Chettiar
Madras High Court · AIR 1958 Mad 518 : (1958) 1 MLJ 406
Evidence Act, 1872 — Section 116
High Courts07 Feb 1958
Ramanatha Chettiar and Others Vs Somasundaram Pillai
Madras High Court · AIR 1958 Mad 413 : (1958) 71 LW 339 : (1958) 2 MLJ 94
Court Fees Act, 1870 — Section 7(iv)(c)
High Courts05 Feb 1958
Ramayya Pillai Vs Ratnaswami Pillai and Others
Madras High Court · AIR 1959 Mad 194 : (1958) 2 MLJ 514
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts05 Feb 1958
S.K. Umapathi Vs A.V. Panchaksharam Pillai and Another
Madras High Court · (1958) 71 LW 424 : (1958) 1 MLJ 352
Tamil Nadu Cinemas (Regulation) Act, 1955 — Section 5