High Courts23 Jul 1963Allowed
Eachan Neelakantan and Another Vs Kumarasami Nadar and Another
Madras High Court · AIR 1964 Mad 353 : (1964) ILR (Mad) 576 : (1964) 77 LW 44
Limitation Act, 1908 — Article 144, 44
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,923 of 5,226
High Courts23 Jul 1963
Rangaswami Naicken Vs Chinnammal and Another
Madras High Court · (1964) 1 MLJ 374
General Clauses Act, 1897 — Section 3(1)Hindu Succession Act, 1956 — Section 14(2)Hindu Womens Right to Property Act, 1937 — Section 3
High Courts22 Jul 1963Allowed
Balasubramania Thevar Vs Kumaraswami Thevar Alias Ponnuswami Thevar Alias Govinda-Swami Thevar And Another
Madras High Court · (1963) 07 MAD CK 0005
High Courts19 Jul 1963Dismissed
Chinnammal and Others Vs Sri Kannikaparameshwari Deity by Trustees Venkatarama Chettiar and Another
Madras High Court · AIR 1964 Mad 80
Civil Procedure Code, 1908 (CPC) — Section 100Partition Act, 1893 — Section 4Succession Act, 1925 — Section 97
High Courts19 Jul 1963
M.P. Ramanathan Vs Director of Medical Service, Madras and Another
Madras High Court · AIR 1965 Mad 323 : (1964) ILR (Mad) 545
Constitution of India, 1950 — Article 13, 14, 15, 29, 29(2)
High Courts19 Jul 1963
Chinnammal and Others Vs Sri Kannikaparameswari Deity by Trustees, Venkatarama Chettiar and Another
Madras High Court · (1964) 1 MLJ 352
Partition Act, 1893 — Section 4Succession Act, 1925 — Section 97
High Courts19 Jul 1963
Appavu Velar and Others Vs Murugam
Madras High Court · (1964) 1 MLJ 101
Criminal Procedure Code, 1898 (CrPC) — Section 208, 209
High Courts18 Jul 1963
The Tanjor Permanent Bank Ltd. Vs G.N. Muniswami
Madras High Court · AIR 1964 Mad 183 : (1964) 77 LW 57
Tamil Nadu Shops and Establishments Act, 1947 — Section 41, 41(1)
High Courts18 Jul 1963Dismissed
B. Sivanandy Vs P. Bhagavathyamma
Madras High Court · AIR 1964 Mad 237 : (1964) ILR (Mad) 273 : (1963) 76 LW 737
Hindu Marriage Act, 1955 — Section 23(1), 9Travancore Child Marriage Restraint Act, 1116 — Section 11
High Courts17 Jul 1963Dismissed
K. Chidambaram Mudaliar and others Vs A. P. Arunachala Mudaliar
Madras High Court · (1963) 07 MAD CK 0048
Madras Village Panchayats Act, 1950 — Section 108
High Courts17 Jul 1963Dismissed
Deputy Commissioner of Commercial Taxes, Madras Division Vs Devar and Co. and Others
Madras High Court · (1964) ILR (Mad) 383 : (1963) 14 STC 904
Central Sales Tax Act, 1956 — Section 5Constitution of India, 1950 — Article 286, 32
High Courts17 Jul 1963Dismissed
Krishnan and Another Vs The East India Distilleries and Sugar Factories Ltd. and Another
Madras High Court · AIR 1964 Mad 81
Civil Procedure Code, 1908 (CPC) — Section 9Industrial Disputes Act, 1947 — Section 10(1), 2
High Courts15 Jul 1963
Kodi P. Muthirala Pillai Vs G. Thyagarajaswami Pillai and Others
Madras High Court · (1964) 1 MLJ 230
Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 57(b)
High Courts15 Jul 1963Dismissed
M. Ratanchand Chordia and Others Vs Kasim Khaleeli
Madras High Court · AIR 1964 Mad 209 : (1964) ILR (Mad) 409 : (1963) 76 LW 657
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12Easements Act, 1882 — Section 13, 15, 37, 49, 51
High Courts15 Jul 1963Allowed
P.S.N.S. Ambalavana Chettiar and Co. Private Limited Vs Commissioner of Commercial Taxes, Board of Revenue
Madras High Court · (1964) ILR (Mad) 404 : (1963) 76 LW 652 : (1963) 14 STC 760
High Courts13 Jul 1963Allowed
The Tanjore Permanent Bank Limited, as Successor to The Merchants Bank Limited Vs G.N. Munuswami
Madras High Court · (1964) ILR (Mad) 434
Tamil Nadu Shops and Establishments Act, 1947 — Section 41, 41(1)
High Courts12 Jul 1963Allowed
The Commissioner of Income Tax Vs J. Sundaram, General Supplies Agency and Another
Madras High Court · AIR 1964 Mad 433 : (1964) 52 ITR 474
Income Tax Act, 1922 — Section 35
High Courts12 Jul 1963Allowed
V.P. Somasundara Mudaliar Vs The State of Madras
Madras High Court · (1964) ILR (Mad) 209 : (1963) 76 LW 698 : (1963) 14 STC 943
High Courts12 Jul 1963Allowed
A.P. Pyarelal Vs The State of Madras
Madras High Court · (1964) 15 STC 9
High Courts12 Jul 1963Dismissed
State of Madras Vs Voltas Limited
Madras High Court · (1963) 14 STC 861
Constitution of India, 1950 — Article 286Limitation Act, 1963 — Section 5