High Courts29 Jan 1962
Ranjithammal Vs Sowbagyathammal
Madras High Court · AIR 1962 Mad 421 : (1962) 75 LW 226
Registration Act, 1908 — Section 23, 24, 25, 26, 34
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,953 of 5,226
High Courts25 Jan 1962
R. Rama Subbarayalu Reddiar Vs Rengammal
Madras High Court · (1962) ILR (Mad) 1001 : (1962) 75 LW 452 : (1962) 2 MLJ 318
Civil Procedure Code, 1908 (CPC) — Section 15Tamil Nadu Civil Courts Act, 1873 — Section 29(1)
High Courts25 Jan 1962
A. Rangaswami Iyengar Vs Pattammal alias Rajalakshmi Ammal and Another
Madras High Court · AIR 1962 Mad 490 : (1962) 75 LW 480
Civil Procedure Code, 1908 (CPC) — Section 110Constitution of India, 1950 — Article 133(1), 216, 227
High Courts25 Jan 1962Dismissed
P. S. Venkatarama Iyer Vs K. K. Gangadhaka Mudaliar and others
Madras High Court · (1962) 01 MAD CK 0002
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts23 Jan 1962
R. Rama Subbarayalu Reddiar Vs Rengammal
Madras High Court · AIR 1962 Mad 450
Succession Act, 1925 — Section 265Tamil Nadu Civil Courts Act, 1873 — Section 29(1)
High Courts22 Jan 1962
Rajammal Vs Kanniyan Muthuraj and Others
Madras High Court · (1962) 2 MLJ 423
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 11
High Courts22 Jan 1962Dismissed
Vaithilinga Gounder Vs Kuppusami Gounder
Madras High Court · AIR 1963 Mad 137 : (1962) 75 LW 637
Limitation Act, 1908 — Article 142, 144
High Courts19 Jan 1962
T.R. Punnavanam Pillai Vs V. Muthuswami Achari
Madras High Court · AIR 1962 Mad 444 : (1963) ILR (Mad) 1171 : (1962) 75 LW 338
Civil Procedure Code, 1908 (CPC) — Section 60, 60(1)Limitation Act, 1963 — Article 7
High Courts18 Jan 1962Allowed
State of Madras Vs Saifudin Abdul Hussain, Proprietor and Partner of Industrial Engineering Stores
Madras High Court · AIR 1963 Mad 140 : (1962) 75 LW 633
Constitution of India, 1950 — Article 229Contract Act, 1872 — Section 197, 199Government of India Act, 1935 — Section 175(3)
High Courts17 Jan 1962Dismissed
S. Ramaswami Mudaliar and Co. and Another Vs State of Madras
Madras High Court · AIR 1963 Mad 5 : (1962) ILR (Mad) 1131 : (1962) 75 LW 524 : (1963) 1 MLJ 28 : (1962) 13 STC 785
Constitution of India, 1950 — Article 286(1), 286(2)Madras General Sales Tax Act, 1939 — Section 3(1)Sales Tax Laws Validation Act, 1956 — Section 2
High Courts17 Jan 1962
In Re: K. Sivaswami Servai and Another
Madras High Court · AIR 1962 Mad 340 : (1962) CriLJ 377
Criminal Procedure Code, 1898 (CrPC) — Section 514(5)
High Courts17 Jan 1962
Saradambal Ammal Vs Sambanda Mudaliar
Madras High Court · (1962) ILR (Mad) 800 : (1962) 75 LW 238 : (1962) 2 MLJ 166
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 4, Order 1 Rule 5, Order 21 Rule 64
High Courts16 Jan 1962
K. Chinnaraju Vs K. Padmanabhan
Madras High Court · (1962) CriLJ 702 : (1962) 75 LW 224
Criminal Procedure Code, 1898 (CrPC) — Section 190, 195, 199
High Courts15 Jan 1962
M.S. Balakrishna Chetty Vs The State of Madras
Madras High Court · (1962) 75 LW 574 : (1962) 2 MLJ 186
Madras General Sales Tax Act, 1939 — Section 12B
High Courts15 Jan 1962
Venkatiah Vs Management of the Buckingham and Carnatic Co. Ltd., Madras and Another
Madras High Court · AIR 1962 Mad 478 : (1963) 6 FLR 139 : (1963) 1 LLJ 16
Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 73
High Courts15 Jan 1962
M.S. Balakrishna Chetty Vs State of Madras
Madras High Court · (1962) ILR (Mad) 1129 : (1962) 13 STC 398
Madras General Sales Tax Act, 1939 — Section 12B
High Courts12 Jan 1962
S. Rangaraju Naidu Vs The Regional Transport Officer
Madras High Court · (1962) ILR (Mad) 1064 : (1962) 75 LW 347 : (1962) 2 MLJ 232
Tamil Nadu Motor Vehicles Taxation Act, 1931 — Section 11A
High Courts12 Jan 1962
Nagarathinathachi Vs Karpagathachi and Others
Madras High Court · AIR 1962 Mad 482 : (1962) 75 LW 384 : (1962) 2 MLJ 312
High Courts11 Jan 1962Dismissed
Sundara Battar alias Sundara Gurukkal Vs Ramakrishna Naidu and others
Madras High Court · (1962) 01 MAD CK 0031
Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 57
High Courts11 Jan 1962Dismissed
P. Haji Abdul Wahab and Brothers Vs The Government of Madras: No. 2
Madras High Court · (1962) 13 STC 834
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1