High Courts14 Mar 1963
M. Ramasamy Asari Vs Second Income Tax Officer, Madurai.
Madras High Court · (1964) 51 ITR 57
Income Tax Act, 1922 — Section 5(7A), 64, 64(1), 64(3), 66
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,930 of 5,226
High Courts14 Mar 1963Dismissed
The State of Madras Vs Sheriff Mohammed and others
Madras High Court · (1963) 03 MAD CK 0008
Estates Abolition Act — Section 42
High Courts12 Mar 1963Allowed
Deputy Commissioner (C.T.), Coimbatore Division Vs C. Abdul Shukoor Sahib and Company
Madras High Court · (1963) 76 LW 812 : (1963) 14 STC 670
High Courts12 Mar 1963
The Management of Mahalakshmi Textile Mills Vs The Presiding Officer, Labour Court and Others
Madras High Court · AIR 1964 Mad 51 : (1963) 2 LLJ 58 : (1963) 76 LW 341
High Courts12 Mar 1963
Ouchterlony Valley Estates (1938) Ltd. Vs Commissioner of Agricultural Income Tax, Madras
Madras High Court · (1963) 50 ITR 18
High Courts12 Mar 1963
K. Sp. Kt. Kalayappa Chettiar Vs Commissioner of Income Tax, Madras
Madras High Court · (1964) 51 ITR 51
Income Tax Act, 1922 — Section 66(2)
High Courts11 Mar 1963
Devi Films Ltd. Vs Commissioner of Income Tax, Madras.
Madras High Court · (1963) 49 ITR 874
Income Tax Act, 1922 — Section 10(2)(xi), 10(2)(xv), 66(1), 66(2)
High Courts11 Mar 1963Dismissed
S. Kumbalingam and Others Vs The Management of the Indian Metal and Metallurgical Corporation and Another
Madras High Court · AIR 1963 Mad 315 : (1964) 1 LLJ 81 : (1963) 76 LW 440
Industrial Disputes Act, 1947 — Section 33(2)
High Courts11 Mar 1963
K. Gopalaswami Mudaliar Vs Fifth Additional Income Tax Officer, Coimbatore, and Others.
Madras High Court · (1963) 49 ITR 322
Income Tax Act, 1922 — Section 18, 22, 22(1), 22(2), 23
High Courts09 Mar 1963
Palaniswamy Gurukkal by power of attorney agent Sivaprakasa Krishnaswami Gurukkal Vs Kandappa Goundar
Madras High Court · (1963) 03 MAD CK 0042
Companies Act, 1956 — Section 186Contract Act, 1872 — Section 25Transfer of Property Act, 1882 — Section 114
High Courts08 Mar 1963Allowed
Corporation of Madras Vs The Reserve Bank of India, Madras
Madras High Court · (1963) ILR (Mad) 803
Reserve Bank of India Act, 1934 — Section 1(3)
High Courts08 Mar 1963Allowed
Corporation of Madras Vs The Reserve Bank of India
Madras High Court · (1963) ILR (Mad) 803
Madras City Municipal Corporation Act, 1919 — Section 110, 2, 3, 3(1), 3(2)Reserve Bank of India Act, 1934 — Section 1(3)
High Courts07 Mar 1963Dismissed
Govind M. Asrani Vs Jairam Asrani and Another
Madras High Court · AIR 1963 Mad 456 : (1963) ILR (Mad) 1194 : (1963) 76 LW 492 : (1963) 2 MLJ 433
Succession Act, 1925 — Section 222(1)
High Courts07 Mar 1963
Vedantham Raghaviah Vs Third Additional Income Tax Officer, City Circle V, Madras.
Madras High Court · (1963) 49 ITR 314
Income Tax Act, 1922 — Section 23(3), 23(4), 27, 35, 35(1)
High Courts07 Mar 1963
Veerappa Transports Vs Commissioner of Income Tax, Madras.
Madras High Court · (1963) 50 ITR 442
Income Tax Act, 1922 — Section 10(2)(via), 66(1)
High Courts07 Mar 1963
Marid Hajee Mohammed Ismail Vs Chinnathayi Ammal
Madras High Court · (1963) 2 LLJ 594
Employees Compensation Act, 1923 — Section 2, 5
High Courts06 Mar 1963Allowed
C. Chenchamma Vs K. Kumaraswami Naidu (died) and Others
Madras High Court · AIR 1963 Mad 397 : (1963) 76 LW 848 : (1963) 2 MLJ 172
Civil Procedure Code, 1908 (CPC) — Section 48, 48(1)Tamil Nadu Indebted Agriculturists (Repayment of Debts) Act, 1955 — Section 2, 4(1), 4(7)
High Courts06 Mar 1963Allowed
C. Chenchamma Vs Venkatarathinam Naidu and Another
Madras High Court · (1963) ILR (Mad) 1104
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11(2), 48, 48(1)Limitation Act, 1963 — Article 74Tamil Nadu Indebted Agriculturists (Repayment of Debts) Act, 1955 — Section 2, 4, 4(1), 4(7)
High Courts06 Mar 1963Allowed
S. Marimuthu pillai Vs Director of settlements, board of revenue, madras and another
Madras High Court · (1963) 03 MAD CK 0005
Constitution of India, 1950 — Article 31A, 31B
High Courts05 Mar 1963
K.O. Uthup-died and another Vs The Director of Postal, Services, Madras-2 and another
Madras High Court · (1963) 03 MAD CK 0004
Constitution of India, 1950 — Article 226