High Courts28 Jun 1963Allowed
Sri Jayajothi and Co. Vs The Official Liquidator and Another
Madras High Court · AIR 1964 Mad 158 : (1963) 7 FLR 389 : (1963) 2 LLJ 739
Companies Act, 1956 — Section 445(3)Industrial Disputes Act, 1947 — Section 25FFF
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,925 of 5,226
High Courts24 Jun 1963Dismissed
Rajeswari Mills Ltd. Vs The State of Madras
Madras High Court · AIR 1964 Mad 162 : (1964) ILR (Mad) 199 : (1964) 15 STC 1
Constitution of India, 1950 — Article 286Import (Control) Order, 1955 — Section 3(1)Imports and Exports (Control) Act, 1947 — Section 3
High Courts03 May 1963Dismissed
Ramachandra Mudaliar Vs Dhandayudha Thondaman and Others
Madras High Court · (1964) ILR (Mad) 146
Tamil Nadu Agriculturists Relief Act, 1938 — Section 10, 10(2), 11, 13, 19ATransfer of Property Act, 1882 — Section 55(4), 55(6)
High Courts03 May 1963
Prithvi Insurance Co. Ltd. Vs Commissioner of Income Tax, Madras.
Madras High Court · (1964) 52 ITR 238
Income Tax Act, 1922 — Section 10, 10(7), 24, 24(1), 24(2)
High Courts03 May 1963Allowed
Bangalore Emporium Vs The State of Madras
Madras High Court · (1963) 14 STC 870
High Courts03 May 1963Dismissed
M.M. Meyyappa Chettiar Vs Jayanthi Films (Madurai) Pvt. Ltd. and Another
Madras High Court · AIR 1964 Mad 134
Companies Act, 1956 — Section 125, 134Contract Act, 1872 — Section 139, 140, 141Provincial Insolvency Act, 1920 — Section 49
High Courts03 May 1963
The Prithvi Insurance Co., Limited Vs The Commissioner of Income Tax
Madras High Court · (1964) ILR (Mad) 179 : (1964) 1 MLJ 34
Income Tax Act, 1961 — Section 24(2)
High Courts03 May 1963
In the Matter of Estate of T. Venkatasami Pilli. Deceased Debtor. M. M. Meyyappa Chettiar Vs Messrs. Jayanthi Films (Madurai) Private Ltd., And Another
Madras High Court · (1963) 05 MAD CK 0001
Companies Act, 1956 — Section 109, 125, 134Contract Act, 1872 — Section 139, 141
High Courts02 May 1963Dismissed
A.M.K. Abdul Rahiman Rowther Vs The State of Madras
Madras High Court · (1963) 14 STC 1014
High Courts02 May 1963
BARJOR HOSHANGJI VAKIL AND OTHERS Vs METTUR CHEMICAL AND INDUSTRIAL CORPORATION LTD.
Madras High Court · (1963) 50 ITR 128
Companies Act, 1913 — Section 20Finance Act, 1931 — Section 7(2)
High Courts02 May 1963
South Arcot Electricity Distribution Co. Ltd. Vs State Electricity Board
Madras High Court · (1964) ILR (Mad) 140 : (1964) 1 MLJ 205
Limitation Act, 1963 — Section 14
High Courts02 May 1963Allowed
Karuppiah Pulikki Vs Rengan Alamburian and Others
Madras High Court · (1965) ILR (Mad) 520
Tamil Nadu Agriculturists Debtors (Belief of Indebtedness) Act, 1955 — Section 7(1)Transfer of Property Act, 1882 — Section 53
High Courts01 May 1963Allowed
P.A.R. Viswanathan and Company Vs State of Madras
Madras High Court · (1964) ILR (Mad) 67 : (1963) 76 LW 545 : (1963) 14 STC 702
High Courts01 May 1963Allowed
A. Jainulabdeen Sahib Vs The State of Madras
Madras High Court · (1964) 15 STC 413
Constitution of India, 1950 — Article 286
High Courts01 May 1963Allowed
K.T. Seshadri Iyengar and others Vs A.E. Govindarajulu Chettiar and others
Madras High Court · (1963) 05 MAD CK 0019
High Courts01 May 1963
O. RM. OM. SP. Firm Vs Commissioner of Income Tax, Madras.
Madras High Court · (1964) 52 ITR 907
High Courts01 May 1963
V. Ganesan Vs Brahmayya and Co., Official Liquidators and Another
Madras High Court · (1964) 1 MLJ 405
Companies Act, 1913 — Section 235
High Courts01 May 1963Allowed
V.N. Surulivel Nadar and Brothers Vs The State of Madras
Madras High Court · (1963) 14 STC 1005
High Courts01 May 1963
Ramaswamy Gounder Vs Kalliappa Gounder
Madras High Court · (1964) ILR (Mad) 286 : (1963) 76 LW 567 : (1964) 1 MLJ 368
Guardians and Wards Act, 1890 — Section 29
High Courts30 Apr 1963
Thulasi Ammal (minor Appellant by Mother and Guardian Kannu Ammal) Vs Gowri Ammal and Others
Madras High Court · (1964) 1 MLJ 228