High Courts06 Dec 1962Allowed
G. Thangavel Nadar Vs The Deputy Commercial Tax Officer
Madras High Court · (1963) 76 LW 845 : (1963) 14 STC 420
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,935 of 5,226
High Courts06 Dec 1962Allowed
S.V.P. Chockalingam Chettiar Vs V.C. Rajarathnam and Others
Madras High Court · AIR 1964 Mad 415 : (1964) ILR (Mad) 479 : (1963) 76 LW 471
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20
High Courts05 Dec 1962
A.C. Paul Vs The Commissioner of Income Tax
Madras High Court · AIR 1964 Mad 530
Income Tax Act, 1922 — Section 34(1)
High Courts05 Dec 1962Dismissed
Rukia Bi Vs Rajia Bibi and Another
Madras High Court · AIR 1963 Mad 298 : (1963) 76 LW 221 : (1953) 2 MLJ 170
Partition Act, 1893 — Section 4
High Courts05 Dec 1962Allowed
The Salem District Textile Workers Union Vs The State of Madras and Another
Madras High Court · AIR 1963 Mad 392 : (1964) 1 LLJ 79
Industrial Disputes Act, 1947 — Section 10(1), 12(5)
High Courts05 Dec 1962
D. Shanmuga Raja, Rajah of Sivaganga Vs The State of Madras and Others
Madras High Court · (1965) ILR (Mad) 44 : (1963) 76 LW 264 : (1963) 1 MLJ 287
High Courts04 Dec 1962
P.S. Sundaram Iyer Vs Sangawa and Others
Madras High Court · (1963) ILR (Mad) 811
Civil Procedure Code, 1908 (CPC) — Section 52, 52(1), 52(2)
High Courts04 Dec 1962
V. Munuswamy Vs The Mayor, Corporation of Madras, and Another
Madras High Court · (1964) ILR (Mad) 1213 : (1963) 1 MLJ 230
High Courts04 Dec 1962
P.S. Sundaram Iybr Vs Sangawa and others.
Madras High Court · (1963) ILR (Mad) 811
Civil Procedure Code, 1908 (CPC) — Section 52, 52(1), 52(2)
High Courts03 Dec 1962
Katheeb E. Hajee Abdul Samad Saheb and Co., Salt, Grams and Peas Merchant and Another Vs The Industrial Tribunal and Another
Madras High Court · (1964) 1 MLJ 84
High Courts03 Dec 1962
Commissioner of Income Tax, Madras Vs Modern Theatres Ltd.
Madras High Court · (1963) 50 ITR 548
Income Tax Act, 1922 — Section 10, 12, 13, 66
High Courts30 Nov 1962
Narayana Pillai Vs Velayuthan Pillai (unsound mind) represented by Lakshmi
Madras High Court · (1963) ILR (Mad) 993 : (1963) 76 LW 411 : (1964) 1 MLJ 246
Evidence Act, 1872 — Section 108
High Courts30 Nov 1962Dismissed
Narayana Pillai Vs Velayuthan Pillai
Madras High Court · AIR 1963 Mad 385
Evidence Act, 1872 — Section 108
High Courts29 Nov 1962Dismissed
Abdul Razak Vs The Principal, Madras Veterinary College, Madras-7
Madras High Court · (1962) 11 MAD CK 0050
Constitution of India, 1950 — Article 311
High Courts29 Nov 1962Allowed
Nalini Vs Somasundaram
Madras High Court · AIR 1964 Mad 52
Contract Act, 1872 — Section 10, 3, 4
High Courts29 Nov 1962Allowed
Rasammal Vs K. Subbaroya Goundar and Others
Madras High Court · AIR 1963 Mad 402 : (1963) 76 LW 177 : (1963) 1 MLJ 148
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11
High Courts28 Nov 1962
Pasumarthy Kuppu Reddy and Others Vs The Corporation of Madras
Madras High Court · (1963) ILR (Mad) 1100 : (1963) 76 LW 312 : (1964) 1 MLJ 128
Madras City Municipal Corporation Act, 1919 — Section 223
High Courts28 Nov 1962Dismissed
The State of Madras Vs Voltas Limited
Madras High Court · (1964) ILR (Mad) 140 : (1963) 14 STC 446
Sales of Goods Act, 1930 — Section 9
High Courts27 Nov 1962
S.B. Ranga Vilas Motors (Private) Ltd. Vs Industrial Tribunal and Another
Madras High Court · (1963) 2 LLJ 595
High Courts27 Nov 1962
Wellington Talkies Vs Collector of Tiruchirapalli
Madras High Court · (1963) ILR (Mad) 572 : (1963) 76 LW 274 : (1963) 1 MLJ 215
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 28