High Courts09 Jan 1962Dismissed
Sona Ana Pana Balraj and Others Vs S.P. Vadivel Nadar and Sons and Another
Madras High Court · AIR 1963 Mad 12 : (1962) 75 LW 513
Trade Marks Act, 1940 — Section 23, 24, 46, 72
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,954 of 5,226
High Courts09 Jan 1962Dismissed
A.P. Mariappa Mudaliar Vs The State of Madras
Madras High Court · (1962) ILR (Mad) 1125 : (1963) 1 MLJ 5 : (1962) 13 STC 746
Madras General Clauses Act, 1958 — Section 8, 9(2)
High Courts09 Jan 1962
C. Ramaswamy, and Others Vs Commissioner of Agricultural Income Tax, Madras
Madras High Court · (1964) 51 ITR 164
High Courts05 Jan 1962
Ramachandra Gounder Vs Venkatachala Gounder
Madras High Court · AIR 1962 Mad 498 : (1963) ILR (Mad) 86 : (1962) 75 LW 464
High Courts05 Jan 1962
Dr. Arthur Nathanial and Another Vs Dr. R.P. Nathanial
Madras High Court · (1962) 75 LW 531 : (1962) 2 MLJ 420
High Courts05 Jan 1962
S.T. Sinniah Chettiar Vs S.T. Karian Chettiar
Madras High Court · (1964) 1 MLJ 335
Partnership Act, 1932 — Section 5
High Courts05 Jan 1962
Public Prosecutor Vs Thulasingam
Madras High Court · (1964) CriLJ 241
Penal Code, 1860 (IPC) — Section 304A
High Courts05 Jan 1962
Perumalsamy Naicker and Another Vs Srinivasaga Naicker and Others
Madras High Court · AIR 1962 Mad 396
High Courts05 Jan 1962
S. Abdul Muthalibu Vs K.M. Mohammed Abdul Khader
Madras High Court · AIR 1962 Mad 506 : (1962) 32 CompCas 1102 : (1962) ILR (Mad) 928 : (1962) 75 LW 441
Companies Act, 1913 — Section 171Limitation Act, 1963 — Section 3
High Courts05 Jan 1962Allowed
Tirugnana Sambanda Mudaliar Vs Meenakshi Ammal and Others
Madras High Court · AIR 1963 Mad 144 : (1962) 75 LW 444
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 151, 47Evidence Act, 1872 — Section 115
High Courts05 Jan 1962Dismissed
Thangasami Pillai Vs Ramachandran Pillai and others
Madras High Court · (1962) 01 MAD CK 0001
Transfer of Property Act, 1882 — Section 58
High Courts04 Jan 1962Partly Allowed
Rathinasamy Konar Vs Nagammal and Another
Madras High Court · AIR 1963 Mad 133
Hindu Succession Act, 1956 — Section 14(1), 14(2)
High Courts03 Jan 1962
In Re: Virudan
Madras High Court · (1962) 01 MAD CK 0021
Criminal Procedure Code, 1898 (CrPC) — Section 479A
High Courts03 Jan 1962Dismissed
M.V. Gopalan Vs State of Madras
Madras High Court · AIR 1963 Mad 134 : (1963) 1 LLJ 52
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3)
High Courts02 Jan 1962
S.V. Narayanaswami and Another Vs The State of Madras and Others
Madras High Court · (1962) 2 MLJ 175
Tamil Nadu Panchayats Act, 1958 — Section 7
High Courts02 Jan 1962
In Re: P.N. Venkatarama Naicker
Madras High Court · AIR 1962 Mad 497 : (1962) CriLJ 764
Electricity Act, 1910 — Section 39Penal Code, 1860 (IPC) — Section 379
High Courts01 Jan 1962
Tirugnana Sambanda Mudaliar Vs Meenakshi Ammal and Others
Madras High Court · (1962) 2 MLJ 348
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts22 Dec 1961
K. Mohamed Elias and Co. and Others Vs The State of Madras
Madras High Court · (1962) 75 LW 373 : (1962) 2 MLJ 327
Central Sales Tax Act, 1956 — Section 1(3), 6, 8(1), 8(2), 8(4)Constitution of India, 1950 — Article 286, 286(2), 286(3)
High Courts22 Dec 1961Dismissed
Messrs. K. Mohamed Elias and Co. Madras-3 and Others Vs State of Madras
Madras High Court · AIR 1963 Mad 42 : (1962) 13 STC 425
Central Sales Tax Act, 1956 — Section 15, 6, 8, 8(2)
High Courts22 Dec 1961
GOBALD MOTOR SERVICE LTD. Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1963) 47 ITR 734