High Courts01 Feb 1963
A. Padmanabha Naidu and Another Vs Naraindas Vishandas and Others
Madras High Court · (1963) ILR (Mad) 1000
Civil Procedure Code, 1908 (CPC) — Section 151Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 68, 70
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,932 of 5,226
High Courts30 Jan 1963
The Mylapore Hindu Permanent Fund Ltd., suing by their Secretary, Sri K. Vinayakam Vs K.S. Subramaniya Iyer
Madras High Court · (1964) 1 MLJ 213
Madras City Tenants Protection Act, 1922 — Section 9Transfer of Property Act, 1882 — Section 108(h)
High Courts30 Jan 1963Dismissed
A.N. Marudachalam Chettiar Vs S.A. Veera Boyan
Madras High Court · AIR 1964 Mad 9 : (1963) ILR (Mad) 969 : (1963) 76 LW 446
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, 47Limitation Act, 1908 — Article 62, 96
High Courts29 Jan 1963Allowed
Kumbakonam Electric Supply Corporation Ltd. and Another Vs Joint Commercial Tax Officer
Madras High Court · AIR 1964 Mad 477 : (1963) 76 LW 420 : (1963) 14 STC 600
Central Sales Tax Act, 1956 — Section 2, 7(2), 8(1), 8(3)Electricity Act, 1910 — Section 39Madras General Sales Tax (Amendment) Act, 1959 — Section 2
High Courts29 Jan 1963
C. Gnanasundara Nayagar Vs Berton Export Co. a firm of Export Merchants and Another
Madras High Court · AIR 1964 Mad 113
Contract Act, 1872 — Section 230
High Courts24 Jan 1963Dismissed
E. Rangarajulu Naidu and Others Vs Madura Srinivasa Mills Ltd. and Others
Madras High Court · AIR 1963 Mad 409 : (1963) 33 CompCas 453 : (1963) 1 MLJ 276
Companies Act, 1913 — Section 179, 27Companies Act, 1956 — Section 36, 457
High Courts23 Jan 1963
In Re: Kumaraswami Naicker
Madras High Court · (1963) 1 MLJ 390
Penal Code, 1860 (IPC) — Section 302
High Courts23 Jan 1963Dismissed
S. Pachayyappa Mudaliar Vs S.S. Motor Service (P) Ltd. and Others
Madras High Court · AIR 1964 Mad 130 : (1963) 76 LW 655
Motor Vehicles Act, 1939 — Section 62
High Courts18 Jan 1963
R.P. David Vs M. Thiagarajan and Others
Madras High Court · AIR 1966 Mad 89 : (1965) ILR (Mad) 274
Constitution of India, 1950 — Article 227Guardians and Wards Act, 1890 — Section 27, 29Lunacy Act, 1922 — Section 14, 47, 75, 75(2)
High Courts18 Jan 1963
In re, Anthony Doss and Others
Madras High Court · (1963) CriLJ 224 : (1963) 1 MLJ 393
High Courts18 Jan 1963Dismissed
The Indian Bank Ltd. Vs The Industrial Tribunal and Others
Madras High Court · AIR 1963 Mad 471 : (1963) 7 FLR 70 : (1963) 2 LLJ 195 : (1963) 2 MLJ 6
Banking Companies Act, 1949 — Section 34AIndustrial Disputes Act, 1947 — Section 10, 10(1A), 10(6)
High Courts18 Jan 1963Dismissed
The Vijaya Foundary Vs Gordon Woodroffe and Co. Private Limited
Madras High Court · (1964) ILR (Mad) 634
Limitation Act, 1908 — Article 51
High Courts16 Jan 1963Dismissed
Tamil Nadu Transport, Coimbatore (P) Ltd. Vs Coimbatore Motor Transport Cooperative Society for Ex-Servicemen Ltd. and Another
Madras High Court · AIR 1964 Mad 385
Motor Vehicles Act, 1939 — Section 47(1)
High Courts16 Jan 1963Dismissed
V. Maruthavanan Vs M. Balasubramaniam and Others
Madras High Court · AIR 1963 Mad 292 : (1964) ILR (Mad) 71 : (1963) 76 LW 286 : (1963) 1 MLJ 295
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 127A, 47(1), 64
High Courts16 Jan 1963
Sundaram Finance Private Ltd. Vs Board of Revenue and Another
Madras High Court · AIR 1964 Mad 128 : (1964) ILR (Mad) 75 : (1963) 76 LW 443
Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 57
High Courts16 Jan 1963
Kumbakonam Electric Supply Corporation Ltd., and Others Vs Commissioner of Income Tax, Madras.
Madras High Court · (1964) ILR (Mad) 93 : (1963) 50 ITR 809
Income Tax Act, 1961 — Section 10, 10(1), 10(2), 10(2)(via), 10(2)(xv)
High Courts11 Jan 1963Allowed
S.R. Manickavasagam alias Rajamanickam Vs G. Muthuveeraswami Naidu and Others
Madras High Court · AIR 1963 Mad 362 : (1963) 76 LW 336 : (1963) 2 MLJ 145
Civil Procedure Code, 1908 (CPC) — Section 80Land Acquisition Act, 1894 — Section 31(2)Limitation Act, 1908 — Article 120, 62, 96
High Courts10 Jan 1963
K. Kuppuswami Vs The Council of The Corporation of Madras and Another
Madras High Court · (1964) ILR (Mad) 14
Constitution of India, 1950 — Article 138, 226, 281, 320(3)Criminal Law (Amendment) Act, 1932 — Section 7(9)Madras City Municipal Corporation Act, 1919 — Section 28, 29, 31, 32, 34
High Courts10 Jan 1963Dismissed
K. Thiagarajan Chettiar Vs Employees' State Insurance Corporation
Madras High Court · AIR 1963 Mad 361 : (1963) 7 FLR 169 : (1963) 2 LLJ 207 : (1963) 76 LW 851 : (1963) 2 MLJ 77
Employees State Insurance Act, 1948 — Section 2(9), 76, 78, 96
High Courts10 Jan 1963Allowed
Michael Villavarayar and Another Vs Workmen, represented by Secy. Boatmen's Union and Another
Madras High Court · AIR 1963 Mad 351 : (1963) 2 LLJ 203 : (1963) 76 LW 674
Industrial Disputes Act, 1947 — Section 2S