High Courts15 Nov 1962Allowed
Sha Rikhabdas Ghaganraj Vs Collector of Central Excise
Madras High Court · AIR 1963 Mad 337 : (1963) 76 LW 313
Civil Procedure Code, 1908 (CPC) — Section 148Sea Customs Act, 1878 — Section 167(8), 178A, 188, 189
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,937 of 5,226
High Courts15 Nov 1962Allowed
C. Avudainayagam Pillai Vs S.S. Bharathi (died) and Others
Madras High Court · (1965) ILR (Mad) 124
Transfer of Property Act, 1882 — Section 108
High Courts14 Nov 1962Dismissed
Deputy Commissioner of Commercial Taxes Vs Allied Textile Corporation Mill Stores
Madras High Court · (1963) 76 LW 303 : (1963) 1 MLJ 343 : (1963) 14 STC 460
Madras General Sales Tax (Turnover and Assessment) Rules, 1939 — Rule 5(1)(c)
High Courts13 Nov 1962
A.E. Shanmugham Vs The Presiding Officer, Labour Court and Another
Madras High Court · (1963) 1 MLJ 331
Industrial Disputes Act, 1947 — Section 17A, 20(3), 25F, 33(2)
High Courts12 Nov 1962
S.P. Shanmughasundaram Vs Marudachala Goundar and Others
Madras High Court · (1963) ILR (Mad) 466 : (1963) 76 LW 72 : (1963) 1 MLJ 291
Constitution of India, 1950 — Article 226
High Courts09 Nov 1962Dismissed
Brahateeswaran alias Shanmugasundaram and Another Vs Bava C. Chokkappa Mudaliar and Others
Madras High Court · (1964) ILR (Mad) 517
Civil Procedure Code, 1908 (CPC) — Section 110, 110(1)Constitution of India, 1950 — Article 133, 133(1)Hindu Religious Institutions Act — Section 84
High Courts07 Nov 1962Allowed
Sree Siddhi Budhi Vinayakagar Sree Sundareswarar Devastanam Vs S.V. Marimuthu
Madras High Court · AIR 1963 Mad 369 : (1963) ILR (Mad) 1054 : (1963) 76 LW 381
Constitution of India, 1950 — Article 14, 19, 19(1), 19(5)Madras City Tenants Protection Act, 1922 — Section 9Presidency Small Cause Courts Act, 1882 — Section 41, 43, 47
High Courts07 Nov 1962Allowed
The State Of Madras Vs N.S. Krishnaswami Iyengar
Madras High Court · (1962) 11 MAD CK 0049
Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 72Trusts Act, 1882 — Section 94
High Courts07 Nov 1962Dismissed
Deputy Commissioner of Commercial Taxes, Coimbatore Division Vs Stanes Motors (South India) Ltd.
Madras High Court · (1963) 14 STC 369
Central Sales Tax Act, 1956 — Section 10, 8Income Tax Act, 1961 — Section 10
High Courts07 Nov 1962Dismissed
A.G. Ranganatha Nayagar Vs K. Kamalakannan and Others
Madras High Court · AIR 1964 Mad 42 : (1963) ILR (Mad) 815 : (1963) 76 LW 529
Constitution of India, 1950 — Article 14Representation of the People Act, 1951 — Section 100(1), 80, 81
High Courts06 Nov 1962Dismissed
Brooke Bond India (PTE) Ltd Vs The Corporation of Madras
Madras High Court · (1963) ILR (Mad) 864
Constitution of India, 1950 — Article 19, 19(6)
High Courts06 Nov 1962
Commissioner of Income Tax, Madras Vs S. Shanmuga Moopanar
Madras High Court · (1964) 53 ITR 694
Income Tax Act, 1961 — Section 66(I)
High Courts06 Nov 1962Allowed
Brooke Bond India (Private) Limited Vs The Corporation of Madras
Madras High Court · (1963) ILR (Mad) 864
Constitution of India, 1950 — Article 19, 19(6)Madras City Municipal (Amendment) Act, 1961 — Section 98Madras City Municipal Corporation Act, 1919 — Section 287, 347(3), 347(5), 357(1), 379A
High Courts05 Nov 1962Allowed
Kathan Nadar Company Vs State of Madras
Madras High Court · (1963) 14 STC 694
Madras General Sales Tax Act, 1939 — Section 6
High Courts02 Nov 1962Dismissed
N.S. Devarajan Vs The State of Madras and another
Madras High Court · (1963) ILR (Mad) 1075
Constitution of India, 1950 — Article 226
High Courts02 Nov 1962Dismissed
K.N. Raman Nair Vs N. Govindaswami Naidu
Madras High Court · (1963) ILR (Mad) 1211
High Courts02 Nov 1962Dismissed
K. N. Raman Nair Vs M. Govinda Swaml Naidu
Madras High Court · (1963) ILR (Mad) 1211
High Courts02 Nov 1962
Palani Goundar Vs Palani Goundar
Madras High Court · (1963) 76 LW 289 : (1963) 1 MLJ 231
High Courts02 Nov 1962Dismissed
Kandaswami Gounder Vs Nachammal
Madras High Court · AIR 1963 Mad 263 : (1963) CriLJ 166 : (1963) 76 LW 161
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(1), 488(3), 488(4)
High Courts02 Nov 1962Dismissed
Pappa Ammal Vs Pandiyan Bank Ltd. and Others
Madras High Court · AIR 1963 Mad 480
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10