COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 3,933 of 5,226

High Courts10 Jan 1963

United India Life Assurance Company Ltd. Vs Commissioner of Income Tax, Madras.

Madras High Court · (1963) 49 ITR 965

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16Companies Act, 1956 — Section 153, 153AIncome Tax Act, 1922 — Section 4(3)(xii), 66, 66(i)

Read judgment

High Courts09 Jan 1963

R.V. Manicka Mudaliar Vs V.M. Thangavelu and Others

Madras High Court · AIR 1964 Mad 35 : (1963) ILR (Mad) 955 : (1963) 76 LW 449

Read judgment

High Courts09 Jan 1963Dismissed

RM. AR. AR. RM. AR. Ramanathan Chettiar and others Vs K.M. CL. M. Somasundaram Chettiar and others

Madras High Court · (1963) 01 MAD CK 0001

General Clauses Act, 1897 — Section 3(49)Government of India Act, 1935 — Section 292

Read judgment

High Courts08 Jan 1963

Sri Meenakshi Mills Ltd., and Others Vs Commissioner of Income Tax, Madras and Another.

Madras High Court · (1964) ILR (Mad) 393 : (1963) 50 ITR 769

Income Tax Act, 1922 — Section 4, 42, 42(1), 66(1)

Read judgment

High Courts08 Jan 1963

S. Dhandapani Vs Additional Gift-Tax Officer, Cuddalore.

Madras High Court · (1963) ILR (Mad) 1020 : (1963) 49 ITR 712

Constitution of India, 1950 — Article 226, 245(1), 246, 248, 248(1)Gift Tax Act, 1958 — Section 10, 13, 14, 15, 16

Read judgment

High Courts08 Jan 1963Dismissed

S. Dandapani Vs The Additional Gift Tax Officer

Madras High Court · AIR 1963 Mad 419 : (1963) 76 LW 464 : (1963) 1 MLJ 192

Constitution of India, 1950 — Article 248Gift Tax Act, 1958 — Section 1

Read judgment

High Courts08 Jan 1963Dismissed

Messrs. K.C.S. Dhanuskodi Nadar and Sons and Co. Vs Employees' State Insurance Corporation

Madras High Court · (1963) 01 MAD CK 0005

Employees State Insurance Act, 1948 — Section 73(d), 73(E), 73A, 73A(2), 73B

Read judgment

High Courts05 Jan 1963Dismissed

Public Prosecutor Vs Thulasingam

Madras High Court · (1963) 01 MAD CK 0006

Evidence Act, 1872 — Section 145, 157Penal Code, 1860 (IPC) — Section 304A

Read judgment

High Courts03 Jan 1963Allowed

A.V. Varadarajulu Naidu (decd.) and Others Vs K.V. Thavasi Nadar

Madras High Court · AIR 1963 Mad 413 : (1963) ILR (Mad) 942

Contract Act, 1872 — Section 124, 126, 128Motor Vehicles Act, 1988 — Section 42(1), 59(1)Partnership Act, 1932 — Section 4

Read judgment

High Courts02 Jan 1963

Mrs. K. D. Fairley (On Behalf of The Joint Beneficiaries of The Estate of Mrs. K. B. Hight (Deceased)) and Another Vs State of Madras

Madras High Court · (1963) ILR (Mad) 1089 : (1964) 54 ITR 27

Tamil Nadu Agricultural Income Tax Act, 1955 — Section 3

Read judgment

High Courts01 Jan 1963Allowed

V. Kanakaiya Chetty and Co. and Another Vs The Union of India (UOI)

Madras High Court · AIR 1963 Mad 394 : (1963) ILR (Mad) 1175 : (1963) 76 LW 331

Contract Act, 1872 — Section 151Railways Act, 1890 — Section 72

Read judgment

High Courts01 Jan 1963Allowed

S. Krishnamachariar Vs The Hanuman Bank Ltd. (in liquidation) and Others

Madras High Court · AIR 1963 Mad 308 : (1963) 33 CompCas 543 : (1963) 76 LW 680

Companies Act, 1913 — Section 171, 232Companies Act, 1956 — Section 446, 537

Read judgment

High Courts01 Jan 1963Dismissed

Sundarammal and another Vs Arumugha Padayachi

Madras High Court · (1963) 01 MAD CK 0002

Read judgment

High Courts21 Dec 1962Allowed

V.C. Jayaram Mudaliar Vs C.M. Sivaram

Madras High Court · AIR 1963 Mad 294 : (1964) ILR (Mad) 79 : (1963) 76 LW 267

Negotiable Instruments Act, 1881 (NI) — Section 68, 69, 70

Read judgment

High Courts21 Dec 1962Allowed

M. Sultan Pillai and Sons, a registered partnership firm Vs The Union of India (UOI) and Others

Madras High Court · AIR 1963 Mad 365 : (1963) 76 LW 522

Limitation Act, 1908 — Article 30

Read judgment

High Courts20 Dec 1962

Kathaperumal Padayachi Vs Muthiah Odayar

Madras High Court · (1964) ILR (Mad) 320 : (1963) 76 LW 393 : (1963) 1 MLJ 359

Transfer of Property Act, 1882 — Section 43

Read judgment

High Courts19 Dec 1962

J.K. Sayani Vs Commissioner of Income Tax, Madras

Madras High Court · AIR 1965 Mad 46 : (1963) 49 ITR 903

Income Tax Act, 1961 — Section 16(3)

Read judgment

High Courts19 Dec 1962Allowed

M.R. Narasimhalu and Co. Vs The State of Madras

Madras High Court · (1963) 14 STC 947

Read judgment

High Courts19 Dec 1962

Rajeswari Mills Ltd. Vs Commissioner of Income Tax

Madras High Court · (1963) 50 ITR 29

Income Tax Act, 1961 — Section 15C, 15C(2)

Read judgment

High Courts19 Dec 1962

Rasipuram Union Motor Service Private Limited Vs Commissioner of Income Tax, Madras

Madras High Court · (1964) 53 ITR 702

Income Tax Act, 1961 — Section 23A

Read judgment