High Courts13 Dec 1961
S. Mariappa Nadar and Others Vs The State of Madras
Madras High Court · (1962) 75 LW 783 : (1962) 2 MLJ 302
Central Sales Tax Act, 1956 — Section 8
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,956 of 5,226
High Courts13 Dec 1961
The State of Madras Vs T.K. Gopala Iyer
Madras High Court · (1962) ILR (Mad) 1051 : (1962) 75 LW 473
Constitution of India, 1950 — Article 311
High Courts12 Dec 1961
In Re: Periaswami and Others
Madras High Court · AIR 1962 Mad 403 : (1962) CriLJ 490 : (1962) 2 MLJ 180
Criminal Procedure Code, 1898 (CrPC) — Section 155(2), 200, 247, 4(f)
High Courts11 Dec 1961
Veeramalai Chettiar and Others Vs Ramayee Ammal
Madras High Court · AIR 1962 Mad 437
High Courts11 Dec 1961
State of Madras Vs K. Periaswami Gounder
Madras High Court · AIR 1963 Mad 154 : (1962) 75 LW 223 : (1962) 2 MLJ 170
Contract Act, 1872 — Section 65, 70Government of India Act, 1935 — Section 175(3)
High Courts08 Dec 1961
P.A.J. Seetharama Raju and Others Vs Lala Gopikrishna Gokuldoss Agency Department
Madras High Court · AIR 1963 Mad 1 : (1962) ILR (Mad) 893
Registration Act, 1908 — Section 21, 22, 23Registration Rules, 1908 — Rule 17
High Courts08 Dec 1961Allowed
A. Umamakeswaran Vs K. Vlagaraja Kadavaroyor
Madras High Court · (1962) ILR (Mad) 1045
Tamil Nadu Cultivating Tenants Protection (Amendment) Act, 1956 — Section 4A(1), 4A(4)Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 4, 4A, 4A(5), 5Thanjavur Tenants and Pannaiyal Act — Section 3B
High Courts08 Dec 1961
P.A. Seetharama Raju and Others Vs Lala Gopikrishna Gokuldoss Agency Department
Madras High Court · (1962) 75 LW 358 : (1962) 2 MLJ 227
Registration Act, 1908 — Section 77Transfer of Property Act, 1882 — Section 3
High Courts06 Dec 1961
COMMISSIONER OF AGRICULTURAL Income Tax, MADRAS Vs K. SUBBIAH GOUNDER AND ANOTHER.
Madras High Court · (1963) 47 ITR 522
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 31
High Courts06 Dec 1961
State of Madras Vs K. Subbiah Goundar and Another
Madras High Court · (1962) ILR (Mad) 886 : (1962) 75 LW 468 : (1962) 2 MLJ 237
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 31
High Courts06 Dec 1961
Aruna Group of Estates Vs The State of Madras
Madras High Court · (1962) ILR (Mad) 990 : (1962) 75 LW 799 : (1962) 2 MLJ 294
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 27
High Courts06 Dec 1961
Aruna Group of Estates Vs State of Madras
Madras High Court · (1965) 55 ITR 642
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 27
High Courts05 Dec 1961Allowed
S. Rathinaswamy Chettiar Vs The State of Madras
Madras High Court · (1962) 75 LW 493 : (1962) 13 STC 419
High Courts05 Dec 1961Dismissed
Sri Kalugachalamurthiswami, Kalugumalai Vs The Panchayat Board, Kalugumalai and another
Madras High Court · (1961) 12 MAD CK 0006
High Courts04 Dec 1961Dismissed
The Deputy Commissioner of Commercial Taxes, Madurai Division Vs Iyanar Coffee and Tea Co.
Madras High Court · (1962) ILR (Mad) 791 : (1962) 75 LW 488 : (1962) 13 STC 457
High Courts04 Dec 1961Allowed
Deputy Commissioner (Commercial Taxes), Coimbatore Division Vs Parekutti Hajee Sons
Madras High Court · AIR 1963 Mad 125 : (1962) 75 LW 580 : (1962) 13 STC 680
Central Sales Tax (Tamil Nadu) Rules, 1957 — Rule 10(2), 5Central Sales Tax Act, 1956 — Section 8(1), 8(2), 8(4)
High Courts04 Dec 1961
The Deputy Commissioner of Commercial Taxes, Madurai Division Vs Iyanar Coffee and Tea Company
Madras High Court · (1962) 2 MLJ 236
Madras General Sales Tax Act, 1939 — Section 5(v)
High Courts04 Dec 1961
C. RAJAGOPALACHARIAR Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1964) ILR (Mad) 277 : (1963) 50 ITR 196
Income Tax Act, 1961 — Section 4(3)(vii)
High Courts01 Dec 1961
Harikrishnan Vs Sri Chanda Prabhuji Jain Temple and Others
Madras High Court · AIR 1962 Mad 267 : (1962) 75 LW 248
Civil Procedure Code, 1908 (CPC) — Section 115, 47, 48Guardians and Wards Act, 1890 — Section 29, 31, 31(2), 31(4), 4(3)
High Courts01 Dec 1961
S.M. Kanniappa Nadar Vs K.K. Karuppiah Nadar
Madras High Court · (1962) ILR (Mad) 441 : (1962) 2 MLJ 109
Central Excises and Salt Act, 1944 — Section 6