High Courts04 Feb 1958
P.T. Munia Servai Vs Hanuman Bank Ltd. by Official Liquidator
Madras High Court · AIR 1958 Mad 418 : (1958) ILR (Mad) 685 : (1958) 71 LW 305 : (1958) 2 MLJ 96
Limitation Act, 1963 — Article 183
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,026 of 5,226
High Courts03 Feb 1958
Rajalakshmi Ammal Vs Muthuswami gounder and Another
Madras High Court · AIR 1958 Mad 411 : (1958) 71 LW 403 : (1958) 2 MLJ 146
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts03 Feb 1958
M. Panchapakesan Vs The Revenue Board and Others
Madras High Court · (1958) ILR (Mad) 792 : (1958) 71 LW 388 : (1958) 2 MLJ 136
Constitution of India, 1950 — Article 226
High Courts31 Jan 1958
S. Ratnasami Mudaliar Vs Ponnammal and Others
Madras High Court · (1958) 71 LW 470 : (1958) 1 MLJ 427
High Courts29 Jan 1958
Kaliammal alias Thayammal Vs Pongiammal and Others
Madras High Court · AIR 1958 Mad 331 : (1958) ILR (Mad) 630 : (1958) 71 LW 261 : (1958) 1 MLJ 340
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 18
High Courts29 Jan 1958
Velu Pillai Vs Sevuga Perumal Pillai
Madras High Court · AIR 1958 Mad 392 : (1958) ILR (Mad) 824 : (1958) 71 LW 216 : (1958) 1 MLJ 300
Appellate Side Rules — Rule 41A(2)Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts29 Jan 1958
Karumuthu Sivalingam Chettiar Vs A. Krishnaswamy Naidu
Madras High Court · (1958) 2 MLJ 142
Arbitration Act, 1940 — Section 17
High Courts29 Jan 1958
Chinnamani Nadar and Another Vs Devagirubai Rajan and Others
Madras High Court · (1958) 2 MLJ 93
High Courts27 Jan 1958
The Proprietrix of The Indian Process Chemical Laboratory and Another Vs The Drugs Inspector
Madras High Court · (1958) 2 MLJ 308
Drugs and Cosmetics Act, 1940 — Section 18(a)(i), 27
High Courts27 Jan 1958
K. Somasundaram Vs Gopal and Another
Madras High Court · (1958) CriLJ 904 : (1958) ILR (Mad) 586 : (1958) 71 LW 165 : (1958) 1 MLJ 390
Criminal Procedure Code, 1898 (CrPC) — Section 204(1A)
High Courts27 Jan 1958
Appannan Vs V.N. Subbanna Goundan and Others
Madras High Court · (1958) 2 MLJ 530
Provincial Insolvency Act, 1920 — Section 16
High Courts23 Jan 1958
G. Narayanaswami Naidu Vs C. Krishnamurthi and Another
Madras High Court · AIR 1958 Mad 343 : (1958) ILR (Mad) 513 : (1958) 1 MLJ 367
Representation of the People Act, 1951 — Section 116A
High Courts23 Jan 1958
P.M. Swamy Vs K. Sultan Mohideen
Madras High Court · (1958) ILR (Mad) 622 : (1958) 71 LW 383 : (1958) 1 MLJ 355
High Courts22 Jan 1958
In Re: Govindan
Madras High Court · AIR 1958 Mad 300 : (1958) ILR (Mad) 665 : (1958) 1 MLJ 347
City Police Act — Section 75
High Courts21 Jan 1958Dismissed
Premchand Motichand Sha Vs T.K. Hameed Sultan
Madras High Court · (1958) 01 MAD CK 0040
High Courts21 Jan 1958Allowed
Muniyammal Vs Thyagaraja Mudaliar and another
Madras High Court · AIR 1958 Mad 580
High Courts21 Jan 1958
V. Kuppuswami and Others Vs Sri Subramaniaswami Devastahanam and Others
Madras High Court · (1958) 71 LW 303 : (1958) 1 MLJ 208
High Courts20 Jan 1958
S.V. Thiruvengadaswami Iyengar Vs Commissioner, Hindu Religious and Charitable Endowments
Madras High Court · (1958) ILR (Mad) 662 : (1958) 71 LW 181 : (1958) 1 MLJ 285
High Courts20 Jan 1958
Ravamanickamma Vs Ammani Ammal
Madras High Court · (1958) 71 LW 338 : (1958) 2 MLJ 145
High Courts17 Jan 1958
M. C. T. M. Corporation Private Ltd. Vs Income Tax Officer, Pudukottai and Another
Madras High Court · (1958) 33 ITR 573
Income Tax Act, 1922 — Section 17, 18, 35